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Suresh.D., Proprietor, ... vs The Superinteding Engineer, ...
2023 Latest Caselaw 8369 Ker

Citation : 2023 Latest Caselaw 8369 Ker
Judgement Date : 1 August, 2023

Kerala High Court
Suresh.D., Proprietor, ... vs The Superinteding Engineer, ... on 1 August, 2023
W.P.(C) No. 1104/2014                        :1:



                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

           THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

         TUESDAY, THE 1ST DAY OF AUGUST 2023 / 10TH SRAVANA, 1945

                            WP(C) NO. 1104 OF 2014

PETITIONER:
              SURESH.D., PROPRIETOR, M/S.KEVIN WATER AND POWER
              T.C.18/1860,JRA-450,GARDEN VALLEY GRACE COTTAGE, JAI
              NAGAR,THIRUMALA.P.O,
              THIRUVANANTHAPURAM-695 006.
              BY ADV SMT.S.KARTHIKA

RESPONDENTS:
     1    THE SUPERINTENDING ENGINEER, KERALA WATER AUTHORITY,
          P.H.CIRCLE,THANA,KANNUR-670 012.
     2    KERALA SUSTAINABLE URBAN DEVELOPMENT PROJECT
          REPRESENTED BY SECRETARY TO GOVERNMENT,LOCAL SELF
          GOVERNANCE DEPARTMENT, THIRUVANANTHAPURAM-695 001.
     3    KERALA SUSTAINABLE URBAN DEVELOPMENT PROJECT,
          EMPOWERED COMMITTEE REPRESENTED BY ITS CHAIRMAN, LOCAL
          SELF GOVERNANCE DEPARTMENT,THIRUVANANTHAPURAM-695 001.
     4    KERALA WATER AUTHORITY
          REPRESENTED BY THE MANAGING DIRECTOR,
          JAL BHAVAN, VELLAYAMBALAM,
          THIRUVANANTHAPURAM-695 001.
     5    HYDRO ELECTRICAL SYSTEMS ,
          1, MASTAN GHORI STREET,(NEAR AMBEDKAR
          STATUE),ADAMBAKKAM,CHENNAI-600 088.
          BY ADV.
          SRI.JOSEPH JOHN, SC, KERALA WATER AUTHORITY
          SRI. K.M. FAISAL, GOVERNMENT PLEADER

THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 01.08.2023, THE

COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No. 1104/2014                    :2:




                   Dated this the 1st day of August, 2023

                                JUDGMENT

The learned counsel for the petitioner submits that the petitioner

is not pressing this writ petition.

Accordingly, this writ petition is dismissed as not pressed.

sd/-

Rv                                        SHOBA ANNAMMA EAPEN,
                                                 JUDGE.
 

 
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