Umesh Mohanan vs D.Jayakumar
2023 Latest Caselaw 8975 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     MONDAY, THE 14TH DAY OF AUGUST 2023 / 23RD SRAVANA, 1945
                        CON.CASE(C) NO. 762 OF 2022
AGAINST THE JUDGMENT DATED 23.11.2021 IN WP(C) 22091/2021 OF HIGH
                               COURT OF KERALA
PETITIONER/PETITIONER IN W.P.(C):

             UMESH MOHANAN
             AGED 39 YEARS
             S/O. G. MOHANAN, RESIDING AT DHANYA, 10/224, KINASSERY,
             KANNADI P.O, PALAKKAD DISTRICT., PIN - 678701

             BY ADVS.
             JACOB SEBASTIAN
             K.V.WINSTON
             ANU JACOB



RESPONDENT/2ND RESPONDENT IN THE W.P.(C):

             D.JAYAKUMAR
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
             SECRETARY, PALAKKAD MUNICIPALITY, MUNICIPAL OFFICE,
             PALAKKAD DISTRICT., PIN - 678001



             BINOY VASUDEVAN,SC




     THIS    CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 14.08.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Contempt Case(C)NO.762 OF 2022

                                     2




                        ANU SIVARAMAN, J.
                =========================
                   Con. Case (C) No.762 of 2022
                =========================
                Dated this the 14th day of August, 2023

                                 JUDGMENT

It is submitted by the learned counsel appearing

for the petitioner that the directions contained in the

judgment stands complied with.

The contempt of court case is, accordingly closed.

Sd/-

ANU SIVARAMAN JUDGE SSK/14/08 Contempt Case(C)NO.762 OF 2022

APPENDIX

PETITIONER ANNEXURES

Annexure-A1 A CERTIFIED COPY OF THE JUDGMENT DATED 23.11.2021 IN W.P.(C) NO.22091 OF 2021 OF THIS HONOURABLE COURT .