Citation : 2023 Latest Caselaw 4743 Ker
Judgement Date : 12 April, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
Wednesday, the 12th day of April 2023 / 22nd Chaithra, 1945
RP NO. 387 OF 2023
(AGAINST THE JUDGMENT DATED 23.03.2022 IN WP(C) 5956/2020 OF THIS COURT)
REVIEW PETITIONER/RESPONDENT NO. 1 TO 3 IN WP(C):
1. MAHATMA GANDHI UNIVERSITY, PRIYADARSHINI HILLS, ATHIRAMPUZHA P.O.,
KOTTAYAM DISTRICT REPRESENTED BY ITS REGISTRAR , PIN - 686562
2. THE VICE CHANCELLOR, MAHATMA GANDHI UNIVERSITY, PRIYADARSHINI HILLS,
ATHIRAMPUZHA P.O., KOTTAYAM , PIN - 686562
3. THE REGISTRAR MAHATMA GANDHI UNIVERSITY, PRIYADARSHINI HILLS, P.O.
ATHIRAMPUZHA, KOTTAYAM KERALA , PIN - 686562
BY ADV. SRI. SURIN GEORGE IPE
RESPONDENTS/WRIT PETITIONER AND RESPONDENT NO. 4 IN WP(C):
1. DR. TIJI ZACHARIAH, AGED 52 YEARS, PRNCIPAL BASELIOS PAULOSE II
CATOLICOSE COLLEGE, BASELIOUS MOUNT, MULAKULAM NORTH, PIRAVOM,
ERNAKULAM, KERALA, PIN - 686664
2. THE MANAGER, BASELIOS PAULOSE II CATHOLICOS COLLEGE, BASELIOS MOUNT,
MULAKULAM NORTH, PIRAVOM, ERNAKULAM, KERALA, PIN - 686664
BY ADVS.M/S.GEORGE JACOB (JOSE) & ROSHAN JACOB MUNDACKAL FOR R1,
SRI.Nisha George, FOR R2
This Review petition having come up for orders on 12.04.2023, the
court on the same day passed the following:
RAJA VIJAYARAGHAVAN V, J.
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W.P.(C) No. 387 of 2023
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Dated this the 12th day of April, 2023
ORDER
C.M. Appln. No. 1 of 2023
This is an application to condone the delay of 327 days in filing the
Review Petition.
The learned counsel appearing for the respondents seeks an
adjournment to file an objection.
Sd/-
RAJA VIJAYARAGHAVAN V, JUDGE avs
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