Sarojini Amma vs P.S.Shameen
2023 Latest Caselaw 4663 Ker

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

                    THE HONOURABLE MRS. JUSTICE MARY JOSEPH

          WEDNESDAY, THE 12TH DAY OF APRIL 2023 / 22ND CHAITHRA, 1945

                             MACA NO. 1217 OF 2014

 AGAINST THE AWARD DATED 09.10.2013 IN O.P(MV) NO.1777/2006 OF ADDITIONAL MOTOR

                      ACCIDENT CLAIMS TRIBUNAL, ALAPPUZHA.

APPELLANTS/PETITIONERS:

     1       SAROJINI AMM,
             AGED 59 YEARS,
             W/O.RAVEENDRANATH,
             RAJANI NIVAS, MANNANCHERY P.O.,
             ALAPPUZHA DISTRICT.

     2       RAJANI,
             AGED 29 YEARS,
             D/O.RAVEENDRANATH, RAJANI NIVAS,
             MANNANCHERY P.O.,
             ALAPPUZHA DISTRICT

     3       ABHILASH R RAVI,
             AGED 28 YEARS,
             S/O.RAVEENDRANATH, RAJANI NIVAS,
             MANNANCHERY P.O.,
             ALAPPUZHA DISTRICT.

     4       LAKSHMIKUTTY AMMA,
             AGED 82 YEARS,
             W/O.KESAAPILLAI, PALAKKODU VEETTIL,
             VALAMANGALAM, THURAVOOR P.O.,
             CHERTHALA, ALAPPUZHA DISTRICT.

             BY ADVS.
             SRI.P.G.SURESH
             SRI.HARISH VASUDEVAN
             SRI.RAJAN VISHNURAJ
             SRI.G.SUDHEER

RESPONDENTS/RESPONDENTS:

     1       P.S.SHAMEEN,
             S/O.SAITHA SAINALBDHEEN, PARAPARAMBATH HOUSE, MADAVANA, PANAANGAD
             P.O., ERNAKULAM DISTRICT-682 506.

     2       JUSTINE,
             S/O.JOSEPH, VALLACHIRA VEETTIL,
             KODAMTHURUTH P.O.,
             CHERTHALA, ALAPPUZHA DISTRICT-688 524.

     3       THE MANAGER,
             NATIONAL INSURACE COMPANY LTD, THRIPPONITHURA BRANCH,
             THRIPPONITHURA P.O.,
             ERNAKULAM DISTRICT-682 301,
             (INSURER OF THE BUS BEARING REG. NO.KL-6A.3799).
 MACA NO. 1217 OF 2014

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     4       NAVAS,
             S/O.SEETHI,
             MUDAPPANA VEETTIL,
             KANJIRAMATTOM, MARATHAZHAM P.O.,
             ERNAKULAM DISTRICT-682 315.
             (OWNER OF LORRY BEARING REG.NO.KL-7-AU-1143).
     5       SANAKRANKUTTY,
             S/O.KRISHNAN NAIR, MATTATHIL HOSUE,
             KADAPARA DESAM, POIKA P.O.,
             THRISSUR DISTRICT-680 001.
             (DRIVER OF LORRY BEARING REG.NO.KL-7-AU-1143).
     6       THE MANAGER
             THE ORIENTAL INSURANCE COMPANY LTD,
             JYOTHI BAZAR, THODUPUZHA P.O.,
             IDUKKI DISTRICT-685 584.
             (INSURER OF THE LORRY BEARING REG.NO.KL-7-AU-1143).

             BY ADVS.
             SRI.ALEXY AUGUSTINE
             SRI.GEORGE CHERIAN SR.
             SMT.LATHA SUSAN CHERIAN
             SMT.SARAH SALVY
             SMT.K.S.SANTHI



      THIS   MOTOR   ACCIDENT   CLAIMS   APPEAL   HAVING   COME   UP   FOR   ADMISSION   ON

12.04.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 MACA NO. 1217 OF 2014

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                                    JUDGMENT

Dated this the 12th day of April, 2023.

Appeal was posted for hearing on this day. There was no

representation for the appellants.

2. Representation was not there for the appellants even on

the last posting date. This Court had directed the counsel

representing the appellants to come and argue the matter this day.

He did not turn up to argue.

In the above circumstances, appeal stands dismissed for non

prosecution.

Sd/-

MARY JOSEPH

JUDGE JJ