Nandi Namboodiripad vs District Collector
2023 Latest Caselaw 8292 Ker

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                     THE HONOURABLE MR. JUSTICE GOPINATH P.
       TUESDAY, THE 1ST DAY OF AUGUST 2023 / 10TH SRAVANA, 1945
                              WP(C) NO. 24138 OF 2023
PETITIONER/S:

                  NANDI NAMBOODIRIPAD
                  AGED 79 YEARS
                  S/O N.B NANDI NAMBOODIRIPAD, BAANATHOORILLAM,
                  (SWATHI), SHIVAPURAM AMSOM, KARIMALA DESOM,
                  THAMARASSERY P.O., KOZHIKODE, PIN - 691501

                  BY ADVS.
                  SHERRY J. THOMAS
                  JOEMON ANTONY
                  ANTONY NILTON REMELO
                  E.K.AVINASH


RESPONDENTS:

       1          DISTRICT COLLECTOR
                  KOZHIKODE COLLECTORATE, CIVIL STATION P.O., KOZHIKODE,
                  PIN - 673020

       2          THAHASILDAR LR
                  TALUK OFFICE, MINI CIVIL STATION, KOYILANDY, KERALA,
                  PIN - 673305

       3          SURVEY SUPERINTENDENT
                  REGIONAL ARCHIVES, CIVIL STATION P.O., KOZHIKODE, PIN
                  - 673020

       4          VILLAGE OFFICER
                  CHERUVANNUR VILLAGE OFFICE, CHERUVANNUR P.O.,
                  KOZHIKODE, PIN - 673524

       5          TALUK SURVEYOR
                  TALUK OFFICE, MINI CIVIL STATION, KOYILANDY, KERALA,
                  PIN - 673305

                  SMT. DEEPA V. (G.P.)


THIS       WRIT    PETITION   (CIVIL)    HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.24138/2023                  2

                              JUDGMENT

The learned counsel for the petitioner seeks permission to

withdraw the writ petition.

Accordingly, the writ petition is dismissed as withdrawn reserving

the liberty of the petitioner to seek correction of cause title in

W.P.(C)No.20449/2023.

Sd/-

GOPINATH P.

JUDGE acd

APPENDIX OF WP(C) 24138/2023

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE RELEVANT EXTRACT OF SETTLEMENT REGISTER DATED 17-9-2021 ISSUED BY THE SPECIAL SETTLEMENT OFFICER, MALABAR FROM THE OFFICE OF REVENUE SETTLEMENT OFFICE

Exhibit P2 THE TRUE COPY OF THE APPLICATION DATED 24.5.2023 SUBMITTED IN FORM 10

Exhibit P3 THE CERTIFIED COPY OF THE JUDGEMENT DATED 23-6-2023 IN WP (C) NO. 20449/2023