Executive Committee Of The Kerala ... vs Dr. Joseph Mathew
2023 Latest Caselaw 9007 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
        Wednesday, the 16th day of August 2023 / 25th Sravana, 1945

                 CM.APPL.NO.1/2023 IN WA NO. 1348 OF 2023

   (AGAINST JUDGMENT DATED 06.12.2022 IN WP(C) 3473/2011 OF THIS COURT)

PETITIONERS/APPELLANTS/RESPONDENTS IN W.P(C):

  1. EXECUTIVE COMMITTEE OF THE KERALA AGRICULTURAL UNIVERSITY (KAU),
     REPRESENTED BY ITS VICE-CHANCELLOR VELLANIKKARA, THRISSUR, PIN -
     680654.
  2. REGISTRAR, KERALA AGRICULTURAL UNIVERSITY, KERALA AGRICULTURAL
     UNIVERSITY PO, VELLANIKKARA, THRISSUR, PIN - 680654.
  3. COMPTROLLER, KERALA AGRICULTURAL UNIVERSITY, KERALA AGRICULTURAL
     UNIVERSITY PO, VELLANIKKARA, THRISSUR, PIN - 680654.

RESPONDENT/RESPONDENT/PETITIONER IN WP(C):

     DR. JOSEPH MATHEW PROFESSOR AND HEAD, UNIVERSITY LIVESTOCK FARM AND
     FODDER RESEARCH AND DEVELOPMENT SCHEME, COLLEGE OF VETERINARY AND
     ANIMAL SCIENCES, MANNUTHY, RESIDING AT BETHEL CHEMMANATHARA
     PUTHENTHARA, GANDI NAGAR, MANNUTHY, THRISSUR, PIN - 680651

     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to condone the delay
of 195 days in preferring the above writ appeal.
     This Application again coming on for orders upon perusing the
application and the affidavit filed in support thereof, and this court's
order dated 04.08.2023 and upon hearing the arguments of M/S.ANTONY
MUKKATH, REGI MATHEW, TOMY CHACKO, Advocates for the petitioners and of
SRI. P.V.JAYACHANDRAN Advocate for Respondent, the court passed the
following:
                 DR. A.K.JAYASANKARAN NAMBIAR
                                &
                   MOHAMMED NIAS C.P., JJ.
            ----------------------------------
                       WA. No.1348 of 2023
           -----------------------------------
              Dated this the 16th day of August, 2023

                               ORDER

Dr. A.K.Jayasankaran Nambiar, J.

CM.Appl.No.1 of 2023:

The above application is filed to condone the delay of 195 days in

filing the Writ Appeal.

Heard. Taking note of the averments in the affidavit filed in support

of the delay condonation application, delay is condoned.

WA. No.1345 of 2023:

Admit. Sri.P.V. Jayachandran, the learned counsel takes notice for

the 1st respondent.

Post for disposal on 25.10.2023 along with WA.No.1345 of 2023.

Sd/-

DR. A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

MOHAMMED NIAS C.P.

JUDGE

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