Sunil Kumar M S vs State Of Kerala
2023 Latest Caselaw 9151 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT
           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     WEDNESDAY, THE 23RD DAY OF AUGUST 2023 / 1ST BHADRA, 1945
                     WP(C) NO. 27302 OF 2023


PETITIONERS:

    1     SUNIL KUMAR M S
          AGED 44 YEARS
          SON OF SUBRAMANIAN, DISTRICT TREASURER,
          KERALA NIYAMA SAHAYA SAMITHI (KNSS)
          REG.NO.ER 997/2001, KERALA NIYAMA BHAVAN,
          BUILDING NO.P 22/12, MANARI P.O., MUVATTUPUZHA,
          ERNAKULAM, PIN -686673, RESIDING AT
          MAKKANAYI PARAMBIL HOUSE, MANNAM P.O.,
          NORTH PARAVOOR, ERNAKULAM, PIN - 653820
    2     JOSEPH T.V.
          AGED 41 YEARS
          SON OF VARGHESE, DISTRICT COMMITTEE MEMBER,
          KERALA NIYAMA SAHAYA SAMITHI (KNSS)
          REG.NO. ER 997/2001, KERALA NIYAMA BHAVAN,
          BUILDING NO.P 22/12, MANARI P.O., MUVATTUPUZHA,
          ERNAKULAM - 686673, RESIDING AT
          THUNDI PARAMBIL HOUSE, MANNAM P.O.,
          NORTH PARAVOOR, ERNAKULAM, PIN - 653820
          BY ADV SHRI.B.RAMACHANDRAN, CGC


RESPONDENTS:

    1     STATE OF KERALA
          SOCIAL WELFARE DEPARTMENT, GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM REPRESENTED BY ITS SECRETARY,
          PIN - 695001
    2     DISTRICT REGISTRAR GENERAL
          REGISTRAR OF SOCIETIES, PERUMPILLY BUILDING,
          M.G.ROAD, ERNAKULAM, PIN - 682011
    3     PAYIPARA SOMAN
          STATE GENERAL SECRETARY, KERALA NIYAMA SAHAYA
 WP(C) NO.27302 OF 2023


                            2

           SAMITHI (KNSS) REG.NO.ER 997/2001,
           H.O. MANARI, MUVATTUPUZHA, ERNAKULAM,
           PIN - 686673

PRESENT:

           SRI. B.S.SYAMANTAK, GP



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 23.08.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) NO.27302 OF 2023


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               P.V.KUNHIKRISHNAN, J.
                ------------------------------
              WP(C) No.27302 of 2023
        ----------------------------------------------
      Dated this the 23rd day of August, 2023

                         JUDGMENT

When this writ petition came up for

consideration, the learned counsel appearing for the

petitioner submitted that the petitioner seeks

permission to withdraw this writ petition with liberty to

approach the civil court. The permission is granted.

Therefore, this Writ Petition is dismissed as

withdrawn, with liberty to the petitioner to approach

the competent civil court, in accordance to law.

Sd/-

                                        P.V.KUNHIKRISHNAN
nvj                                            JUDGE