Citation : 2023 Latest Caselaw 9053 Ker
Judgement Date : 23 August, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 23RD DAY OF AUGUST 2023 / 1ST BHADRA, 1945
RP NO. 885 OF 2023
AGAINST THE JUDGMENT IN WA 1358/2023 OF HIGH COURT OF KERALA
REVIEW PETITIONER/RESPONDENT IN THE WRIT APPEAL:
P. MURALIDHARAN, AGED 53 YEARS, MANAGER, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR, PIN - 670663 BY ADVS.
NISHA GEORGE GEORGE POONTHOTTAM (SR.)
RESPONDENTS/APPELLANTS IN THE WRIT APPEAL:
1 STATE OF KERALA REPRESENTED BY THE SECRETARY, DEPARTMENT OF GENERAL EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 2 THE DIRECTOR OF GENERAL EDUCATION, OFFICE OF THE DIRECTOR OF PUBLIC INSTRUCTIONS, JAGATHY, THYCAUD, THIRUVANANTHAPURAM, PIN - 695014 3 THE DEPUTY DIRECTOR OF EDUCATION SUB REGISTRAR OFFICE ROAD, KANNUR, PIN - 670002 4 THE DISTRICT EDUCATIONAL OFFICER THAVAKKARA, KANNUR, PIN - 670002 BY SRI.A.J.VARGHESE, SR. GOVERNMENT PLEADER
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 23.08.2023, ALONG WITH RP 875 OF 2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 23RD DAY OF AUGUST 2023 / 1ST BHADRA, 1945 RP NO. 884 OF 2023 AGAINST THE JUDGMENT IN WA 1360/2023 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENTS IN THE WRIT APPEAL:
1 THE MANAGER, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT-670663, RESIDING AT MURALI NIVAS, KADAMBUR P.O., KANNUR DISTRICT, PIN - 670663 2 SINDHU N.K., AGED 44 YEARS, D/O.N.BALAKRISHNAN, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT SANTHA NILAYAM, ILLAM MUKK, P.O.PORORA, MARUTHAYI, MATTANNUR, KANNUR, PIN - 670702 3 SREESHA T.K., AGED 35 YEARS, D/O. SREEDHARAN P.V., UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT SREENILAYAM, KUTTAMATH, CHERUVATHUR P.O., KASARAGOD, PIN - 671313 4 AJAYAKRISHNAN P.M., AGED 29 YEARS, S/O.A.NARAYANAN, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT SARAYU, KUTTIYERI P.O., KARIMBAM, KANNUR, PIN - 670142 5 SREEJA R.K, AGED 44 YEARS, D/O. M.C. KARUNAKARAN NAMBIAR, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT RAMAPURAM HOUSE, RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
VAYANTHODE, MATTANNUR, KANNUR, PIN - 670702 6 SHYAM LOHITH P.V., AGED 31 YEARS, S/O. B. LOHITHAKSHAN, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT MEENAKSHI VIHAR, PANNERI, P.O. MORAZHA, KANNUR, PIN - 670331 7 REKHA. A., AGED 41 YEARS, D/O. P.V. MADHAVAN NAIR, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT PUTHALATH, OLD ESI ROAD, CHONADAM, ERANHOLI P.O., THALASSERI, PIN - 670107 8 ANJITHA N, AGED 29 YEARS, D/O. K.V.NARAYANAN, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT KUNNILEVALAPPIL HOUSE, IRITTY. P.O., THANTHODE, KANNUR, PIN - 670703 9 SUMESH M.K., AGED 46 YEARS, S/O. K.V. KUNHIKANNAN, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT PRAKASHAM, NITHYNANDA NAGAR, HOSDURG, KANHANGAD, PIN - 671315 10 REJINA P.P, AGED 33 YEARS, D/O. RATHNAKARAN P.P., UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT PUTHANPURAYIL, P.O. MUNDAYAD, KANNUR, PIN - 670594 11 RAHUL H.R, AGED 32 YEARS, S/O. T.K. HAREENDRAN, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT THACHORAKKAL HOUSE, RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
NADAKKUTHAZHA P.O., VADAKARA, PIN - 673104 12 THUSHARA PRAVEEN, AGED 38 YEARS, D/O. NAVANEETHA KRISHNAN V.V., UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT PRANAVAM, MATHUKKOTH, P.O. VARAM, KANNUR, PIN - 670594 13 DHANIYA M.V, AGED 43 YEARS, D/O. M.I.VAMANAN NAMBOOTHIRI, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT VARADA, PAZHASSI, URUVACHAL. P.O, MATTANNUR, KANNUR, PIN - 670702 14 RESHMA K.V,AGED 37 YEARS, D/O. K.P.MOHANDAS, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT KAITHALA HOUSE, MAVILACHAL, P.O. EACHUR, KANNUR, PIN - 670591 15 SREELIMA S, AGED 40 YEARS, D/O. SREEDHARAN, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT SREEPADAM, VELLIKULANGARA, P.O. ORKATTERI, VATAKARA, KOZHIKODE, PIN - 673101 16 NITHYAMOL, AGED 34 YEARS, D/O. NARAYANAN P.K., UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT NADAKKALKUNIYIL, CHOLAM VAYAL, NUT STREET, VATAKARA, KOZHIKODE, PIN - 673101 17 BINDU A, AGED 47 YEARS, D/O. BALAN A., UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT LALITHAM, KOTTAYAMPOYIL P.O., RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
PATHAYAKUNNU, THALASSERY, PIN - 670691 18 SURADI P, AGED 40 YEARS,D/O. BALAN O., UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT SURADI, UMMENCHIRA, THALASSERY, PIN - 670649 19 DILNA K, AGED 35 YEARS, D/O.DASAN V, LG HINDI, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT DIL, MELATHARAMMAL, UMMENCHIRA P.O., THALASSERY, PIN - 670649 20 DILNA C.K, AGED 37 YEARS, D/O.CHANDRAN P.V., LG HINDI, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT MAROLI HOUSE, P.O. PARAPRAM, PINARAYI, KANNUR, PIN - 670741 21 NIBHA P, AGED 41 YEARS, D/O.BHASKARAN P, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT MILAN, P.O. SANKARANELLUR, KANNUR, PIN - 670643 22 SAJI P.M, AGED 42 YEARS, D/O.JANARDHANAN A, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT AISWARYA HOUSE, KOLAYAD P.O, KANNUR, PIN - 670650 23 ALISHA C, AGED 36 YEARS, D/O. PAVITHRAN C, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT SHYAM NIVAS, P.O. CHOVVA, KANNUR, PIN - 670006 24 HRUDHYA C.P, AGED 36 YEARS, D/O. SURENDRAN M, UPST, RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT JANANI, CHOYYADAM, PONNIAM WEST P.O., KADIRUR, KANNUR, PIN - 670621 25 ASWATHI C.K, AGED 31 YEARS, D/O. DEVARAJAN M.N, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT KUNIMMAL HOUSE, P.O. KOYYODE, KANNUR, PIN - 670621 26 SUDHEESH C.K, AGED 42 YEARS, S/O. M.K. DIVAKARAN ADIYODI, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT KOLAPPALA HOUSE, NARATH P.O, KOLACHERY, KANNUR, PIN - 670601 BY ADVS.
NISHA GEORGE GEORGE POONTHOTTAM (SR.) A.L.NAVANEETH KRISHNAN
RESPONDENTS/APPELLANTS IN THE WRIT APPEAL:
1 THE DIRECTOR OF GENERAL EDUCATION OFFICE OF THE DIRECTOR OF GENERAL EDUCATION, JAGATHY, THYCAUD, THIRUVANANTHAPURAM DISTRICT, PIN - 695014 2 THE DEPUTY DIRECTOR OF EDUCATION SUB REGISTRAR OFFICE ROAD, KANNUR, PIN - 670002 3 THE DISTRICT EDUCATIONAL OFFICER THAVAKKARA, KANNUR, PIN - 670002 BY SRI.A.J.VARGHESE, SR. GOVERNMENT PLEADER
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 23.08.2023, ALONG WITH RP 885 OF 2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 23RD DAY OF AUGUST 2023 / 1ST BHADRA, 1945 RP NO. 868 OF 2023 AGAINST THE JUDGMENT IN WA 1357/2023 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT IN THE WRIT APPEAL:
THE MANAGER, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, PIN - 670663 BY ADVS.
NISHA GEORGE GEORGE POONTHOTTAM (SR.) A.L.NAVANEETH KRISHNAN
RESPONDENTS/APPELLANTS IN THE WRIT APPEAL:
1 THE DIRECTOR OF GENERAL EDUCATION OFFICE OF THE DIRECTOR OF GENERAL EDUCATION, JAGATHY, THYCAUD, THIRUVANANTHAPURAM DISTRICT,, PIN - 695014 2 THE DISTRICT EDUCATIONAL OFFICER THAVAKKARA, KANNUR, PIN - 670002 3 THE DEPUTY DIRECTOR OF EDUCATION SUB REGISTRAR OFFICE ROAD, KANNUR, PIN - 670002
BY SRI.A.J.VARGHESE, SR. GOVERNMENT PLEADER
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 23.08.2023, ALONG WITH RP 885 OF 2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 23RD DAY OF AUGUST 2023 / 1ST BHADRA, 1945 RP NO. 875 OF 2023 AGAINST THE JUDGMENT IN WA 1351/2023 OF HIGH COURT OF KERALA REVIEW PETITIONER/IST RESPONDENT IN THE WRIT APPEAL :
P.MURALIDHARAN, AGED 53 YEARS, MANAGER, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, PIN - 670663 BY ADVS.
NISHA GEORGE GEORGE POONTHOTTAM (SR.) A.L.NAVANEETH KRISHNAN
RESPONDENTS/APPELLANTS & RESPONDENTS 2 TO 16:
1 STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT, DEPARTMENT OF GENERAL SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 2 THE DIRECTOR OF PUBLIC INSTRUCTIONS OFFICE OF THE DIRECTOR OF PUBLIC INSTRUCTION, JAGATHY, THYCAUD, THIRUVANANTHAPURAM DISTRICT, PIN - 695014 3 THE DEPUTY DIRECTOR OF EDUCATION SUB REGISTRAR OFFICE ROAD, KANNUR, PIN - 670002 4 DINESAN MADATHIL ADDITIONAL PRIVATE SECRETARY TO MINISTER FOR GENERAL EDUCATION, GOVERNMENT OF KERALA, ANNEX BUILDING, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 5 RENILKUMAR P, DWANI, MANDOOL, RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
KADAMBUR, EDAKKAD P.O., KANNUR, PIN - 670663 6 PRADEEPAN P., PRANAVAM, MOKERI P.O., VIA PANOOR, KANNUR, PIN - 670692 7 RAJEEVAN P, CHANDROTH HOUSE, SANKARANELLUR P.O., KANNUR, PIN - 670643 8 MURALEEKRISHNAN P.E, 'HARIPURAM', KAYARALAM P.O., VIA MAYYIL, KANNUR, PIN - 670602 9 MANOJKUMAR P.E, NORTH MANAKKAT, KARIVELLUR P.O., KANNUR, PIN - 670521 10 BEENA C.H, 'THIRUVATHIRA', MELE CHOVVA P.O., KANNUR, PIN - 670006 11 SITHARA T.V, THUSHARA, P.O.MAKRERI, KANNUR, PIN - 670622 12 LEENA.P, 'SADGAMAYA', KAKKAYANGAD P.O., KANNUR, PIN - 670673 13 JIJEESH PUTHUKKUDI SREENIDHI, MUDIYANGA.P.O., KANNUR, PIN - 670691 14 JAISON K.T, KADDOKUNNEL HOUSE, KADACHIRA P.O., KANNUR DISTRICT, PIN - 670621 15 PREMARAJAN.K, KOODAPRAM, CHITTADI.P.O., VIA ALAKODE, KANNUR, PIN - 670571 16 PREMARAJAN K, MUTHUVAD HOUSE, ALACHERY P.O., KANNUR, PIN - 670650 17 MAHESH KUMAR.M, DEVA VIHAR, PINARAYI.P.O, RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
KANNUR, PIN - 670741 18 MEENA.K, VRINDAVANAM, MULLAKKODI, MULLAKODI.P.O., KANNUR, PIN - 670602
BY SRI.A.J.VARGHESE, SR. GOVERNMENT PLEADER
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 23.08.2023, ALONG WITH RP 885 OF 2023 AND CONNECTED CASES,THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAMPRESENT THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 23RD DAY OF AUGUST 2023 / 1ST BHADRA, 1945 RP NO. 886 OF 2023 AGAINST THE JUDGMENT IN WA 1354/2023 OF HIGH COURT OF KERALA REVIEW PETITIONERS/RESPONDENTS IN THE WRIT APPEAL :
1 THE MANAGER, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT - 670663, RESIDING AT MURALI NIVAS, KADAMBUR P.O., KANNUR DISTRICT, PIN - 670663 2 BINDU. P.K, AGED 42 YEARS, D/O. BALAGOPALAN.T.P, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT MANDHARM, PALLIPPOYIL, P.O. MOWENCHERY, KANNUR, PIN - 670613 3 SAYONA. SAGED 36 YEARS, D/O. SOMANATHAN. T, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT SAYONA VIHAR, PANNIYANNUR. P.O, THALASSERY, KANNUR, PIN - 670671 4 SABITHA. K.A, AGED 42 YEARS, D/O.APPUKUTTAN. K, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT NAGATH, MUYIPPOTH. P.O, MEPPAYUR VIA, KOZHIKODE, PIN - 673524 5 NIJILA P.V, AGED 37 YEARS, D/O. DAMODARAN. M.K, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT MANJULALAYAM, RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
ELAMPARA, P.O, KANNUR, PIN - 670595 6 SHAHINA K.T. AGED 38 YEARS, D/O. V.T. AHAMMED, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT SHABANAS, OPP. G.B.C, DHARMADAM.P.O, KANNUR, PIN - 670106 7 SIJI P.R, AGED 43 YEARS, D/O. C.A. PAVEENDRAN, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT SREEPURAM, PUNNAD, IRITTY, KANNUR, PIN - 670703 8 SHEEBA. D, AGED 41 YEARS, D/O.DAMODARAN C, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT SREYAS, VALATT THAZHE KUNIYIL, NIDUMBRAM, P.O.CHOKLI, KANNUR, PIN - 670672 BY ADVS.
NISHA GEORGE A.L.NAVANEETH KRISHNAN GEORGE POONTHOTTAM (SR.)
RESPONDENTS/APPELLANTS IN THE WRIT APPEAL:
1 THE DIRECTOR OF GENERAL EDUCATION OFFICE OF THE DIRECTOR OF GENERAL EDUCATION, JAGATHY, THYCAUD, THIRUVANANTHAPURAM DISTRICT, PIN - 695014 2 THE DEPUTY DIRECTOR OF EDUCATION SUB REGISTRAR OFFICE ROAD, KANNUR, PIN - 670002 3 THE DISTRICT EDUCATION OFFICER THAVAKKARA, KANNUR, PIN - 670002 BY SR.GOVERNMENT PLEADER SRI.A.J.VARGHESE
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 23.08.2023, ALONG WITH RP 885 OF 2023 AND CONNECTED CASES THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 23RD DAY OF AUGUST 2023 / 1ST BHADRA, 1945 RP NO. 893 OF 2023 AGAINST THE JUDGMENT IN WA 1301/2023 OF HIGH COURT OF KERALA REVIEW PETITIONER/IST RESPONDENT:
P. MURALIDHARAN, AGED 53 YEARS,MANAGER, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, PIN - 670663 BY ADVS.
NISHA GEORGE GEORGE POONTHOTTAM (SR.) A.L.NAVANEETH KRISHNAN
RESPONDENTS/APPELLANTS/2ND RESPONDENT:
1 STATE OF KERALA REPRESENTED BY THE SECRETARY, DEPARTMENT OF GENERAL EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 2 THE DIRECTOR OF GENERAL EDUCATION (ERSTWHILE DIRECTION OF PUBLIC INSTRUCTIONS) OFFICE OF THE DIRECTOR OF GENERAL EDUCATION, JAGATHY, THYCAUD, THIRUVANANTHAPURAM, PIN - 695014 3 THE DISTRICT EDUCATION OFFICER THAVAKKARA, KANNUR,, PIN - 670002 4 THE DEPUTY DIRECTOR OF EDUCATION SUB REGISTRAR OFFICE ROAD, KANNUR, PIN - 670002 5 THE SUPER CHECK OFFICER SUPER CHECK CELL, CIVIL STATION, (B BLOCK 6TH FLOOR), RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
KOZHIKODE, PIN - 673020 6 THE ASSISTANT EXECUTIVE ENGINEER LSGD SECTION, EDAKKAD BLOCK PANCHAYATH, CHALA P.O., KANNUR, PIN - 670002 7 DINESAN MADATHIL ADDITIONAL PRIVATE SECRETARY TO MINISTER OF GENERAL EDUCATION, GOVERNMENT OF KERALA, ANNEX BUILDING, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 BY SR.GOVERNMENT PLEADER SRI.A.J.VARGHESE
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 23.08.2023, ALONG WITH RP 885 OF 2023 AND CONNECTED CASES THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 23RD DAY OF AUGUST 2023 / 1ST BHADRA, 1945 RP NO. 882 OF 2023 AGAINST THE JUDGMENT IN WA 1361/2023 OF HIGH COURT OF KERALA REVIEW PETITIONERS/RESPONDENTS IN THE WRIT APPEAL:
1 THE MANAGER KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT - 670663, RESIDING AT MURALI NIVAS, KADAMBUR P.O, KANNUR DISTRICT, PIN - 670663 2 ANUPRIYA V.P, AGED 33 YEARS, D/O.LAKSHMANAN.K, HST(PS), KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT - 670663., RESIDING AT PUNATHIL VEEDU, KOLAYAD P.O., KANNUR DISTRICT, PIN - 670650 3 RANJINI. B, AGED 37 YEARS D/O.B.I. RAMAN NAMBOOTHIRIPAD, HST (MALAYALAM), KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT- 670663 RESIDING AT BANATHOOR ILLAM, P.O. KUTTATH, VIA-MEPPAYUR, CHERUVANNUR, KOZHIKODE DISTRICT, PIN - 673524 4 RINTO. C.F, AGED 37 YEARS S/O. FRANCIS. C.V, HST (MALAYALAM), KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT - 670663. RESIDING AT CHEERAN HOUSE, CHITTANJOOR, THRISSUR DISTRICT, PIN - 680523 5 DIVYA. A.M, AGED 39 YEARS, D/O. A. NARAYANANKUTTY, HST(SS), RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT - 670663, RESIDING AT DEEPA NIVAS, GANDHI ROAD P.O. MATTANNUR, KANNUR DISTRICT, PIN - 670702 6 ASHITHA RAMACHANDRAN, AGED 37 YEARS, D/O. P.V. RAMACHANDRAN, HST(MATHS), KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT - 670663, RESIDING AT ANIL NIVAS, P.O. PINARAYI, KANNUR DISTRICT, PIN - 670104 7 SHEEBA. O.K, AGED 42 YEARS D/O. BALAN. K, HST (ENGLISH), KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT- 670663, RESIDING AT SUKRITHI, THAVALAPPARA, NEAR SNAKE PARK, P.O. PARASSINIKKADAVU, KANNUR DISTRICT, PIN - 670563 8 PRASEENA. K.P, AGED 42 YEARS D/O. K. PRABHAKARAN, HST (MATHS), KADAMBUR SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT - 670663, RESIDING AT AISWARYA, CHALAKKARA, MAHE, KANNUR DISTRICT, PIN - 673574 9 REKHA. M.V, AGED 42 YEARS D/O. BALAKRISHNAN. V.P, HST (MALAYALAM), KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT-670663, RESIDING AT KOMALLY HOUSE, P.O. MEMUNDA VIA VADAKARA, KOZHIKODE DISTRICT, PIN - 673101 10 RAJANI. R.P, AGED 43 YEARS, D/O. SANKARAN. R.P, HST (MALAYALAM), KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT - 670663, RESIDING AT RAYAROTH POYIL PERAMBRA, KOZHIKODE DISTRICT, PIN - 673525 11 SUBILA. K , AGED 35 YEARS D/O. K.P. GOPALAN, HST(PS), KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT - 670663, RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
RESIDING AT AMRITHA, P.O. KANNADIPARAMBA, KANNUR DISTRICT, PIN - 670604 12 SAPNA. E, AGED 48 YEARS, D/O. K. BHASKARAN, HST (NS), KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT-670663, RESIDING AT SAPNA, P.O. KOORARA, VIA. CHAMPAD, KANNUR DISTRICT, PIN - 670694 13 SUNITHA RAMAKRISHNAN, AGED 45 YEARS D/O.T.RAMAKRISHNAN, HST(PS), KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT-670663, RESIDING AT JAYARAM NIVAS, PUZHATHI, P.O. CHIRAKKAL, KANNUR DISTRICT, PIN - 670008 14 RAJEESH P.K., AGED 40 YEARS, S/O. RAMAKRISHNAN. K.K, HST (HINDI), KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT-670663, RESIDING AT ADUTHILA, P.O. PAZHAYANGADI, KANNUR DISTRICT, PIN - 670303 15 RINYA K.P, AGED 36 YEARS, D/O. M. RAVINDRAN, HST (MATHS), KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT - 670663, RESIDING AT RINYA, MOWENCHERY P.O., KANNUR DISTRICT, PIN - 670613 16 JAYA K.T.P, AGED 41 YEARS, D/O. K.T.P RAMAN NAMBOOTHIRI, HST (MATHS), KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT 670 663. RESIDING MANGALLYA, KALLUR, MATTANNUR, KANNUR DISTRICT, PIN - 670702 17 K.K.LATHA, AGED 34 YEARS, D/O. R.K. BALAKRISHNAN, HST (MATHS), KADAMBUR HIGHER SECONDARY SCHOOL KADAMBUR, KANNUR DISTRICT-670663, RESIDING AT EDAVATH HOUSE, ADOOR, KADACHIRS P.O., KANNUR, PIN - 670621 RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
18 NIMNA.V., AGED 38 YEARS, D/O. NARAYANAN.A.P., HST (MALAYALAM,) KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT 670 663, RESIDING AT VIMALALAYAM, P.O., CHALA, KANNUR DISTRICT, PIN - 670006 BY ADVS.
NISHA GEORGE GEORGE POONTHOTTAM (SR.) A.L.NAVANEETH KRISHNAN
RESPONDENTS/APPELLANTS IN THE WRIT APPEAL :
1 DIRECTOR OF GENERAL EDUCATIONOFFICE OF THE DIRECTOR OF GENERAL EDUCATION, JAGATHY,THYCAUD, THIRUVANANTHAPURAM, PIN - 695014 2 THE DEPUTY DIRECTOR OF EDUCATION SUB REGISTRAR OFFICE ROAD, KANNUR, PIN - 670002 3 THE DISTRICT EDUCATIONAL OFFICER THAVAKKARA, KANNUR, PIN - 670002
BY SR.GOVERNMENT PLEADER SRI.A.J.VARGHESE
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 23.08.2023, ALONG WITH RP 885 OF 2023 AND CONNECTED CASES THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 23RD DAY OF AUGUST 2023 / 1ST BHADRA, 1945 RP NO. 890 OF 2023 AGAINST THE JUDGMENT IN WA 1356/2023 OF HIGH COURT OF KERALA REVIEW PETITIONERS/RESPONDENTS IN THE WRIT APPEAL:
1 THE MANAGER, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT.
RESIDING AT MURALI NIVAS, KADAMBUR P.O., KANNUR DISTRICT, PIN - 670663 2 JIMNA. K.P, AGED 33 YEARS, D/O. VIJAYAN. C., HST HINDI, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT JIMNA NIVAS, CHEMBILODE METTA, P.O. MOWENCHERY, KANNUR, PIN - 670613 3 SREEDIVYA. K. V, AGED 44 YEARS, D/O.SREENIVASAN. K.V., HST ENGLISH, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT SREEMANDIRAM, PALLIKKUNNU, KANNUR, PIN - 670004 4 VINI. V. C, AGED 38 YEARS, D/O.CHITHRABHANU. V, HST ENGLISH, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT ARDRAM, KANHILERI, P.O, MATTANNUR, KANNUR, PIN - 670702 5 HARIKRISHNAN. M, AGED 33 YEARS, S/O.HARI MANIPUZHA, HST SANSKRIT, RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT MANIPUZHA ILLAM, KANKOL. P.O., PAYYANNUR, KANNUR, PIN - 670307 6 ASWATHI. K, AGED 33 YEARS, D/O.K.KRISHNAN., UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT KAILAS, PALLIKULAM, P.O. CHIRAKKAL, KANNUR, PIN - 670011 7 ALKA CYRIAC. M, AGED 42 YEARS, D/O. M.U.CYRIAC, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT THALIKUZHIYIL HOUSE, KAPPAD P.O., KANNUR, PIN - 670006 8 HONEY. T.H, AGED 34 YEARS, D/O.HARIDASAN. T.H., UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT THINDANCHERI HOUSE, PUTHOOR. P.O., VATAKARA, KOZHIKODE, PIN - 673104 9 SEENA. K.K., AGED 35 YEARS, D/O.NARAYANAN P.P., UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT SEENA NIVAS, NELLUNNI, MATTANNUR.P.O., KANNUR, PIN - 670702 10 ROSHITHA. K.V, AGED 34 YEARS, D/O. K. VIJAYAN, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT ANJALI, PARAL, KUTHUPARAMBA. P.O., KANNUR, PIN - 670643 11 REESHA KIZHAKKEVEETTIL, AGED 32 YEARS, D/O. K.P. MOHANDAS, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
RESIDING AT KUNHIPARAMBATH HOUSE, KADIRUR.P.O, KANNUR, PIN - 670642 12 ANUSREE UNNIKRISHNAN, AGED 30 YEARSD/O.P.UNNIKRISHNAN,UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT SREENAV, P.O. KANAYI, MATTANNUR, KANNUR, PIN - 670702 13 ANUSREE. VAGED 31 YEARS, D/O.VIJAYAN. K.V., UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT JYOTHIS HOUSE, PARAL P.O., KANNUR, PIN - 670671 14 RANGISHA. P.P, AGED 34 YEARS, D/O. RAJAN. P., UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT VYSHANAVAM, CHANDROTH, KOTTAYM, ERUVATTY, KOTTAYAMPOYIL. P.O KANNUR, PIN - 670691 15 RAJISHA. K., AGED 31 YEARSD/O.P.V. JAYAKUMAR, LG HINDI, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT RITHEESH NIVAS, MUNDALUR. P.O., PERALASSERY, KANNUR, PIN - 670622 16 HIMA G. NATH, AGED 35 YEARS, D/O. HAREENDRANATH. P.V., HST (SS), KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT KRISHNA VIHAR, P.O. CHAMPAD, THALASSERY, KANNUR, PIN - 670694 17 SHEEBA. K, AGED 43 YEARS, D/O.KARUNAKARAN. E., UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT EDAKKEPRATH HOUSE, KACHERIPPARA, P.O. AZHIKKODE, KANNUR, PIN - 670009 18 JASNA JANARDHANAN P.P, AGED 39 YEARS RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
D/O.JANARDHANAN.P.P UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT THRIJYOTHI, UDUMBUNTHALA. P.O., KASARGOD, PIN - 671311 19 AMANYABABY. P.V, AGED 39 YEARS, D/O.ARAVINDAN, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT ARAVINDAM, MANDUR. P.O., KANNUR, PIN - 670501 20 BIJEESHA. K.N, AGED 47 YEARS, D/O. K. NANU, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT SOUPARNIKA, P.O. PANDAKKAL, MAHE, KANNUR DISTRICT, PIN - 673310 21 BINOOP SEKHAR, AGED 41 YEARS, S/O.P. CHANDRASEKARAN, MUSIC TEACHER, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT DEVI PRABHA, DEENADHAYAL ROAD, CHIRAKKAL P.O., KANNUR, PIN - 670011 22 DILSHA.N.K, AGED 33 YEARS, D/O.N.K.SADANANDAN, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT KARAYI HOUSE, P.O. THIRUVANGAD, THALASSERY, KANNUR DISTRICT, PIN - 670103 23 VIDYA. K.K., AGED 37 YEARS D/O. T.K. GOVINDAN, LG HINDI, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT DWIVED BHAVAN, NAYATTUPARA, PATTANUR .P.O., KANNUR, PIN - 670595 24 SUHANA. K.R, AGED 46 YEARS RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
D/O. K.R. SREEDHARAN, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT PANAYIL HOUSE, VAYIPARAMBA, CHAL, AZHIKODE, KANNUR DISTRICT, PIN - 670009 25 REENA. K, AGED 46 YEARS D/O. C.H. ONAKKAN, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT SHARU NIVAS, KAMALPEEDIKA, P.O. EACHUR, KANNUR, PIN - 670591 26 JEEJITH. T.K.,AGED 40 YEARS, S/O.KANARAN. T.K., UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT THONDIKOVUKKAL HOUSE, CHEMMARATHUR P.O., VATAKARA, PIN - 673104 27 DHAJINA. C.K, AGED 37 YEARS, D/O.GOPALAKRISHNAN. C.K., UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT C.K. HOUSE, PARAL. P.O., THALASSERY, PIN - 670671 28 VIPIN. M., AGED 36 YEARS S/O.PURUSHOTHAMAN. M., UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT MAVALLY HOUSE, VENGAD. P.O.KANNUR, PIN - 670612 29 RAJINA. C.P, AGED 42 YEARS, D/O. M.R. DAMODARAN., UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT VIMALA NIVAS, TALAP, KANNUR, PIN - 670002 30 RAJESH KUMAR. M, AGED 40 YEARS S/O. V.P. DAMODARAN NAMBIAR, UPST, KADAMBUR HIGHER SECONDARY SCHOOL, RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
KADAMBUR, KANNUR DISTRICT, RESIDING AT MANIYERI HOUSE, CHENNAKKODE, KATTIPPOIL. P.O., NILESWARAM-KASARGOD DISTRICT, PIN - 671314 31 SNIJA. V. P, AGED 41 YEARS, HST (SS), KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT DEEPTHI, PACHAPOIKA. P.O., KUTHUPARAMBA, KANNUR, PIN - 670643 BY ADVS.
NISHA GEORGE A.L.NAVANEETH KRISHNAN GEORGE POONTHOTTAM (SR.)
RESPONDENTS:
1 THE DIRECTOR OF GENERAL EDUCATION OFFICE OF THE DIRECTOR OF GENERAL EDUCATION, JAGATHY, THYCAUD, THIRUVANANTHAPURAM DISTRICT, PIN - 695014 2 THE DEPUTY DIRECTOR OF EDUCATION SUB REGISTRAR OFFICE ROAD, KANNUR, PIN - 670002 3 THE DISTRICT EDUCATIONAL OFFICER THAVAKKARA, KANNUR, PIN - 670002 BY SR.GOVERNMENT PLEADER SRI.A.J.VARGHESE
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 23.08.2023, ALONG WITH RP 885 OF 2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
DR. A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P.JJ ...................................................... RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023 ................................................................. Dated this the 23rd day of August, 2023
ORDER
Dr. A.K.Jayasankaran Nambiar.J
These review petitions have been preferred seeking a review of
the common judgment dated 9.8.2023 in WA No.1301 and connected
cases. A perusal of the revision petitions indicates that the petitioners
are essentially aggrieved by the observations in paragraphs 3, 5 and 6
of the judgment. Paragraphs 3, 5, and 6 of the judgment read as
follows:-
"3. The essential allegation by the education authorities against the management was that the High School Section had shown greater students strength therein by reckoning the students of the Higher Secondary Section also and had thereby obtained sanction of 26 additional divisions in the High School Section for the academic year 2018-19. Aggrieved by the said order of the education authorities, the management impugned the same in W.P. (C).No.290/2020. W.P.(C).No.10664/2019 was filed challenging the show cause notice that was issued purporting to take over the management of the School. W.P.(C).No.28179/2022 was filed challenging the staff fixation for 2022-23 where again the eligible divisions were not sanctioned in the High School. W.P.
(C).Nos.12046/2021, 40219/2022, 40849/2022, 40889/2022 and 40953/2022 were filed seeking approval of the appointments made RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
of teachers in the High School Section which approvals were denied on account of Ext.P17 order that was impugned in W.P. (C).No.290/2020.
4. xxxxxx
5. When the Writ Appeals came up for admission, we noticed that the approval to the appointment of around 79 teachers in the School has been held up on account of Ext.P17 order passed by the Director of Public Instructions in connection with the staff fixation for the academic year 2018-19. We also notice that the basic grievance of the State in the appeals is that the merits of their allegation against the management namely, that they had inflated the student strength in the High School Section by including the students of the Higher Secondary Section, was not considered by the learned Single Judge in the impugned judgment. We therefore decided to hear the appeals finally so as to put a quietus to the issue.
6. While considering the arguments in the Writ Appeals, particularly on the issue of whether or not there was a shortage of students or lack of infrastructure noticed in the High School Section during the year, we found that in the staff fixation orders pertaining to the High School from 2013-14 onwards, while the School was found entitled to the sanction of a higher number of divisions, only a lesser number of divisions were actually sanctioned during the said years. The management also does not appear to have impugned those staff fixation orders before the Appellate/Revision authorities under the Kerala Education Act and Rules. We cannot overlook the possibility that the management did not stake a claim for the additional divisions because the class rooms for the additional divisions were actually used in those years for accommodating students of the Higher Secondary Section of the School. If that be the case, then may be there was no sanction of excess divisions at all in the High School Section as alleged in Ext.P17 order and the students of the Higher Secondary Section found in the High School Section was the reason why lesser number of divisions than what the school was found eligible to RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
were actually sanctioned in the High School Section. This aspect is not seen considered or adverted to in Ext.P17 order. An effective adjudication of the show cause notice issued to the manager pursuant to the inspection by the super check cell would have to consider the above aspect along with the findings of the super check cell to ascertain the real position. We are satisfied therefore that Ext.P17 order was rightly quashed by the learned Single Judge and further that the matter will now have to be examined afresh by the Director of Public Instructions in the light of our observations above."
2. Having heard Sri.George Poonthottam, the learned senior
counsel appearing on behalf of the review petitioners, we find that
there is a factual error in paragraph 3 of the impugned judgment to
the extent it states that WP(C)No.10664 of 2019 was filed challenging
the show cause notice that was issued purporting to take over the
management of the school. We would clarify that the show cause
notice purported to disqualify the manager of the school pursuant to
action initiated against him in terms of Chapter III Rule 7 of the KER.
The show cause notice did not expressly indicate that the purpose of
its issuance was to take over the management of the school. The said
observation in paragraph 3 of the judgment is accordingly modified to
read as follows:-
"WA 10664 of 2019 was filed challenging the show cause notice that was issued purporting to disqualify the manager of the school."
3. As regards the other grounds raised with reference to RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
paragraphs 3, 5 and 6 of the judgment, we find that while recording
the allegations of the State in the appeals preferred by them we
had only paraphrased the allegations contained in Ext.P10 notice
issued to the management and the findings in Ext.P17 order that was
impugned in WP(C) No.290 of 2020. We do not see any error having
been occasioned in that regard in the judgment.
4. Lastly, with regard to the contention of the learned Senior
Counsel that there was no direction as regards any action to be taken
in respect of the staff fixation orders from 2018-2019 onwards, we
might only observe that those were not matters that were in issue
before us and hence did not require any mention in our judgment. The
judgment, as it presently stands, merely requires the Director of
Public Instructions to consider the matter afresh in the light of the
observations of the learned single Judge in the judgment impugned in
the writ appeals before us, as also our observations in the judgment
dated 9.8.2023, where we had referred to Ext.P25 order that was
passed by the Regional Deputy Director of Higher Secondary
Education, permitting the conduct of classes for the Higher secondary
section in the new building that was constructed by the management
and directing the issuance of staff fixation orders for the higher
secondary section for the academic years from 2014-2015 onwards.
5. We see no reason to review our judgment dated 09.08.2023 in RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
the Writ Appeals save to the limited extent of effecting minor
typographical corrections such as the one noticed in paragraph (2)
above as also that warranted in the extract of direction No.4 of the
judgment of the learned single judge, in our judgment. The Registry
shall ensure that in the corrected judgment issued pursuant to this
order, the extracted portion of the directions of the learned single
Judge is exactly in terms of the directions issued by the learned single
Judge in the common judgment that was impugned in the writ
appeals. The extracted portion of the learned single judge's judgment,
in paragraph (4) of our judgment shall read as follows:-
"1) W.P.(C.) No.290/2020 is allowed. Ext.P17 is set aside, and Ext.P2 staff fixation order is restored.
2) W.P.(C)Nos.40219/2022, 40849/2022, 40953/2022 and 40889/2022 are allowed, and the impugned orders in these writ petitions are set aside. There will be a direction to the competent authority among the respondents in these cases to approve the appointment of the teachers in these cases in the light of Ext.P10 in these writ petitions and also in the light of the findings in W.P. (C.) No. 290/2020, if the proposal for approval is otherwise in order, as expeditiously as possible at any rate within 2 months from the date of receipt of a copy of this judgment.
3) W.P.(C.)No.10664/2019 is allowed, and Exts.P1 and P20 are quashed in the light of the findings in W.P.(C)No. 290/2020.
4) W.P.(C)No.12046/2021 is allowed, and Exts.P11, P12, P13 and P14 in this writ petition are quashed. There will be a direction to the competent authority among the respondents to approve the RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
appointment of the teachers in the light of the observations in this judgment, if the proposal for approval is otherwise in order, as expeditiously as possible at any rate within 2 months from the date of receipt of a copy of this judgment.
5) W.P.(C)No.28179/2022 is allowed. Ext.P18 is set aside and there will be a direction to the competent authority among the respondents to pass fresh staff fixation orders in the light of the findings in W.P. (C) No. 290/2020 as expeditiously as possible at any rate within 2 months from the date of receipt of a copy of this judgment."
Save for the limited modifications indicated above, we dismiss
these review petitions in all other respects.
Sd/-DR. A.K. JAYASANKARAN NAMBIAR JUDGE
Sd/-MOHAMMED NIAS C.P.
JUDGE
dlk/23.8.2023 RP Nos.885, 884, 868, 875, 886, 893, 882 & 890 of 2023
APPENDIX OF RP 868/2023
PETITIONER'S ANNEXURES Annexure-I TRUE COPY OF THE FITNESS CERTIFICATE ISSUED BY THE ASSISTANT ENGINEER FOR THE ACADEMIC YEAR 2016-17 Annexure-II TRUE COPY OF THE LETTER NO. A4/33091/2018 DATED 05.03.2019 ISSUED BY THE HIGHER SECONDARY REGIONAL DEPUTY DIRECTOR, KANNUR TO THE DEO Annexure-III TRUE COPY OF THE ADDITIONAL DIVISIONS SANCTIONED FOR THE ACADEMIC YEAR 2014-15 BEARING ORDER NO. B4/4149/2015 K. DIS DATED 18.03.2017 ISSUED BY THE DEO, KANNUR Annexure-IV TRUE COPY OF THE LIST ENHANCING ACCOMMODATION OF THE DIVISIONS FOR THE ACADEMIC YEAR 2017-18 Annexure-V TRUE COPY OF THE LETTER NO. B2/6543/2019 DATED 6.10.2022 ISSUED FROM THE OFFICE OF THE DEPUTY DIRECTOR OF EDUCATION AND OBTAINED UNDER THE RTI ACT Annexure-VI TRUE COPY OF THE RELEVANT PORTION OF THE FILE NOTE DATED 06.10.2022 OBTAINED UNDER THE RTI ACT Annexure-VII TRUE COPY OF THE LETTER NO. B3/5545/ 2022 DATED 10.08.2022 ISSUED BY THE REGIONAL DEPUTY DIRECTOR
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