T.Beena vs Vishnuraj
2023 Latest Caselaw 8981 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR.JUSTICE N.NAGARESH
      MONDAY, THE 14TH DAY OF AUGUST 2023 / 23RD SRAVANA, 1945
                       CON.CASE(C) NO. 1413 OF 2023
  AGAINST THE JUDGMENT IN WP(C) 21832/2022 OF HIGH COURT OF KERALA
PETITIONER:

              T.BEENA,
              AGED 58 YEARS, W/O. LATE P.VEERIAH, G-378, 27,
              PANAMPALLY NAGAR, P.O.PANAMPALLY NAGAR, KOCHI, PIN 682036

              BY ADV K.V.SREE VINAYAKAN


RESPONDENT:

              VISHNURAJ,
              AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
              THE REVENUE DIVISIONAL OFFICER, FORT KOCHI, PIN - 682001


              BY ADV
              SMT.DEEPA NARAYANAN - SR.GOVERNMENT PLEADER


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 14.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case.(C) No.1413 OF 2023

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                           JUDGMENT

Dated this the 14th day of August, 2023

Government Pleader submits that the directions contained

in the judgment dated 05.07.2022 in W.P.(C) No.21832 of 2022

stand complied with and therefore, no further orders are

required in the Contempt of Court Case.

Recording the submission, the Contempt of Court Case is

closed.

Sd/-

N.NAGARESH JUDGE ded