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Nikhil Sudarsan vs The Secretary, Regional ...
2023 Latest Caselaw 5401 Ker

Citation : 2023 Latest Caselaw 5401 Ker
Judgement Date : 25 April, 2023

Kerala High Court
Nikhil Sudarsan vs The Secretary, Regional ... on 25 April, 2023
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
           THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
     TUESDAY, THE 25TH DAY OF APRIL 2023 / 5TH VAISAKHA, 1945
                        WP(C) NO. 14161 OF 2023
PETITIONER/S:

          NIKHIL SUDARSAN,
          AGED 30 YEARS
          S/O. SUDARSANAN PILLAI, INDEEVARAM, VANCHIYOOR.P.O.,
          ALAMCODE, ATTINGAL, THIRUVANANTHAPURAM DISTRICT., PIN -
          691536

          BY ADV O.D.SIVADAS



RESPONDENT/S:

          THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,
          CIVIL STATION, ATTINGAL, PIN - 691001

          SRI.JIMMY GEORGE GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.04.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14161 OF 2023
                                   2




                     MOHAMMED NIAS. C.P.,J
                    ------------------------------------
                      WP(C)No. 14161 of 2023
                   --------------------------------------
               Dated this the 25th day of April, 2023

                             JUDGMENT

The petitioner is a stage carriage operator on the route

Mottakuzhy - Kilimanoor - Attingal. He has submitted Ext.P2

request for revision of his own timing before the respondent.

Essentially he seeks for interchange of time.

2. Heard the learned counsel for the petitioner and the

learned Government Pleader.

3. Without expressing anything on merits, the writ

petition is disposed of directing to the respondent to consider

Ext.P2 on its merit and on putting on notice to the

affected/interested parties, if any, as expeditiously as possible

and at any rate, within a period of two months from the date

of receipt of a copy of this judgment. Writ petition is disposed

as above.

Sd/-

MOHAMMED NIAS. C.P.

JUDGE rkc/25.04.23 WP(C) NO. 14161 OF 2023

APPENDIX OF WP(C) 14161/2023

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE TIME SHEET ISSUED BY THE RESPONDENT TO THE PETITIONER'S SERVICE

Exhibit P2 A TRUE COPY OF THE REQUEST DATED 22.02.2023 SUBMITTED BY THE PETITIONER

 
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