Sulochana A R vs Soman.C.B
2023 Latest Caselaw 8502 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
   MONDAY, THE 7TH DAY OF AUGUST 2023 / 16TH SRAVANA, 1945
                CON.CASE(C) NO. 1375 OF 2023
(AGAINST THE ORDER DATED 15/06/2022 & 01/12/2022 IN CRIMINAL
    REVISION PETITION NO.445/2022 OF THIS HON'BLE COURT


PETITIONER/RESPONDENT IN CRL.R.P.:

          SULOCHANA A R
          AGED 64 YEARS, W/O SOMAN.C.B,
          HOUSE NO. XV / 58, CHETTICHATH HOUSE,
          KANJIRAMATTOM PO,
          ERNAKULAM DISTRICT., PIN - 682315

          BY ADVS.
          R.REJI KUMAR
          P.R.JAYAKRISHNAN


RESPONDENT/1st RESPONDENT IN CRL.R.P.:

          SOMAN.C.B
          AGED 66 YEARS, S/O BHASKARAN
          HOUSE NO. XV / 58, CHETTICHATH HOUSE,
          KANJIRAMATTOM PO,
          ERNAKULAM DISTRICT, PIN - 682315

          BY ADVS.
          NIKITA J. MENDEZ
          SRUTHY N. BHAT(K/000579/2017)

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 07.08.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Cont.Case (C) No. 1375/2023

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                              JUDGMENT

Dated this the 7th day of August, 2023

It is submitted that the relief No.2 has already been

complied with. So far as the relief No.1 is concerned, the

allegation in the contempt petition is that, the petitioner only

apprehends that her access to the shared household will be

blocked. She further apprehends that, the water supply also

will be interrupted. Hence, admittedly, even going by the

contempt petition, there is no violation of the relief No.1

granted.

In these circumstances, this Contempt Case (C) is closed.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE

APA Cont.Case (C) No. 1375/2023

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APPENDIX OF CON.CASE(C) 1375/2023

PETITIONER'S ANNEXURES

Annexure P.1 CERTIFIED COPY OF INTERIM ORDER DATED 15-06-2022 OF THE HON'BLE HIGH COURT OF KERALA

Annexure P.2 CERTIFIED COPY OF INTERIM ORDER DATED 01-12-2022

RESPONDENT'S ANNEXURES

Annexure R(1) TRUE COPY OF THE PHOTOGRAPHS OF THE BUILDING NO. XV/58 OF AMBALLOOR GRAMA PANACHAYAT Annexure R(2) TRUE COPY OF THE LATEST DISCHARGE SUMMARY DATED 08-07-2023 ISSUED BY ERNAKULAM MEDICAL CENTRE (P) LTD Annexure R(3) TRUE COPY OF THE CUSTOMER ACKNOWLEDGMENT SIGNIFYING THE TRANSFER OF THE AMOUNT TO THE PETITIONERS ACCOUNT