Vinu Antu vs The Joint Regional Transport ...
2023 Latest Caselaw 5219 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
    THURSDAY, THE 20TH DAY OF APRIL 2023 / 30TH CHAITHRA, 1945
                       WP(C) NO. 14132 OF 2023
PETITIONER:

          VINU ANTU, AGED 40 YEARS
          S/O ANTU V V, VETTISSERY HOUSE, KORATTY P.O., MURINGUR,
          VADAKKEMURI, CHALAKKUDI TALUK,
          THRISSUR DISTRICT, PIN - 68030
          BY ADVS.
          G.HARIHARAN
          PRAVEEN.H.
          K.S.SMITHA
          V.R.SANJEEV KUMAR
          GENTLE C.D.
          BIJOY SAM GEORGE


RESPONDENTS:

    1     THE JOINT REGIONAL TRANSPORT OFFICER,
          SUB REGIONAL TRANSPORT OFFICE, MINI CIVIL STATION,
          CHALAKKUDY, THRISSUR DISTRICT, PIN - 680307
    2     TRANSPORT COMMISSIONER
          TRANS TOWERS, VAZHUTHACAUD,
          THIRUVANANTHAPURAM, PIN - 695014
    3     NATIONAL INFORMATICS CENTRE
          CIVIL STATION, THRIKKAKARA, KAKKANAD - 682030
          REPRESENTED BY ITS AUTHORIZED OFFICER.
    4     MR.ALJE JOSE
          ELAMKUNNAPUZHA HOUSE, KORATTY, CHALAKKUDY TALUK,
          ERNAKULAM DISTRICT - 680308


          GP VIDYA KURIAKOSE


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.04.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14132 OF 2023
                                    2

                         VIJU ABRAHAM, J.
               --------------------------------------------
                    W.P.(C) No.14132 of 2023
              -----------------------------------------------
               Dated this the 20th day of April, 2023

                              JUDGMENT

The learned counsel for the petitioner seeks permission to

withdraw the writ petition with the liberty to move again.

Hence, the writ petition is dismissed as withdrawn.

Sd/-

VIJU ABRAHAM JUDGE msp WP(C) NO. 14132 OF 2023

APPENDIX OF WP(C) 14132/2023

PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE REGISTRATION CERTIFICATE RELATING TO TANKER LORRY NO. KL-51B-7209 ISSUED BY THE 1ST RESPONDENT FOR A TANKER LORRY Exhibit P2 A TRUE COPY OF THE NOC ISSUED BY THE FINANCIERS M/S HDB FINANCIAL SERVICES LTD. ON 09.02.2023 RELATING TO VEHICLE NO KL-51B-7209 Exhibit P3 A TRUE COPY OF THE REGISTRATION DETAILS RELATED TO VEHICLE NO KL-51B-7209 Exhibit P4 A TRUE COPY OF THE AGREEMENT DATED 03.10.2019 EXECUTED BETWEEN THE PETITIONER AND THE 4TH RESPONDENT RELATING TO THE VEHICLE MENTIONED IN EXHIBIT P1 Exhibit P5 A TRUE PHOTOGRAPH OF THE VEHICLE MENTIONED IN EXHIBIT P1 WHICH IS KEPT READY FOR CONDUCTING FITNESS TEST