Muraleedharan vs Kothavara Service Co-Operative ...
2023 Latest Caselaw 8338 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
     TUESDAY, THE 1ST DAY OF AUGUST 2023 / 10TH SRAVANA, 1945
                        WP(C) NO. 2549 OF 2023
PETITIONERS:

    1     MURALEEDHARAN,
          AGED 62 YEARS,
          S/O. KRISHNAN, KOLLAMKATTIL(H), KOTHAVARA P.O.,
          VAIKOM, KOTTAYAM - 686 607.
    2     ARUN K.M,
          AGED 27 YEARS,
          S/O. MURALEEDHARAN, KOLLAMKATTIL(H), KOTHAVARA P.O.,
          VAIKOM, KOTTAYAM - 686 607.
          BY ADVS.
          SHAKTHI PRAKASH
          HARIKRISHNAN M.S.


RESPONDENTS:

    1     KOTHAVARA SERVICE CO-OPERATIVE BANK LTD. NO. 1359,
          KOTHAVARA P.O., VAIKOM, KOTTAYAM - 686 607,
          REPRESENTED BY THE SECRETARY.
    2     SPECIAL SALE OFFICER,
          OFFICE OF ASSISTANT REGISTRAR (GENERAL)
          CO-OPERATIVE SOCIETIES, VAIKOM, KOTTAYAM - 686 141.



          BY ADV. SERGI JOSEPH THOMAS
          SMT. C.S SHEEJA (SR GP)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 2549 OF 2023
                               2

                         JUDGMENT

In the light of the submission made by the learned counsel

appearing for the Bank that Exts.P1 and P2 awards have been

put to execution before the Subordinate Judges Court,

Kottayam as E.P.Nos.106/2023 and 110/2023, the learned

counsel for the petitioners seek permission to withdraw this

writ petition leaving open all contentions taken by the

petitioner.

In the light of the permission sought by the learned

counsel for the petitioner, the writ petition is dismissed as

withdrawn leaving open all contentions taken by the petitioner.

Sd/-

GOPINATH P.

JUDGE DK WP(C) NO. 2549 OF 2023

APPENDIX OF WP(C) 2549/2023

PETITIONER EXHIBITS Exhibit-P1 COPY OF THE AWARD IN ARC NO.

2194/2022 DATED 27.09.2022 ISSUED BY THE 2ND RESPONDENT.

Exhibit-P2 COPY OF THE AWARD IN ARC NO.

2195/2022 DATED 27.09.2022 ISSUED BY THE 2ND RESPONDENT.