Citation : 2023 Latest Caselaw 9407 Ker
Judgement Date : 25 August, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
FRIDAY, THE 25TH DAY OF AUGUST 2023 / 3RD BHADRA, 1945
WP(C) NO. 8758 OF 2017
PETITIONER/S:
1 SHAJI J. KODANKANDATH
AGED 47 YEARS
KODANKANDATH HOUSE, PEECHI, THRISSUR
2 K.P.ELDOS
KADIYATTIL HOUSE, PEECHI, THRISSUR
3 MANOJ E.M.
ERAKKAL HOUSE, THAMARA VELLACHAL, PEECHI P.O.
BY ADVS.
SRI.K.B.GANGESH
SMT.ATHIRA A.MENON
SMT.SMITHA CHATHANARAMBATH
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHPAURAM-695 001.
2 DEPARTMENT OF WATER RESOURCES
REPRESENTED BY ITS PRINCIPAL SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
3 DEPARTMENT OF HEALTH SOCIAL WELFARE
REPRESENTED BY ITS PRINCIPAL SECRETARY,SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
4 CHIEF ENGINEER (I & A),
IRRIGATION DEPARTMENT, MUSEUM P.O.,
THIRUVANANTHAPURAM-695 033.
5 DIRECTOR OF HEALTH SERVICES
GENERAL HOSPITAL JUNCTION, THIRUVANANTHAPURAM-695 035.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 25.08.2023, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) No. 8758/2017 :2:
SHOBA ANNAMMA EAPEN, J.
---------------------------------------------------------
W.P.(C). No. 8758 of 2017
---------------------------------------------------------
Dated this the 25th day of August, 2023.
JUDGMENT
The learned counsel for the petitioners submitted that the matter
has become infructuous.
Accordingly, this writ petition is dismissed as infructuous.
sd/-
SHOBA ANNAMMA EAPEN, JUDGE.
Rv
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