Vishnu Prakash vs The Senior Manager
2023 Latest Caselaw 4563 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
    WEDNESDAY, THE 12TH DAY OF APRIL 2023 / 22ND CHAITHRA, 1945
                       OP (DRT) NO. 254 OF 2021
    AGAINST THE ORDER/JUDGMENT IN OA 529/2010 OF DEBT RECOVERY
                         TRIBUNAL, ERNAKULAM


PETITIONERS:

    1     VISHNU PRAKASH
          S/O PRAKASH,
          RESIDING AT KOMALAVILASOM,
          THRIKKUNNAPUZHA SOUTH,
          SOORANAD, KOLLAM-690522.

    2     ARYA PRAKASH
          D/O PRAKASH,
          RESIDING AT KOMALAVILASOM,
          THRIKKUNNAPUZHA SOUTH,
          SOORANAD, KOLLAM-690522.

          BY ADVS.
          B.KRISHNA MANI
          DHANUJA M.S
          A.RANJITH



RESPONDENTS:

    1     THE SENIOR MANAGER
          INDIAN OVERSEAS BANK,
          KOLLAM BRANCH, MUSALIYAR BUILDING,
          CHINNAKADA, KOLLAM-691001.

    2     M/S.A.M.BODY BUILDERS,
          PANAPETTI JUNCTION,
          PORUVAZHY P.O, BHARANIKKAVU,
          SASTHAMCOTTA, KOLLAM-690520,
          REPRESENTED BY ITS PROPRIETOR,
          RAM MANOJ, M/S A.M.BODY BUILDERS,
          PANAPETTI JUNCTION, PORUVAZHY P.O,
          BHARANIKKAVU, SASTHAMCOTTA,
          KOLLAM-690520.
 OP (DRT) NO. 254 OF 2021
                                    2



    3       RAM MANOJ
            PROPRIETOR, M/S A.M.BODY BUILDERS,
            PANAPETTI JUNCTION,
            PORUVAZHY P.O, BHARNIKKAVU,
            SASTHAMCOTTA, KOLLAM-690520.

    4       JEENA
            W/ RAM MANOJ,
            NEELA BHAVAN, PANAPETTI JUNCTION,
            PORUVAZHY P.O, BHARNIKKAVU,
            SASTHAMCOTTA, KOLLAM-690520.

            BY ADVS.
            LEO GEORGE
            DILEEP P V




     THIS   OP   (DEBT   RECOVERY   TRIBUNAL)   HAVING   COME   UP   FOR
ADMISSION ON 12.04.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 OP (DRT) NO. 254 OF 2021
                                   3




                             T.R. RAVI, J.
              --------------------------------------------
                      O. P. (DRT) No.254 of 2021
               --------------------------------------------
                 Dated this the 12th day of April, 2023

                             JUDGMENT

The counsel for the petitioners submits that the matter has been

settled out of Court. The writ petition is hence closed.

Sd/-

T.R. RAVI JUDGE Pn OP (DRT) NO. 254 OF 2021

APPENDIX OF OP (DRT) 254/2021

PETITIONERS' EXHIBITS

Exhibit P1 TRUE COPY OF THE RELEVANT PORTION OF O.A.NO.529/2010 DATED 1.10.2010 BEFORE THE DEBTS RECOVERY TRIBUNAL, ERNAKULAM.

Exhibit P2 TRUE COPY OF THE APPLICATION DATED 1/9/2015 ALONG WITH AFFIDAVIT IN O.A.NO.529/2010 BEFORE THE DEBTS RECOVERY TRIBUNAL, ERNAKULAM.

Exhibit P3 TRUE COPY OF THE VALUATION REPORT DATED 10.6.2019 PREPARED BY THE APPROVED VALUER OF INDIAN OVERSEAS BANK, KOLLAM.