Citation : 2023 Latest Caselaw 8995 Ker
Judgement Date : 14 August, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
MONDAY, THE 14TH DAY OF AUGUST 2023 / 23RD SRAVANA, 1945
W.P.(C) NO.19659 OF 2013
PETITIONER:
THE MALA CO-OPERTATIVE SPINNING MILLS LTD.
PUTHENCHIRA EAST POST, TRISSUR DISTRICT - 680 682,
REPRESENTED BY ITS MANAGING DIRECTOR P.S.RAJEEV.
BY ADVS.
SRI.N.M.MADHU
SMT.C.S.RAJANI
RESPONDENTS:
1 THE SALES TAX OFFICER (WC & LT),
TRISSUR-680 001.
2 THE TAHSILDAR,
MUKUNDAPURAM TALUK, TALUK OFFICE,
IRINJALAKUDA-680 121.
3 THE VILLAGE OFFICER,
VADAMA VILLAGE, EDAPPALLY, PIN-682 024.
SMT. REKHA C. NAIR, GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
-2-
W.P.(C) NO.19659 OF 2013
JUDGMENT
Dated this the 14th day of August, 2023
Learned Counsel for the petitioner submits that the
petitioner has cleared the entire liability and no further
orders are required. The above submission is recorded. The
writ petition is closed accordingly.
Sd/-
MOHAMMED NIAS C.P.
JUDGE bpr
W.P.(C) NO.19659 OF 2013
APPENDIX OF WP(C) 19659/2013
PETITIONER'S EXHIBITS
EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES (1 TO 5, 12, 13, 19 & 20) OF THE BYE-LAWS OF THE PETITIONER SOCIETY.
EXHIBIT P2 TRUE COPY OF THE ORDER DATED 22.02.2006.
EXHIBIT P3 TRUE COPY OF THE ORDER OF THE DEPUTY COMMISSIONER, DEPARTMENT OF COMMERCIAL TAXES, THRISSUR.
EXHIBIT P4 TRUE COPY OF THE SALE NOTICE DATED 20.07.2013 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE PROCEEDINGS DATED 25.03.2013 OF THE DEPARTMENT OF INDUSTRIES, GOVERNMENT OF KERALA.
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