Varghese N.J vs The Secretary
2023 Latest Caselaw 9396 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
         FRIDAY, THE 25TH DAY OF AUGUST 2023 / 3RD BHADRA, 1945
                         WP(C) NO. 28169 OF 2023
PETITIONER:

              VARGHESE N.J
              AGED 63 YEARS
              S/O JACOB
              NALLAL HOUSE,
              IRINGOLE P.O,
              PERUMBAVOOR,
              PIN - 683545

              BY ADV K.V.GOPINATHAN NAIR


RESPONDENTS:

     1        THE SECRETARY
              REGIONAL TRANSPORT AUTHORITY,
              MUVATTUPUZHA, MINI CIVIL STATION,
              MUVATTUPUZHA, PIN - 686673
     2        JIJO K.J
              S/O JOY, KUNNATHUMATTATHIL HOUSE,
              MUDAVOOR P.O, MUVATTUPUZHA, PIN - 686661

              SMT. PARVATHY K. - GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 28169 OF 2023

                             2

                          JUDGMENT

It is submitted by the learned Government

Pleader on instructions that the timings conference

was held on 22.08.2023 and proceedings have been

passed. Accordingly, this writ petition has become

infructuous. It will open to the petitioner to challenge

the said proceedings, if aggrieved and in accordance

with law.

The writ petition is disposed of.

Sd/-

MURALI PURUSHOTHAMAN JUDGE bnu WP(C) NO. 28169 OF 2023

APPENDIX

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE TIMING IN RESPECT OF THE PETITIONER'S SERVICE DATED 19.12.2017 Exhibit P2 TRUE COPY OF THE PROCEEDINGS OF THE 1ST RESPONDENT DATED 27.10.2020 Exhibit P3 TRUE COPY OF THE OBJECTION FILE BY THE PETITIONER DATED 24.05.2022 Exhibit P4 TRUE COPY OF THE NOTICE REGARDING THE TIMING CONFERENCE SCHEDULED TO 11.04.2022 DATED 30.03.2022