Shamnaz.N.Suneer vs Joint Regional Transport Officer
2023 Latest Caselaw 5146 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
      THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
 THURSDAY, THE 13TH DAY OF APRIL 2023 / 23RD CHAITHRA, 1945


                   WP(C) NO. 9688 OF 2023

PETITIONER:

         SHAMNAZ.N.SUNEER,
         AGED 27 YEARS
         S/O.SUNEER.K.A., NADUVILAPARAMBIL HOUSE,
         PALAPRASSERY, CHENGAMANAD P.O., KUNNUKARA, PARAVUR
         TALUK, ERNAKULAM DISTRICT, PIN - 683578

         BY ADVS.
         M.G.JEEVAN
         SANIYA JOSE MAMPILLY


RESPONDENT:

         JOINT REGIONAL TRANSPORT OFFICER,
         SUB REGIONAL TRANSPORT OFFICE, MINI CIVIL STATION,
         ALUVA, PIN - 683101

         BY ADV GOVERNMENT PLEADER



         SMT.AMMINIKUTTY, SR GOVERNMENT PLEADER



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 13.04.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) No. 9688 of 2023

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                                   JUDGMENT

When this writ petition was taken up for consideration,

Sri. M. G Jeevan, the learned counsel appearing for the petitioner, sought

permission to withdraw the writ petition with liberty to move afresh at a

later stage if so advised.

Reserving such right, the writ petition is dismissed as withdrawn.

Sd/-

RAJA VIJAYARAGHAVAN V, JUDGE IAP