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Mija Saneesh vs The Authorized Officer ...
2023 Latest Caselaw 9232 Ker

Citation : 2023 Latest Caselaw 9232 Ker
Judgement Date : 23 August, 2023

Kerala High Court
Mija Saneesh vs The Authorized Officer ... on 23 August, 2023
WP(C) No.28262/2023                             1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT

                         THE HONOURABLE MR. JUSTICE GOPINATH P.



                Wednesday, the 23rd day of August 2023 / 1st Bhadra, 1945


                                WP(C) NO. 28262 OF 2023(G)

   PETITIONER:

          MIJA SANEESH, W/O. SANEESH.C.M, AGED 38 YEARS, CHOAKKAPARAMBIL
          HOUSE, UDAYAMPEROOR.P.O., ERNAKULAM DIST - 682307.

   RESPONDENT:

          THE AUTHORIZED OFFICER, KANAYANNUR TALUK CO-OPERATIVE AGRICULTURAL
          AND RURAL DEVELOPMENT BANK LTD E-326, PALARIVATTOM, KOCHI - 682025.


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to direct the respondent bank to regularize the debt amount in
   installments.


        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S. DILISH JOHN, RESHMA MOHAN & AMBADI KANNAN, Advocates for the
   petitioner, the court passed the following:

                                           ORDER

In the light of the submission made by the learned counsel appearing

for the respondent that the husband of the petitioner had earlier filed

W.P.(C).No.9213/2023 which has been disposed of by judgment dated

17.03.2023, I am not inclined to admit this writ petition.

Post on 04/09/2023.

Sd/- GOPINATH P., JUDGE

23-08-2023 /True Copy/ Assistant Registrar

 
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