Advocate P.R. Raju vs Asmi Bi
2023 Latest Caselaw 5144 Ker

Con.Case(C) No.406/2023                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                Thursday, the 13th day of April 2023 / 23rd Chaithra, 1945
                 CONTEMPT CASE(C) NO. 406 OF 2023(S) IN WP(C) 11815/2022

   PETITIONER/PETITIONER IN W.P(C):


           ADVOCATE P.R. RAJU, S/O LATE. KUTTAPPAN NAIR, AGED 66 YEARS,
           NAMBIAMADATHIL HOUSE, PEZHAKKAPPILLI KARA,
           PEZHAKKAPPILLI P.O, MUVATTUPUZHA,
           ERNAKULAM DISTRICT, PIN - 686 673.

         BY ADVOCATE SRI. C. DILIP

   RESPONDENT/RESPONDENT NO. 4 IN W.P.(C):


           ASMI BI, TAHSILDAR (L.R), MUVATTUPUZHA,
           MINI CIVIL STATION, MUDAVOOR.PO.,
           MUVATTUPUZHA, ERNAKULAM DISTRICT, PIN - 686 669.

            BY SRI. JACOB E. SIMON, GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   13.04.2023, the court on the same day passed the following:

                                              ORDER

Sri.Jacob E.Simon - learned Government Pleader seeks time as last

chance to comply with the directions in the judgment.

List on 25/05/2023, within which time if the directions in the

judgment are not fully complied with, the respondent shall present in

person to explain why.

Sd/- DEVAN RAMACHANDRAN JUDGE

13-04-2023 /True Copy/ Assistant Registrar