The Principal vs Jameela Vidana
2023 Latest Caselaw 9322 Ker

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                     THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                          &
                      THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
                Friday, the 25th day of August 2023 / 3rd Bhadra, 1945
                                  WA NO. 578 OF 2023

      AGAINST JUDGMENT DATED 24/01/2023 IN WP(C) 18595/2022 OF THIS COURT


APPELLANT/3RD RESPONDENT:


      1.THE PRINCIPAL, KANNUR MEDICAL COLLEGE, ANJARAKANDY, P.O., KANNUR -


      670612.



BY ADVS. M/S. ABDUL RAOOF PALLIPATH & K.R. AVINASH (KUNNATH)


RESPONDENTS/PETITIONERS & RESPONDENTS 1,2 AND 4 TO 13:


1. JAMEELA VIDANA, AGED 23 YEARS, D/O ABDUL SALEEM, M, BADARIYA MAHAL,


MUNDAKULAM.P.O, CHEMNAD, KASARGODE - 671317.


 AND 43 OTHERS.


BY ADVS. M/S. BABU KARUKAPADATH, VAISAKHI V., M.A.VAHEEDA BABU,


P.U.VINOD KUMAR, ARYA RAGHUNATH, KARUKAPADATH WAZIM BABU,


T.M.MUHAMMED MUSTHAQ, P.LAKSHMI & AYSHA E.M. FOR R1 TO R32 & R44


ADV. SRI. P. SREEKUMAR FOR R34.


GOVERNMENT PLEADER FOR R35 & R36

ADV. SRI. SANEER P.M FOR R38


       Prayer for interim relief in the Writ Appeal stating that in the
  circumstances stated in the appeal memorandum, the High Court be pleased
  to stay all further proceedings pursuant to the judgment impugned herein
  WPC 18595/2022, till the disposal of the writ appeal.


       This Writ Appeal again coming on for orders along with connected
  cases on 25/08/2023, upon perusing the appeal memorandum and this court's
  order dated 16/08/2023, the Court on the same day passed the following:
                                               1
       W.A.Nos.578, 1481 and 1487 of 2023

               ANIL K. NARENDRAN & P.G. AJITHKUMAR, JJ.
               ------------------------------------------------------
                    W.A.Nos.578, 1481 and 1487 of 2023
                ---------------------------------------------------
                   Dated this the 25th day of August, 2023

                                        ORDER

Anil K. Narendran, J.

The learned counsel for the appellant in the respective writ

appeals would submit that two connected appeals have already

been tagged along with W.A.No.578 of 2023 and two more appeals

are yet to be numbered.

List on 07.09.2023 along with W.A.Nos.1490 and 1492 of

2023.

Sd/-

ANIL K. NARENDRAN, JUDGE

Sd/-

P.G. AJITHKUMAR, JUDGE

yd

25-08-2023 /True Copy/ Assistant Registrar