Muhammed Sha.S vs The University Grants Commission
2023 Latest Caselaw 5307 Ker

WP(C) No.14481/2023                           1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
             Tuesday, the 25th day of April 2023 / 5th Vaisakha, 1945
                            WP(C) NO. 14481 OF 2023(I)
   PETITIONER:

          MUHAMMED SHA.S, AGED 29 YEARS,S/O SHAMSUDEEN.U, THEMPAMMOODU HOUSE,
          PEZHUMMOODU, VALAVUPACHA.P.O. KOLLAM, PIN - 691 559.

   RESPONDENTS:

      1. THE UNIVERSITY GRANTS COMMISSION, BAHADUR SHAH ZAFAR MARG, NEW
         DELHI, REPRESENTED BY ITS SECRETARY, PIN - 110 002.
      2. THE ANNAMALAI UNIVERSITY, ANNAMALAI NAGAR, CHITHAMBARAM, TAMIL NADU,
         REPRESENTED BY ITS REGISTRAR., PIN - 608 002.
      3. UNIVERSITY OF KERALA, SENATE HOUSE CAMPUS, PALAYAM,
         THIRUVANANTHAPURAM, REPRESENTED BY ITS REGISTRAR, PIN - 695 034.
      4. THE KERALA PUBLIC SERVICE COMMISSION, THULASI HILLS, PATTOM PALACE,
         THIRUVANANTHAPURAM, REPRESENTED BY ITS SECRETARY, PIN - 695 004.


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to direct the 4th respondent to treat petitioner as eligible to be
   considered to the post of Sub Inspector of Police on the strength of Exts
   P2 and P3 pending disposal of this Writ Petition (Civil).


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S. B.S.SWATHI KUMAR, HARISANKAR N UNNI & ANITHA RAVINDRAN, Advocates for
   the petitioner and of SRI.S.KRISHNAMOORTHY ,STANDING COUNSEL for R1,and
   STANDING COUNSEL for R3 & R4, the court passed the following:

                                          ORDER

Learned Standing Counsel takes notice for R1, R3 and R4. Urgent notice to R2.

In view of Exts. P2, P3 and P8, there will be a direction to the fourth respondent to provisionally consider the candidature of the petitioner, treating him as eligible for the selection of Sub Inspector, pending disposal of the writ petition.

                                                Sd/- MOHAMMED NIAS C.P., JUDGE




25-04-2023                      /True Copy/                           Assistant Registrar
 WP(C) No.14481/2023                 2/2

                       APPENDIX OF WP(C) 14481/2023
Exhibit P2            TRUE COPY OF THE DEGREE CERTIFICATE DATED 30-11-2019

ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER. Exhibit P3 TRUE COPY OF THE ELIGIBILITY CERTIFICATE DATED 2-12-2019 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER.

Exhibit P8 TRUE COPY OF THE JUDGMENT IN W.P.(C)NO. 13893/2023 DATED 13-4-2023