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Dr.T. Sasidharan vs Ishita Roy(Ias)
2023 Latest Caselaw 8965 Ker

Citation : 2023 Latest Caselaw 8965 Ker
Judgement Date : 14 August, 2023

Kerala High Court
Dr.T. Sasidharan vs Ishita Roy(Ias) on 14 August, 2023
Con.Case(C) No.914/2023                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
             Monday, the 14th day of August 2023 / 23rd Sravana, 1945
             CONTEMPT CASE(C) NO. 914 OF 2023(S) IN WP(C) 32256/2022
   PETITIONER/PETITIONER IN W.P(C):

           DR.T. SASIDHARAN, AGED 59 YEARS, S/O. T. KORAN,
           RESIDING AT 'SOPANAM', DURGA ROAD, P.O. PALLIKUNNU,
           KANNUR, PIN - 670 004.

         BY ADVOCATES M/S. S.S. ARAVIND, M.V. AMARESAN.

   RESPONDENT/RESPONDENT IN W.P(C):


           ISHITA ROY (IAS),
           SECRETARY, HIGHER EDUCATION DEPARTMENT,
           SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001.

           BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   14.08.2023, the court on the same day passed the following:

                                              ORDER

The learned Government Pleader seeks time as a last chance. List on 08/09/2023, within which time, if the directions in the judgment are not fully complied with, the respondent shall remain present in person to explain why.

Sd/- DEVAN RAMACHANDRAN JUDGE

14-08-2023 /True Copy/ Assistant Registrar

 
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