Citation : 2023 Latest Caselaw 8917 Ker
Judgement Date : 14 August, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
Monday, the 14th day of August 2023 / 23rd Sravana, 1945
OP (FC) NO. 259 OF 2023(R)
IA 2/2023 IN OP(G&W) 746/2023 OF FAMILY COURT, ATTINGAL
PETITIONER/PETITIONER:
SHAHEEN, AGED 33 YEARS, S/O. ABDUL AZZEZ,
SHABEER MANZIL, AVANAVANCHERI, OORUPOIKA POST,
THIRUVANANTHAPURAM, REPRESENTED BY HIS FATHER ABDUL AZEEZ,
AGED 75 YEARS, S/O. NOOHUKANNU, SHABEER MANZIL,
AVANAVANCHERI, OORUPOIKA POST, THIRUVANANTHAPURAM, PIN - 695 104.
RESPONDENTS/RESPONDENTS:
1. JASEELA, AGED 26 YEARS, D/O. ABDUL WAHEED, SHAFEELA MANZIL,
MOHANAPURAM, THONNAKKAL POST, MELTHONNAKKAL, THIRUVANANTHAPURAM,
PIN - 695 317.
2. ABDUL WAHEED, AGED 55 YEARS, H/O. SABEELA BEEVI, SHAFEELA MANZIL,
MOHANAPURAM, THONNAKKAL POST, MELTHONNAKKAL, THIRUVANANTHAPURAM,
PIN - 695 317.
3. SABEELA BEEVI, AGED 48 YEARS, W/O. ABDUL WAHEED, SHAFEELA MANZIL,
MOHANAPURAM, THONNAKKAL POST, MELTHONNAKKAL, THIRUVANANTHAPURAM,
PIN - 695 317.
This petition coming on for orders upon perusing the petition and
the affidavit filed in support of OP (FC), this Court's judgment dated
31/05/2023 in OP(FC) No.259/2023, the Report filed by the Registrar
(District Judiciary) and upon hearing the arguments of SRI.J.JAYAKUMAR,
Advocate for the petitioner and of SRI.NAVEEN, Advocate for R2 & R3, the
court passed the following:
P.T.O.
A.MUHAMED MUSTAQUE & SOPHY THOMAS, JJ.
------------------------------------------------
O.P.(FC) No.259 of 2023
------------------------------------------------
Dated this the 14th day of August, 2023
O R D E R
A.Muhamed Mustaque, J.
The report of the Registrar (District Judiciary) is
placed before this Court. It is stated in the report that
an Office Memorandum was issued on 01.08.2023 to all the
Judges of the Family Courts in the State directing them to
serve the urgent notices or processes through special
messenger of that Court through the Nazarate section
attached to any of the Civil Court where the Family Court
is stationed or in nearby court. The report, accordingly,
is recorded. No further directions are required.
Sd/-
A.MUHAMED MUSTAQUE, JUDGE
Sd/-
SOPHY THOMAS, JUDGE ln
14-08-2023 /True Copy/ Assistant Registrar
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