M.Abdul Salam vs State Of Kerala
2023 Latest Caselaw 9095 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 WEDNESDAY, THE 23RD DAY OF AUGUST 2023 / 1ST BHADRA, 1945
                  WP(C) NO. 25641 OF 2023
PETITIONER/S:

          M.ABDUL SALAM , AGED 24 YEARS
          S/O K.M.MUSTHAFFA, NO.435, EMM MAIN STREET,
          OPPOSITE TO DIESEL SHED, CHENNIMALAI ROAD, ERODE,
          CHENNAI-, PIN - 638001
          BY ADVS.
          K.SANEESH KUMAR
          V.B.SANTHINI
          ATHIRA LEKSHMI J.


RESPONDENT/S:

    1     STATE OF KERALA
          REPRESENTED BY THE SECRETARY, HOME DEPARTMENT,
          SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
    2     STATION HOUSE OFFICER
          RAILWAY POLICE STATION, SHORANUR, PALAKKAD
          DISTRICT- 679121, PIN - 679121
    3     INSPECTOR OF POLICE
          RAILWAY PROTECTION FORCE, SHORANUR RAILWAY
          STATION, PALAKKAD DISTRICT, PIN - 679121
    4     SATHEESAN
          AGE AND FATHERS NAME NOT KNOWN, UNION LEADER, BMS
          UNION, THEKKANCHERI HOUSE, PALLAM P O,
          DESAMANGALAM, WADAKKANCHERY, THRISSUR DISTRICT,
          PIN - 679532
    5     JAYAPRAKASH
          AGE AND FATHERS NAME NOT KNOWN, UNION LEADER,
          CITU UNION, KAVATHIYATTIL HOUSE, KARAKKAD,
          KAVALAPPARA P.O, SHORANUR, PALAKKAD DSITRICT, PIN
          - 679523
    6     SURESH BABU
          AGE AND FATHERS NAME NOT KNOWN, UNION LEADER,
          CITU UNION, KAVATHIYATTIL HOUSE, KARAKKAD,
                                   -2-
W.P.(C). No. 25641 of 2023



                KAVALAPPARA P.O, SHORANUR, PALAKKAD DSITRICT, PIN
                - 679523
       7        SOUTHERN RAILWAY
                REPRESENTED THROUGH ITS SENIOR DIVISIONAL
                COMMERCIAL MANAGER, RAILWAY DIVISIONAL OFFICE,
                COMMERCIAL BRANCH, PALAKKAD DISTRICT, PIN -
                678002
       8        STATION HOUSE OFFICER ( SOUGHT TO BE IMPLEADED )
                SHORANUR POLICE STATION, PALAKKAD DISTRICT-
                679122 ( SOUGHT TO BE IMPLEADED )
                BY ADVS.
                ADVOCATE GENERAL OFFICE KERALA
                ANIL KUMAR D.
                No Advocate


OTHER PRESENT:

                SMT. VIDYA KURIAKOSE, GP


        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                      -3-
W.P.(C). No. 25641 of 2023



                              P.V.KUNHIKRISHNAN, J.
                             ======================================================

                               W.P.(C) No. 25641 of 2023
                         =============================================================

                      Dated this the 23rd day of August, 2023

                                           JUDGMENT

The counsel for the petitioner seeks permission to withdraw this

writ petition with liberty to file it again. Permission granted and the

writ petition is dismissed as withdrawn with liberty to file it again.

sd/-

P.V.KUNHIKRISHNAN JUDGE das

W.P.(C). No. 25641 of 2023

APPENDIX OF WP(C) 25641/2023

PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE CONTRACT AGREEMENT DATED 1.6.2023 BETWEEN THE PETITIONER AND THE SOUTHERN RAILWAY THROUGH ITS SENIOR DIVISIONAL COMMERCIAL MANAGER Exhibit P1(a) A TRUE COPY OF THE ROUGH SKETCH ISSUED BY THE ASSISTANT DIVISIONAL ENGINEER, SOUTHERN RAILWAY DATED NIL Exhibit P2 A TRUE COPY OF THE LETTER ISSUED BY THE 7TH RESPONDENT DATED 23.6.2023 Exhibit P3 A TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER BEFORE THE STATION HOUSE OFFICER, RAILWAY POLICE STATION AT SHORANUR, THE 2ND RESPONDENT ON 20.7.2023 RESPONDENT EXHIBITS Exhibit-R4(a) True copy of the Special Conditions issued by the Southern Railway while awarding Exhibit-P1 contract Exhibit-R4(b) True copy of the sketch showing the taxi parking at Shornur Railway Station Exhibit-R4(c) True copy of the order No.J/C 300/VPS/SRR/1V dated 20.2.2019 passed by the Divisional Railway Manager (Commercial), Southern Railway Exhibit-R4(d) True copy of the representation submitted by the President and others of Taxi Drivers' Unit before the Railway Manager, Southern Railway, Divisional Office, Palakkad dated 14.7.2023 PETITIONER EXHIBITS Exhibit P4 A TRUE COPY OF THE COMPLAINT SUBMITTED BEFORE THE STATION HOUSE OFFICER, SHORANUR POLICE STATION DATED 17.8.2023 Exhibit P5 A TRUE COPY OF THE COMPLAINT DATED 18.8.2023 ISSUED BY THE SENIOR DIVISIONAL COMMERCIAL MANAGER, PALAKKAD, SOUTHERN RAILWAY