Citation : 2023 Latest Caselaw 8773 Ker
Judgement Date : 9 August, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 9TH DAY OF AUGUST 2023 / 18TH SRAVANA, 1945
CON.CASE(C) NO. 790 OF 2023
AGAINST THE JUDGMENT IN WP(C) 30574/2022 OF HIGH COURT OF
KERALA
PETITIONER:
SANTHOSH KUMAR R, AGED 45 YEARS
S/O. T.K. RAGHAVAN NAIR KUZHIKKALAYIL, KARIKODE
P.O, PERUVA, KOTTAYAM, PIN - 686610
BY ADVS.
JOBY JACOB PULICKEKUDY
ANIL GEORGE
RESPONDENTS:
1 SRI. S. VENKATESAPATHY IAS
MANAGING DIRECTOR, KERALA WATER AUTHORITY,
JALABHAVAN, THIRUVANANTHAPURAM, PIN - 695033
2 SRI. AJEESH, THE EXECUTIVE ENGINEER, KERALA WATER
AUTHORITY, PROJECT DIVISION, THIRUVANANTHAPURAM,
PIN - 695033
3 SRI. NOUSHAD, THE SUPERINTENDING ENGINEER, KERALA
WATER AUTHORITY, PUBLIC HEALTH CIRCLE, OBSERVATORY
HILLS THIRUVANANTHAPURAM, PIN - 695033
BY ADV P.M.JOHNY
OTHER PRESENT:
SRI. GEORGIE JOHNY, SC
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 09.08.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
Con. Case (C). 790/2023 2
P. V. KUNHIKRISHNAN, J.
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Con. Case (C)No.790 of 2023
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Dated this the 9th day of August, 2023
JUDGMENT
Learned counsel for the respondents submits that the
directions in the judgment dated 21.02.2023 in
W.P(C)No.30574/2022 has been complied with. If that is the case,
the contempt of court case can be closed.
Therefore, the contempt of court case is closed granting liberty
to the petitioner to reopen it, if there is any further grievance.
Sd/-
P. V. KUNHIKRISHNAN JUDGE Sbna/
APPENDIX OF CON.CASE(C) 790/2023
PETITIONER ANNEXURES Annexure A CERTIFIED COPY OF JUDGMENT DATED 21.02.2023 IN WPC 30574/2022 BEFORE THIS HON'BLE COURT
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