The Kerala Water Authority vs M/S. Asian Developers
2023 Latest Caselaw 5109 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                               &
        THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
THURSDAY, THE 13TH DAY OF APRIL 2023 / 23RD CHAITHRA, 1945
                      WA NO. 283 OF 2023
  JUDGMENT DATED 03.11.2022 IN WP(C) 29636/2022 OF HIGH
                        COURT OF KERALA
APPELLANTS/RESPONDENTS 1 & 2:

    1      THE KERALA WATER AUTHORITY, AGED 56 YEARS
           JALABHAVAN, NANDAVANAM, VELLAYAMBALAM,
           THIRUVANANTHAPURAM, REPRESENTED BY ITS MANAGING
           DIRECTOR., PIN - 695033

    2      THE ASSISTANT ENGINEER, AGED 56 YEARS
           WATER WORKS SECTION -II, KALOOR, KOCHI, PIN -
           682017

           BY ADV GEORGIE JOHNY



RESPONDENTS/WRIT PETITIONER & RESPONDENTS 3-5:

    1      M/S. ASIAN DEVELOPERS, AGED 50 YEARS
           BTS ROAD, NEAR CHANGAMPUZHA PARK, EDAPPALLY,
           REPRESENTED BY ITS MANAGING PARTNER, SRI. P. C.
           JOSE, S/O. P. T. CHUMMAR, AGED 55, RESIDING AT
           MARINA MAJESTIC DOOR NO.4A1, PULIKKOTTIL HOUSE,
           MARINE DRIVE, KOCHI-., PIN - 682018

    2      THE CORPORATION OF KOCHI
           PARK AVENUE ROAD, MARINE DRIVE, KOCHI -
           REPRESENTED BY ITS SECRETARY, PIN - 682011
 WA NO. 283 OF 2023

                                  ..2..

    3      THE SUPERINTENDING ENGINEER
           LSGD, MUNICIPAL CORPORATION OF KOCHI, ZONAL
           OFFICE, EDAPPALLY, SONIA NAGAR, KOCHI -, PIN -
           682024

    4      THE ASSISTANT EXECUTIVE ENGINEER
           MUNICIPAL CORPORATION OF KOCHI, ZONAL OFFICE,
           EDAPPALLY, SONIA NAGAR, KOCHI -, PIN - 682024

           BY ADVS.
           K.SUDHINKUMAR
           D.G.VIPIN


        THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON
13.04.2023,    THE   COURT   ON    THE    SAME   DAY   DELIVERED   THE
FOLLOWING:
 WA NO. 283 OF 2023

                                ..3..




                          JUDGMENT

A. MUHAMED MUSTAQUE, J.

Read our earlier orders.

2. It is submitted that water supply has been

provided to the first respondent/writ

petitioner.

Recording the submission as above, the writ

appeal is closed.

Sd/-

A. MUHAMED MUSTAQUE

JUDGE

Sd/-

SHOBA ANNAMMA EAPEN

JUDGE bka/-

WA NO. 283 OF 2023

..4..

APPENDIX OF WA 283/2023

PETITIONER ANNEXURES

Annexure 1 TRUE COPY OF THE REVIEW PETITION FILED BY THE APPELLANTS AND NUMBERED AS RP NO 1159 OF 2022

Annexure 2 TRUE COPY OF THE JUDGEMENT DATED 05.01.2023 IN AS RP NO 1159 OF 2022