Shihabudheen R vs State Of Kerala
2023 Latest Caselaw 9231 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
 WEDNESDAY, THE 23RD DAY OF AUGUST 2023 / 1ST BHADRA, 1945
                     WP(C) NO.28284 OF 2023
PETITIONERS:

    1       SHIHABUDHEEN R., AGED 39 YEARS
            S/O.RAHEEMKUTTY, SHIHA MANZIL, KOOTTIKKADA P.O.,
            KOLLAM DISTRICT, PIN - 691020
    2       CHANDRABHANU V., AGED 58 YEARS
            S/O.VISHWANATHAN P., VELIYIL VEEDU,
            AAKKOLI CHERI, KOOTTIKKADA P.O.,
            KOLLAM DISTRICT, PIN - 691020
            BY ADVS.
            V.JAYAPRADEEP
            O.A.NURIYA
            D.S.LOKANATHAN
            ALAN PRIYADARSHI DEV
            LILIN LAL


RESPONDENTS:

    1       STATE OF KERALA REPRESENTED BY THE SECRETARY,
            DEPARTMENT OF LABOUR, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001
    2       KERALA HEAD LOAD WORKERS WELFARE BOARD
            KOLLAM JILLA COMMITTEE, REPRESENTED BY ITS
            CHAIRMAN, USHUS BUILDING, KALLUPALAM,
            KOLLAM, PIN - 691001
    3       M.VIMAL, AGED 39 YEARS
            S/O.MANOHARAN, AMBOORI VEEDU, KESARAVA NAGAR 113,
            VALATHUNGAL P.O, ERAVIPURAM, KOLLAM, PIN - 691011
            BY SMT.PARVATHY K., GOVERNMENT PLEADER

     THIS    WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION    ON   23.08.2023,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO.28284 OF 2023          2




                          JUDGMENT

The learned counsel for the petitioners seeks

permission to withdraw the writ petition with

liberty to file a fresh writ petition with proper

relief.

Accordingly, this writ petition is dismissed

as withdrawn with the said liberty.

Sd/-

MURALI PURUSHOTHAMAN,

JUDGE

sp/22/08/2023

APPENDIX

PETITIONERS' EXHIBITS:-

EXHIBIT P1 COPY OF THE ORDER NO. KHWWWB/KLM/873/23/ E4 DATED 01.06.2023 ISSUED BY THE 2ND RESPONDENT EXHIBIT P2 COPY OF THAT ORDER NO. KHWWB/KLM/873/ 23/E4 DATED.15.7.2023 ISSUED BY THE 2ND RESPONDENT EXHIBIT P3 COPY OF THE JUDGEMENT IN WP(C) No.19308/2023 DATED 11.07.2023 OF THIS COURT