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Dr. P.G Sasikala vs Ishitha Roy
2023 Latest Caselaw 4730 Ker

Citation : 2023 Latest Caselaw 4730 Ker
Judgement Date : 12 April, 2023

Kerala High Court
Dr. P.G Sasikala vs Ishitha Roy on 12 April, 2023
Con.Case(C) No.407/2023                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
               Wednesday, the 12th day of April 2023 / 22nd Chaithra, 1945
                  CONTEMPT CASE(C) NO. 407 OF 2023(S) IN WP(C)16902/2022

      PETITIONER/PETITIONER IN W.P.(C):


                DR. P.G SASIKALA, AGED 54 YEARS, D/O GANGADHARAN A,

                ASSOCIATE PROFESSOR OF HINDI, SREE NARAYANA COLLEGE,

                KOLLAM- 691 001. (RESIDING AT PULIYATHU VEEDU,

                MAYYANAD PO, KOLLAM- 691 303).

            BY ADVS.M/S. M.S.RADHAKRISHNAN NAIR & ELIZEBATH GEORGE MECHERIL

      RESPONDENT/1ST RESPONDENT IN W.P.(C):


                ISHITHA ROY, PRINCIPAL SECRETARY TO GOVERNMENT,

                HIGHER EDUCATION DEPARTMENT, SECRETARIAT,

                TRIVANDRUM - 695 001.

            BY SRI.S.GOPINADHAN, SENIOR GOVERNMENT PLEADER

        This Contempt of court case (civil) having come up for orders on
   12.04.2023, the court on the same day passed the following:

                                              ORDER

Sri.S. Gopinadhan- learned Senior Government Pleader, submitted that the judgment will be fully complied with if granted some more time. He explained that this is because there are certain clarifications required between departments of the Government.

List on 29/05/2023.

Sd/- DEVAN RAMACHANDRAN JUDGE

12-04-2023 /True Copy/ Assistant Registrar

 
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