P V Abdul Majeed vs State Of Kerala
2023 Latest Caselaw 5488 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
                                  &
              THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
      FRIDAY, THE 28TH DAY OF APRIL 2023 / 8TH VAISAKHA, 1945
                      WP(CRL.) NO. 425 OF 2023
AGAINST THE JUDGMENT IN WP(Crl)265/2023 OF HIGH COURT OF KERALA
PETITIONER:

        P V ABDUL MAJEED, AGED 49 YEARS, S/O.ABDUL KHADER, JAVAD
        MANZIL, MATOOL NORTH P.O., KANNUR TALUK, KANNUR
        DISTRICT, PIN - 683544
        BY ADVS.
        B.N.HASKAR
        B.K.GOPALAKRISHNAN

RESPONDENTS:

  1     STATE OF KERALA, REPRESENTED BY THE SECRETARY HOME
        DEPARTMENT, GOVERNMENT OF KERALA, SECRETARIAT,
        THIRUVANANTHAPURAM, PIN - 695001
  2     STATE POLICE CHIEF, POLICE HEAD QUARTERS, VELLAYAMBALAM
        P O, THIRUVANANTHAPURAM, PIN -695010
  3     THE SU[PERINTENDENT OF POLICE KOLLAM RURAL
        KOLLA RURAL KOLLAM, PIN - 691001
  4     STATION HOUSE OFFICER, THENMALA POLICE STATION KOLLAM,
        PIN - 691308
  5     ADILA @ LATHA SUKU, AGED 41 YEARS, D/O.SUKU SHIVARAMA
        PANICKAR, AFRAS HOUSE, THEVARAKUNNU, EDAMON P.O. NOW
        RESIDING AT LEKHA SADANAM, ARYANKAVU VILLAGE, ARYANKAVU
        P.O., PUNALUR TALUK, KOLLAM, PIN - 691305
  6     SARASWATHY SUKU, AGED 62 YEARS, WIFE OF SUKUSHIVARAMA
        PANICKAR, LEKHA SADANAM, ARYANKAVU VILLAGE, ARYANKAVU
        P.O., PUNALUR TALUK, KOLLAM, PIN - 691305
        BY SR. GP - ADV.C S SHEEJA

THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION ON
28.04.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(Crl)425/2023

                                      2




   BECHU KURIAN THOMAS & C. JAYACHANDRAN, JJ.
   ========================================
                W.P(Crl). No.425 of 2023
    =======================================
                    Dated this the 28th day of April, 2023

                              JUDGMENT

BECHU KURIAN THOMAS, J .

Learned counsel for the petitioner seeks permission to withdraw this

Writ Petition.

Permission is granted. Accordingly, the Writ Petition is dismissed as

withdrawn.

Sd/-

BECHU KURIAN THOMAS JUDGE

Sd/-

C. JAYACHANDRAN JUDGE

sbna/