Asida K V vs Sri. K.N. Binoy Kumar
2023 Latest Caselaw 8774 Ker

Con.Case(C) No.1760/2023                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            Wednesday, the 9th day of August 2023 / 18th Sravana, 1945
             CONTEMPT CASE(C) NO. 1760 OF 2023(S) IN WP(C) 13331/2023
   PETITIONER/PETITIONER:

           ASIDA K.V., AGED 34 YEARS, WIFE OF THAHIR,
           LOWER PRIMARY SCHOOL TEACHER, NOCHAD A M L P SCHOOL,
           P.O. NOCHAD, KOZHIKODE DISTRICT- 673 614.

         BY ADVOCATE SRI. V.A. MUHAMMED

   RESPONDENT/3RD RESPONDENT:


           SRI.K.N. BINOY KUMAR,
           ASSISTANT EDUCATIONAL OFFICER, PERAMBRA,
           KOZHIKODE DISTRICT - 673 525.

           BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   09.08.2023, the court on the same day passed the following:

                                               ORDER

After going through the pleadings, I am of the prima facie opinion that the respondent committed contempt. The respondent will appear in person before this Court on 04/09/2023 at 10.15 a.m. In the meanwhile, if the directions are complied with or if the judgment is varied or modified, the appearance is dispensed with.

Post on 04/09/2023.

Issue a copy of this order to the Government Pleader, to communicate the same to the respondent.

Sd/- P.V.KUNHIKRISHNAN JUDGE

09-08-2023 /True Copy/ Assistant Registrar