M/S. Penial Cashew Company, ... vs M/S. Ahcom Sari, Rep. By ...
2023 Latest Caselaw 4741 Ker

OP(C) NO. 932 OF 2023
                                     1

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR.JUSTICE C.S.DIAS
 WEDNESDAY, THE 12TH DAY OF APRIL 2023 / 22ND CHAITHRA, 1945
                         OP(C) NO. 932 OF 2023
 AGAINST EP 97/2013 OF II ADDITIONAL DISTRICT COURT (ADHOC),
                                  KOLLAM
PETITIONER/AWARD DEBTOR:

            M/S. PENIAL CASHEW COMPANY, PUTHOOR P.O, KOLLAM
            DISTRICT, REPRESENTED BY ITS PROPRIETOR -
            JOB.G.OOMMAN
            AGED 49 YEARS
            PUTHOOR P.O, KOLLAM DISTRICT, REPRESENTED BY ITS
            PROPRIETOR - JOB.G.OOMMAN, AGED 49, S/O LATE G.
            OOMMEN, RESIDING AT MADATHILAZHIKATHU, PUTHOOR P.O,
            KOLLAM DISTRICT., PIN - 691507
            BY ADVS.
            M.R.MINI
            VINOD RAVINDRANATH
            MEENA.A.
            K.C.KIRAN
            M.DEVESH
            ASHWIN SATHYANATH
            ANISH ANTONY ANATHAZHATH
            THAREEQ ANVER K.


RESPONDENT/AWARD HOLDER:

            M/S. AHCOM SARI, REP. BY AUTHORISED SIGNATORY ANIL
            KUMAR S.
            AGED 62 YEARS
            GALEREIE DU GRAND LARGE, A2 QUAL JEAN - CHARLES
            REY, 98000, MONACO S/O SREEDHARAN, 237, 13TH
            STREET, GIRINAGAR, KADAVANTHARA (PO), KOCHI, PIN -
            682020
     THIS     OP    (CIVIL)    HAVING    COME   UP    FOR    ADMISSION    ON
12.04.2023,    THE     COURT    ON   THE   SAME      DAY    DELIVERED    THE
FOLLOWING:
 OP(C) NO. 932 OF 2023
                             2




                        JUDGMENT

The learned counsel appearing for the petitioner

submits that the original petition has become

infructuous. The submission is recorded. The original

petition is dismissed as infructuous.

ma/12.4.202 Sd/- C.S.DIAS,JUDGE OP(C) NO. 932 OF 2023

APPENDIX OF OP(C) 932/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE JUDGMENT DATED 17.03.2023 IN OP(C) 557 OF 2023.