M/S Valappy Explosives vs M.K.Gastech (P) Ltd
2023 Latest Caselaw 5323 Ker

WA No.851/2023                            1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                   THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
                                         &
                    THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
             Tuesday, the 25th day of April 2023 / 5th Vaisakha, 1945
                                WA NO. 851 OF 2023
     AGAINST THE JUDGMENT DATED 21.03.2023 IN WP(C) 12828/2021 OF THIS COURT
   APPELLANT/7TH RESPONDENT IN W.P.(C):

          M/S VALAPPY EXPLOSIVES, CHERUVALOOR POST,PULIKKAKADAVU ROAD,
          KORATTY, THRISSUR DISTRICT, KERALA STATE.PIN-680 308, REPRESENTED BY
          ITS PROPRIETOR E.C.THOMAS.

    BY ADVS.M/S.SEBY JOSEPH AND SHIBIN K.F.

   RESPONDENTS/PETITIONER AND RESPONDENTS 1 TO 6 IN W.P.(C):

      1. M/S M.K.GASTECH PVT. LTD., VANNAMADA, PALAKKAD DISTRICT, KERALA
         STATE. PIN- 678 555, REPRESENTED BY ITS DIRECTOR MR. MANUAL DAVIS.
      2. THE INDIAN OIL CORPORATION LTD., INDIAN OIL BHAVAN, G-9, ALI YAVAR
         JUNG MARG BANDRA (EAST), MUMBAI- PIN - 400 051. REPRESENTED BY ITS
         CHAIRMAN.
      3. THE TENDER INVITING AUTHORITY (DGM-O), INDIAN OIL CORPORATION LTD,
         INDIAN OIL BHAVAN, G-9, ALI YAVAR JUNG MARG BANDRA(EAST), MUMBAI,
         PIN - 400051
      4. THE CHIEF VIGILANCE OFFICER, INDIAN OIL CORPORATION LTD, SCOPE
         COMPLEX, CORE-2, 7 INSTITUTE AREA, LODHI ROAD, NEW DELHI, PIN -110
         003. * [DELETED FROM PARTY ARRAY AS PER ORDER DATED 09-08-2021]
      5. BHARAT PETROLEUM CORPORATION LTD., 4 & 6 CURRIMBHOY ROAD, BALLARD
         ESTATE, MUMBAI, PIN - 400 001
      6. THE CHIEF VIGILANCE OFFICER, BHARAT PETROLEUM CORPORATION LTD, 4&6
         CURRIMBHOY ROAD, BALLARD ESTATE, MUMBAI, PIN - 400 001 *[DELETED
         FROM PARTY ARRAY AS PER ORDER DATED 09-08-2021]
      7. THE VILLAGE OFFICER, OZHALAPATHY VILLAGE, CHITTUR TALUK, PALAKKAD
         DISTRICT, KERALA, PIN - 678556

    BY ADV.SRI.C.K.KARUNAKARAN FOR R1

    ADV.SRI.M.GOPIKRISHNAN NAMBIAR FOR R2 TO R6

    GOVERNMENT PLEADER FOR R7


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay all further proceedings of the respondents on the basis of the
   judgment dated 21.03.2023 in W.P.(C) No.12828 of 2021 on the files of the
   learned Single Judge of the Honourable High Court of Kerala pending final
   disposal of this Writ Appeal.
 WA No.851/2023                                2/2




        This Writ Appeal coming on for admission on 25.04.2023, upon
   perusing the Appeal Memorandum, the court on the same day passed the
   following:




                                         ORDER

Admit.

Adv.C.K.Karunakaran takes notice for respondent No.1. Mr.Gopikrishnan Nambiar takes notice for respondent Nos.2 to 6. The learned Government Pleader takes notice for respondent No.7.

There will be an interim stay as prayed for till the next posting.

Post on 09.06.2023.

25.04.2023 Sd/- BECHU KURIAN THOMAS, JUDGE

Sd/- DR. KAUSER EDAPPAGATH, JUDGE

25-04-2023 /True Copy/ Assistant Registrar