Ali vs The Special Tahsildar Land ...
2023 Latest Caselaw 8367 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
              THE HONOURABLE MR. JUSTICE GOPINATH P.
  TUESDAY, THE 1ST DAY OF AUGUST 2023 / 10TH SRAVANA, 1945
                      WP(C) NO. 24555 OF 2023
PETITIONER/S:

         ALI
         AGED 56 YEARS
         S/O.ABDULKHANI, , RESIDING AT MAKKUTTY HOUSE,
         CHANTHAPURA, VTC PUDUCODE, PUDUKODE PO,
         PALAKKAD ., PIN - 678687

         BY ADVS.
         P.R.VENKATESH
         LAKSHMI MEENAKSHI P.R.



RESPONDENT/S:

         THE SPECIAL TAHSILDAR LAND TRIBUNAL
         PATTAMBI, MINI CIVIL STATION, OTTAPALAM, PALAKKAD
         DISTRICT, PIN - 679104


OTHER PRESENT:

         SMT. PREETHA K K (SR GP)




THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2023,     THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C)No.24555/2023                      2

                             JUDGMENT

The prayer made in the writ petition is for an early

disposal of S.M.No.160/2022, pending before the respondent.

In view of the directions issued by this Court in

WP(C) No.28398 of 2017 and in WP(C) No.17012 of 2022, this writ

petition is disposed of, directing the respondent to take up

S.M.No. 160/2022 and dispose of the same within 24 months from

the date of receipt of a copy of this judgment.

sd/-

GOPINATH P.

JUDGE acd

APPENDIX OF WP(C) 24555/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT IN RESPECT OF SM NO. 160/2022 IN THE NAME OF THE PETITIONER

Exhibit P2 TRUE COPY OF JUDGMENT IN W.P.(C) NO.

854/2018 DATED 14.3.2018 OF THIS HON'BLE COURT

Exhibit P3 TRUE COPY OF JUDGMENT DATED 7.12.2022 IN W.P.(C) NO. 39619/2022 OF THIS HON'BLE COURT