Ayyappan vs Subadra
2023 Latest Caselaw 9390 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR.JUSTICE C.S.DIAS
        FRIDAY, THE 25TH DAY OF AUGUST 2023 / 3RD BHADRA, 1945
                          OP(C) NO. 1749 OF 2023
         AGAINST   OS 539/1984 OF MUNSIFF COURT, PERUMBAVOOR
PETITIONER:
           AYYAPPANAGED 71 YEARS,S/O KALUKARUMBAN, KAVUNGAL HOUSE,
           PARIYARATH, SOUTH VAZHAKULAM VILLAGE, KUNNATHUNADU
           TALUK, PIN - 682021

            BY ADVS.
            R.DIVAKARAN
            P.SAJEEV


RESPONDENTS/DECREE HOLDER NO.3 & 4 /PLAINTIFF:


    1       SUBADRA, AGED 68 YEARS, D/O SANKARAN NAIR, AGED 68
            YEARS, KUNNATH VEETTIL, MALAYEDUM THURUTH KARA,
            KIZHAKKAMBALAM VILLAGE, PIN - 683562

    2       AMBIKA,AGED 66 YEARS,D/O SANKARAN NAIR, AGED 66 YEARS,
            KUNNATH VEETTIL, MALAYEDUM THURUTH KARA, KIZHAKKAMBALAM
            VILLAGE, PIN - 683562


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 25.08.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 1749 OF 2023
                              2

                          JUDGMENT

The learned counsel appearing for the petitioner submits

that the original petition has become infructuous. The

submission is recorded. The original petition is dismissed as

infructuous.

                                        Sd/- C.S.DIAS
ma/25.8.2023                                JUDGE
 OP(C) NO. 1749 OF 2023

APPENDIX OF OP(C) 1749/2023 PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE EXECUTION PETITION NO.

240/2022

Exhibit P2 THE TRUE COPY OF THE PETITION E.A. NO.

217/2023 IN EP NO. 240/2022 IN OS NO. 539/1984 DATED 10.08.2023

Exhibit P3 THE TRUE COPY OF THE OBJECTION TO THE EXECUTION PETITION FILED BY THE PETITIONER DATED 12.01.2023