Friday, 15, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ukamaka Obidum Emmanuella vs Narcotics Control Bureau
2023 Latest Caselaw 5272 Ker

Citation : 2023 Latest Caselaw 5272 Ker
Judgement Date : 20 April, 2023

Kerala High Court
Ukamaka Obidum Emmanuella vs Narcotics Control Bureau on 20 April, 2023
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
            THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
    THURSDAY, THE 20TH DAY OF APRIL 2023 / 30TH CHAITHRA, 1945
                     BAIL APPL. NO. 3075 OF 2023
                       CRIME NO.114/2022 OF ,
  AGAINST THE ORDER/JUDGMENT IN SC 228/2023 OF DISTRICT COURT &
                      SESSIONS COURT, ERNAKULAM
PETITIONER/2ND ACCUSED (IN CUSTODY):

            UKAMAKA OBIDUM EMMANUELLA
            AGED 26 YEARS
            D/O SH. FELIS OBIDUM HOLDER OF PASSPORT NO. A09742137
            FEDERAL REPUBLIC OF NIGERIA NOW RESIDINF AT SDM ROAD,
            CHANDIR VIHAR, NEAR VIKAS PURI, NEW DELHI, PIN - 110018
            BY ADV ANEESH K.R


RESPONDENT/INVESTIGATION AGENCY:

    1       NARCOTICS CONTROL BUREAU
            SUB ZONE, KOCHI REPRESENTED BY - STANDING COUNSEL HIGH
            COURT OF KERALA, ERNAKULAM 682031, PIN - 682031
    2       INSPECTOR OF CUSTOMS
            OFFICE OF ADDITIONAL COMMISSIONER OF CUSTOMS, AIR
            INTELLIGENCE UNIT, COCHIN INTERNATIONAL AIRPORT,
            NEDUMBASSERY REPRESENTED BY STANDING COUNSEL HIGH COURT
            OF KERALA, ERNAKULAM 682031, PIN - 682031
            BY ADV K.R.RAJAGOPALAN NAIR


     THIS   BAIL   APPLICATION   HAVING    COME   UP   FOR   ADMISSION   ON
20.04.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 BAIL APPL. NO. 3075 OF 2023


                                  -2-



                               ORDER

Learned Counsel for the petitioner seeks permission to withdraw

the bail application, without prejudice to the contentions.

Permission granted and the bail application is dismissed as

withdrawn.

Sd/-

ZIYAD RAHMAN A.A.

JUDGE

uu 20.04.2023 BAIL APPL. NO. 3075 OF 2023

APPENDIX OF BAIL APPL. 3075/2023

PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE ORDER DATED 22.02.2023 OF THE HONOURABLE DISTRICT COURT ERNAKULAM IN CRL MC NO 237/2023

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter