Mohanan vs V. Anilkumar
2023 Latest Caselaw 4733 Ker

RP No.443/2023                                   1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                              THE HONOURABLE MR.JUSTICE C.S.DIAS
                 Wednesday, the 12th day of April 2023 / 22nd Chaithra, 1945
                           RP NO. 443 OF 2023 IN OP(C) No.498/2023

                          OS 230/2020 OF MUNSIFF COURT, CHENGANNUR

   REVIEW PETITIONER/ RESPONDENT:

          MOHANAN, AGED 62 YEARS, S/O VASU, MOHAN BHAVATH, (NADAVATHRA
          VADAKKETHIL), VANMZHI MURI, PANDANADU VILLAGE, ALAPPUZHA, PIN - 689
          124.

   RESPONDENT/ PETITIONER:

          V. ANILKUMAR, AGED 54 YEARS, S/O VASUDEVA PANICKER, MAMBAZHA
          MADATHIL VEETTIL, VANMZHI MURI, PANDANADU VILLAGE, ALAPPUZHA, PIN -
          689 124.



            Review Petition praying inter alia that in the circumstances
       stated in the affidavit filed along with the OP(C) the High Court
       be pleased to stay the operation and implementation of the judgment
       dated 22-03-2023 in OP(C) No. 498/2023, pending disposal of the
       Review Petition.


        This Review Petition again coming on for orders upon perusing the
   petition and the affidavit filed in support of OP(C) and this court's
   order dated 05-04-2023 and upon hearing the arguments of M/S T.T.
   MUHAMOOD, V.E. ABDUL GAFOOR & A. MOHAMMED SAVAD, Advocates for the
   petitioner and of Sri. ANIL S.RAJ, Advocate for the respondent, the court
   passed the following.

                                          O R D E R

Serive is complete.

The interim order dated 05-04-2023 is extended by two months.

Sd/- C.S.DIAS, JUDGE

12-04-2023 /True Copy/ Assistant Registrar