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Nijesh Puthelath vs The Executive Engineer
2023 Latest Caselaw 5192 Ker

Citation : 2023 Latest Caselaw 5192 Ker
Judgement Date : 18 April, 2023

Kerala High Court
Nijesh Puthelath vs The Executive Engineer on 18 April, 2023
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
     TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
                        WP(C) NO. 14225 OF 2023
PETITIONER/S:

          NIJESH PUTHELATH
          AGED 35 YEARS
          MANAGING DIRECTOR, GREEN METRO DEVELOPERS & BUILDERS
          PRIVATE LTD, NEAR SAROVARAM BIO PARK, ERANJIPALAM,
          KOZHIKODE -, PIN - 673006

          BY ADVS.
          PRAVEEN.H.
          G.HARIHARAN
          K.S.SMITHA
          T.T.SHANIBA
          AMAL DEV D
          NIKITA NAIR C.S.



RESPONDENT/S:

    1     THE EXECUTIVE ENGINEER
          IRRIGATION DEPARTMENT, CIVIL STATION, MALAPARAMBA
          KOZHIKODE -, PIN - 673020

    2     THE ASSISTANT EXECUTIVE ENGINEER
          IRRIGATION DEPARTMENT, 7QMR+JFR, WAYANAD RD, CIVIL
          STATION, ERANHIPPALAM, KOZHIKODE,, PIN - 673020




OTHER PRESENT:

          GP SRI.RAJEEV JYOTHISH GEORGE




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
18.04.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14225 OF 2023
                             2

                          JUDGMENT

The petitioner has approached this Court seeking a

direction to the respondents to construct a temporary

pathway.

2. Heard the learned Government Pleader also.

After hearing the learned counsel on both sides, I

am inclined to dispose of the writ petition with a

direction to the 1st respondent to consider and pass

orders on Ext.P3 representation within a period of one

week from the date of receipt of a copy of this judgment.

Sd/-

VIJU ABRAHAM JUDGE rkc/18.04.23 WP(C) NO. 14225 OF 2023

APPENDIX OF WP(C) 14225/2023

PETITIONER EXHIBITS

Exhibit P1 A PHOTOGRAPH OF THE WALKING BRIDGE EARLIER PUT UP AT THE CONVENTION CENTRE OVER THE CANOLY CANAL AFTER OBTAINING PERMISSION FROM THE 1ST RESPONDENT

Exhibit P2 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE ORGANISER OF THE EVENT STREETS OF METRO FOUNDATION, BIENNALE DATED 12/04/2023

Exhibit P3 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER DATED 12/04/2023 SUBMITTED BEFORE THE 1ST RESPONDENT

Exhibit P4 TRUE COPY OF THE PHOTOGRAPH OF A PERMANENT CONCRETE BUILDING EXISTING ALMOST A KILOMETER AWAY FROM THE CONVENTION CENTRE

 
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