N. Kunhammad vs State Of Kerala
2023 Latest Caselaw 8437 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
             THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     MONDAY, THE 7TH DAY OF AUGUST 2023 / 16TH SRAVANA, 1945
                         WP(C) NO.14815 OF 2023
PETITIONER :-

             N.KUNHAMMAD, AGED 72 YEARS
             S/O.KUNHITHARUVAI, KOYILOTH HOUSE, VILAKKATHUR,
             THUVAKKUNNU, KANNUR - 670 693 (RETIRED PRINCIPAL,
             NAM COLLEGE, KALLIKKANDY)

             BY ADVS.
             ELIZEBATH GEORGE
             M.S.RADHAKRISHNAN NAIR


RESPONDENTS :-

     1       STATE OF KERALA
             REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY,
             HIGHER EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM, PIN - 695 001.

     2       THE PRINCIPAL ACCOUNTANT GENERAL (A&E) KERALA
             OFFICE OF THE PRINCIPAL ACCOUNTANT GENERAL (A&E)
             KERALA, THIRUVANANTHAPURAM, PIN - 695 001.

             SRI.SUNIL KUMAR KURIAKOSE, GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   07.08.2023,   THE    COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO.14815 OF 2023

                                  -: 2 :-


                               JUDGMENT

Dated this the 7th day of August, 2023

It is submitted by the learned counsel for the petitioner that

during the pendency of this writ petition, a letter has been issued

from the office of the Principal Accountant General (A&E), Kerala

on 19.6.2023 stating that there was an error in the fixation and

that the letter dated 28.10.2021 should be treated as cancelled.

Since the writ petition was filed challenging the

fixation of pay of the petitioner, on the basis of the said letter,

this writ petition is closed, leaving open the contentions of the

petitioner and his right to approach again in case of any

requirement.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/10.8.2023 WP(C) NO.14815 OF 2023

APPENDIX OF WP(C) 14815/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF RELEVANT PORTION OF THE SERVICE BOOK

Exhibit P2 TRUE COPY OF THE RELEVANT PORTION OF THE 6TH UGC REVISION OF PAY REGULATION

Exhibit P3 TRUE COPY OF THE ORDER NO. P18/UGC CELL/2011-

2012 /UGC8469/12851 DATED 13.2.2012 ISSUED BY THE SECOND RESPONDENT

Exhibit P4 TRUE COPY OF THAT RELEVANT PORTION ORDER G.O.(P) 18/2019/HEDN. DATED 29.6.2019

Exhibit P5 TRUE COPY OF THAT RELEVANT PAGE OF THE SERVICE BOOK OF THE PETITIONER

Exhibit P6 TRUE COPY OF THAT REPRESENTATION DATED 14.7.2021

Exhibit P7 TRUE COPY OF THAT REPLY NO. P18/2/2021-22/286 DATED 28.10.2021