Shameem vs Abdul Rahim
2023 Latest Caselaw 9243 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
           THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                       &
               THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
         WEDNESDAY, THE 23RD DAY OF AUGUST 2023 / 1ST BHADRA, 1945
                          OP (RC) NO. 142 OF 2023
    AGAINST THE ORDER IN IA NO.6 OF 2023 IN      RCP 1/2019 OF THE RENT
                       CONTROL COURT COURT, PUNALUR
PETITIONER/2ND PETITIONER:


             SHAMEEM,AGED 48 YEARS
             W/O H. NAZAR, CHARUVILA PUTHEN VEEDU,
             PMC VI/17,MUSAVARIKUNNU, PUNALUR MURI ,
             PUNALUR VILLAGE KOLLAM, PIN - 691331
             BY ADV RAKESH RAJ R.

RESPONDENT/COUNTER PETITIONER/FIRST PETITIONER:


     1       ABDUL RAHIM, AGED 54 YEARS
             S/O SHAMSUDEEN, FASEELA MANZIL,
             CHALAKKODU, PUNALUR MURI,
             PUNALUR VILLAGE, PIN - 691305
     2       H.NAZARAGED 63 YEARS,
             S/O A HANEEFA, CHARUVILLA PUTHEN VEEDU,
             NEDUMKAYAM P.P.M ROAD
             PUNALUR MURI, PUNALUR VILLAGE,PIN - 691305

     THIS OP (RENT CONTROL) HAVING COME UP FOR ADMISSION ON 23.08.2023, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(RC)No.142 of 2023




          DR. A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
                          ......................................................
                                  OP(RC)No.142 of 2023
                      .................................................................
                       Dated this the 23rd day of August, 2023


                                        JUDGMENT

Mohammed Nias.C.P.J

Learned counsel for the petitioner seeks permission to withdraw the

original petition. Permission is granted. The Original Petition is dismissed as

withdrawn.

Sd/-DR. A.K. JAYASANKARAN NAMBIAR JUDGE

Sd/-MOHAMMED NIAS C.P.

JUDGE

dlk/23.8.2023