Fr.Ajeesh.P.P vs A.Shajahan Ias
2023 Latest Caselaw 9001 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  MONDAY, THE 14TH DAY OF AUGUST 2023 / 23RD SRAVANA, 1945
                CON.CASE(C) NO. 1628 OF 2023
AGAINST THE JUDGMENT WP(C) 37702/2022 OF HIGH COURT OF KERALA




PETITIONER/PETITIONER:

          FR.AJEESH.P.P.
          AGED 42 YEARS
          S/O.P.E.PAULOSE, THE CORPORATE MANAGER,
          SACRED HEART CORPORATE EDUCATIONAL AGENCY OF CMI
          SCHOOLS, RAJAGIRI.P.O., KALAMASSERY,
          ERNAKULAM DISTRICT, PIN - 683104
          BY ADVS.
          C.A.CHACKO
          C.M.CHARISMA

RESPONDENT/3RD RESPONDENT:

          A.SHAJAHAN IAS
          (AGE AND FATHER'S NAME NOT KNOWN TO THE
          PETITIONER), SECRETARY TO THE DEPARTMENT OF
          GENERAL EDUCATION, SECRETARIAT,
          THIRUVANANTHAPURAM, PIN - 695001
          BY ADV B.S SYAMANTAK, GOVERNMENT PLEADER



    THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME
UP FOR ADMISSION ON 14.08.2023, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 CO(C).No.1628/2023

                                  2




                   P.V.KUNHIKRISHNAN, J.
                    --------------------------------
            Contempt Case (C).No.1628 of 2023
             ----------------------------------------------
           Dated this the 14th day of August, 2023


                           JUDGMENT

When this contempt case came up for consideration,

the counsel for the petitioner submitted that the

directions are complied and the contempt case may be

closed.

Therefore, this contempt case is closed.

sd/-

P.V.KUNHIKRISHNAN JV JUDGE CO(C).No.1628/2023

APPENDIX OF CON.CASE(C) 1628/2023

PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF JUDGMENT DATED 2/3/2023 IN W.P.(C)NO.37702 OF 2022 OF THIS HON'BLE COURT