Hmt Machine Tools Ltd vs Hmt Employees Housing ...
2023 Latest Caselaw 9409 Ker

WP(C) No.28600/2023                              1/2

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                            THE HONOURABLE MR. JUSTICE GOPINATH P.
                  Friday, the 25th day of August 2023 / 3rd Bhadra, 1945
                               WP(C) NO. 28600 OF 2023 (Y)
   PETITIONER:

          HMT MACHINE TOOLS LTD., KALAMASSERY, PIN - 683503, REPRESENTED BY
          ITS GENERAL TECHNICAL MANAGER, MR. MOHANKUMAR.T.

   RESPONDENT:

          HMT EMPLOYEES HOUSING CO-OPERATIVE SOCIETY, E-724, HMT COLONY PO.,
          KALAMASSERY, PIN - 683503.


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay operation of Exhibit P3 and Exhibit P6, till the final
   disposal of the Writ Petition.


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S.SAJI VARGHESE T.G & MARIAM MATHAI, Advocates for the petitioner, the
   court passed the following:

                                             ORDER

Admit.

Issue notice by speed post to the respondent.

There will be an interim order as prayed for, for a period of six weeks.

          25.08.2023


                                                       Sd/- GOPINATH P., JUDGE




25-08-2023                         /True Copy/                            Assistant Registrar
 WP(C) No.28600/2023                 2/2

                       APPENDIX OF WP(C) 28600/2023
Exhibit P3            TRUE COPY OF THE AWARD PASSED BY THE ARBITRATION COURT

OF THE ASSISTANT REGISTRAR (GENERAL) COOPERATIVE SOCIETIES DATED 9.7.2021

Exhibit P6 TRUE COPY OF THE COMMON JUDGMENT DATED 30.1.2023 OF KERALA COOPERATIVE TRIBUNAL, TRIVANDRUM IN APPEAL NO. 73 OF 2021 AND REVISION PETITION NO 12 OF 2022