M.K. Purushothaman vs The Kottayam Co-Operative Urban ...
2023 Latest Caselaw 8532 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
            THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
         MONDAY, THE 7TH DAY OF AUGUST 2023 / 16TH SRAVANA, 1945
                         WP(C) NO. 20084 OF 2018
PETITIONER/S:

            M.K. PURUSHOTHAMAN
            S/O. KUNJOOTTY, AGED 73 YEARS, KALAPURAKKAL HOUSE, PEROOR
            P.O, ETTUMANOOR, KOTTAYAM DISTRICT.

            BY ADVS.SRI.ARJUN RAGHAVAN
            SRI.ADITHYA RAJEEV
            SRI.T.R. HARIKUMAR



RESPONDENT/S:

     1      THE KOTTAYAM CO-OPERATIVE URBAN BANK LTD. NO.421
            REPRESENTED BY THE GENERAL MANAGER, HEAD OFFICE,
            THIRUNAKKARA, KOTTAYAM DISTRICT - 686 001.

     2      THE AUTHORISED OFFICER
            KOTTAYAM CO-OPERATIVE URBAN BANK LTD. NO. 421, HEAD
            OFFICE, THIRUNAKKARA, KOTTAYAM DISTRICT - 686 001.

     3      THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
            KOTTAYAM, KOTTAYAM DISTRICT - 686 001.

     4      THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
            KOTTAYAM, KOTTAYAM DISTRICT - 686 001.

     5      THE REGISTRAR OF CO-OPERATIVE SOCIETIES
            THIRUVANANTHAPURAM - 695 001.

     6      STATE OF KERALA, REPRESENTED BY THE SECRETARY TO
            GOVERNMENT, CO-OPERATION (C) DEPARTMENT, GOVERNMENT
            SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
 W.P.(C) No.20084/2018
                                       -2-


     7       SUNIL KUMAR K.P., S/O. M.K PURUSHOTHAMAN,
             KALAPURAKKALHOUSE, PEROORR P.O, ETTUMANOOR, KOTTAYAM
             DISTRICT- 686 637.

     8       LIJO MON JOY
             KIZHAKKANATH, CHERUVANDUR, PEROOR P.O, KOTTAYAM
             DISTRICT - 686 637.

             BY ADVS.SRI.SURIN GEORGE IPE
             SRI.ARUN AJAY SANKEEN
             SRI.E.M.MURUGAN; SMT.THANKOM.G




         THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.20084/2018
                                    -3-




                         JUDGMENT

Learned Counsel for the respondent-Bank submits that

the writ petition has been rendered infructuous by efflux of

time.

2. In view of the aforesaid submission, the present

writ petition is dismissed as infructuous. Interim order, if any,

stands vacated.

Sd/-

DINESH KUMAR SINGH JUDGE

jjj W.P.(C) No.20084/2018

APPENDIX OF WP(C) 20084/2018

PETITIONER EXHIBITS

EXHIBIT P1 A TRUE COPY OF THE REPRESENTATION DATED 16/07/2015 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.

EXHIBIT P2 A TRUE COPY OF THE ORDER OF THE CHIEF JUDICIAL MAGISTRATE, KOTTAYAM DATED 31/05/2014 APPOINTING AN ADVOCATE COMMISSIONER.

EXHIBIT P3 A TRUE COPY OF THE REPORT SUBMITTED BY THE ADVOCATE COMMISSIONER IN CMP NO. 1327/2014 DATED NIL.

EXHIBIT P4 A TRUE COPY OF THE QUOTATION SUBMITTED BY THE 8TH RESPONDENT DATED 08/03/2016.

EXHIBIT P5 A TRUE COPY OF THE REPRESENTATION FILED BEFORE THE DEPUTY SUPERINTENDENT OF POLICE, KOTTAYAM DATED 18/06/2016.

EXHIBIT P6 A TRUE COPY OF THE ACKNOWLEDGMENT ISSUED FROM THE OFFICE OF THE DEPUTY SUPERINTENDENT OF POLICE, KOTTAYAM DATED 18/06/2016.

EXHIBIT P7 A TRUE COPY OF THE COMMUNICATION DATED 09/09/2016 ISSUED BY THE 4TH RESPONDENT TO THE 1ST RESPONDENT.

EXHIBIT P8 A COMMUNICATION ISSUED BY THE 6TH RESPONDENT DATED 04/11/2016.

EXHIBIT P9 A TRUE COPY OF THE ORDER DATED 25/08/2016 IN CMP 2225/2016 IN CMP 1327/2014 OF THE CHIEF JUDICIAL MAGISTRATE COURT, KOTTAYAM.

EXHIBIT P10 A TRUE COPY OF THE MAHASAR PREPARED BY THE ADVOCATE COMMISSIONER DATED 21/10/2016.

EXHIBIT P11 A TRUE COPY OF REPRESENTATION DATED 09/04/2018 FILED BY THE PETITIONER BEFORE THE DISTRICT W.P.(C) No.20084/2018

COLLECTOR, KOTTAYAM.

EXHIBIT P12 A TRUE COPY OF THE COMMUNICATION RECEIVED FROM THE MINISTER'S OFFICE DATED 30/04/2018.

EXHIBIT P13 A TRUE COPY OF THE COMMUNICATION NO.

CRB.4498/16 DATED 27/04/2018 ISSUED BY THE 4TH RESPONDENT.

EXHIBIT P14 A TRUE COPY OF THE COMMUNICATION NO.K.T.M(N) 1195/18 DATED 03/05/2018 ISSUED BY THE 3RD RESPONDENT.