M P Babu vs The Authorised Officer
2023 Latest Caselaw 8588 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                 THE HONOURABLE MR.JUSTICE C.S.DIAS
      MONDAY, THE 7TH DAY OF AUGUST 2023 / 16TH SRAVANA, 1945
                      WP(C) NO. 21927 OF 2023
PETITIONER:

          M P BABU,
          AGED 64 YEARS
          S/O PAILAPPAN, MOONJELY HOUSE, ANGAMALY P.O.,
          ERNAKULAM DISTRICT, KERALA STATE, PIN - 683572
          BY ADV VISHAK.K.JOHNSON


RESPONDENT:

          THE AUTHORISED OFFICER,
          M/S STATE BANK OF INDIA, STRESSED ASSETS RECOVERY
          BRANCH, 7TH FLOOR, VANKARATH TOWERS, PALARIVATTOM
          ERNAKULAM DISTRICT, KERALA STATE, PIN - 682024
OTHER PRESENT:

          SRI JITHESH MENON


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 21927 OF 2023
                               2



                       JUDGMENT

The learned counsel appearing for the petitioner seeks

leave to withdraw the writ petition.

The leave sought for is granted.

Resultantly, the writ petition is dismissed as withdrawn.

Sd/-

C.S.DIAS JUDGE LU WP(C) NO. 21927 OF 2023

APPENDIX OF WP(C) 21927/2023

PETITIONER EXHIBITS :

EXHIBIT P1 TRUE COPY OF THE NOTICE DATED 26/06/2023 ISSUED BY THE ADVOCATE COMMISSIONER TO THE PETITIONER

// True Copy // PA To Judge