Ebin Varghese vs State Of Kerala
2023 Latest Caselaw 12818 Ker

Kerala High Court

Ebin Varghese vs State Of Kerala on 8 December, 2023

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
       THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
  FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA,
                              1945
                  BAIL APPL. NO. 9723 OF 2023
     CRIME NO.1490/2023 OF Peroorkada Police Station,
                       Thiruvananthapuram
PETITIONER

         EBIN VARGHESE,
         AGED 47 YEARS
         S/O VARGHESE,SFS GRANDE VILLA, NO.6C,
         PUKKATTUPADY-EDAPPALLY ROAD,THRIKKAKKARA,
         ERNAKULAM, PIN - 682021
         BY ADVS.
         SALIM V.S.
         A.B.AJIN
         A.M.FOUSI

RESPONDENT

         STATE OF KERALA,
         REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
         KERALA, PIN - 682031

         BY PP SRI.M.C. ASHI


     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
08.12.2023, ALONG WITH Bail Appl..9965/2023, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 B.A. No.    of
                                     2




             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
 FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA,
                                1945
                    BAIL APPL. NO. 9965 OF 2023
     CRIME NO.2087/2023 OF Kalamassery Police Station,
                              Ernakulam
  AGAINST THE ORDER/JUDGMENT CRMC 3124/2023 OF DISTRICT
                 COURT & SESSIONS COURT, ERNAKULAM
PETITIONER

              EBIN VARGHESE,
              AGED 47 YEARS
              S/O VARGHESE, SFS GRANDE VILLA, NO.6C,
              PUKKATTUPADY-EDAPPALLY ROAD, THRIKKAKKARA,
              ERNAKULAM, PIN - 682021
              BY ADVS.
              SALIM V.S.
              A.M.FOUSI
              A.B.AJIN

RESPONDENT/S:

              STATE OF KERALA,
              REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
              KERALA, PIN - 682031

              BY PP SMT. T.V NEEMA SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   08.12.2023,      ALONG   WITH       Bail   Appl..9723/2023,   THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 B.A.Nos.9723 and 9965 of 2023       3




                        MOHAMMED NIAS C.P, J.
                     ---------------------------------------------
                B.A. Nos.9723 and 9965 of 2023
              ------------------------------------------------------
              Dated this the 8th day of December, 2023


                                ORDER

The learned counsel for the petitioner seeks permission to

withdraw the bail application without prejudice to the right to claim

statutory bail before the court below. Permission is granted.

Hence, the bail applications are dismissed as withdrawn

Sd/-

                                        MOHAMMED NIAS C.P

smm                                             JUDGE