C.K.Paulose & Brothers vs Philomina @Valsa Poulose
2023 Latest Caselaw 4551 Ker

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                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                     &
              THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
         Wednesday, the 12th day of April 2023 / 22nd Chaithra, 1945
             CM.APPL.NO.1/2023 IN WA NO. 624 OF 2022(FILING NO.)
       (Against judgment dated 05-04-2022 in WP(C) NO. 6521 of 2020)
PETITIONERS/APPELLANTS:

  1. C.K.PAULOSE & BROTHERS, CHAKKIATH ESTATE, BYE-PASS JUNCTION,
     EDAPPALLY, ERNAKULAM - 682 024.
  2. C.K.VINCENT, AGED 62 YEARS, S/O. LATE KOCHUVAREETH, SINTHOOR,
     KANJIRAKKAD, PERUMBAVOOR - 683 545.

RESPONDENTS/RESPONDENTS:

  1. PHILOMINA @VALSA POULOSE, AGED 70 YEARS, W/O. LATE C.K. PAULOSE,
     CHAKIATH HOUSE, CHERANALLOOR, KOCHI - 682 034.
  2. PAULSON PAULOSE, AGED 43 YEARS, S/O. LATE C.K. PAULOSE, CHAKIATH
     HOUSE, CHERANALLOOR, KOCHI - 682 034.
  3. PETSON PAULOSE, AGED 40 YEARS, S/O. LATE C.K. PAULOSE, CHAKIATH
     HOUSE, CHERANALLOOR, KOCHI - 682 034.
  4. PETSY PAULOSE, AGED 45 YEARS, D/O. LATE C.K. PAULOSE, CHAKIATH
     HOUSE, CHERANALLOOR, KOCHI - 682 034.
  5. THE STATE OF KERALA, REPRESENTED BY SECRETARY, LOCAL SELF GOVERNMENT
     DEPARTMENT, THIRUVANANTHAPURAM, PIN - 695 001.
  6. KOCHI MUNICIPAL CORPORATION, PARK AVENUE, ERNAKULAM - 682 011,
     REPRESENTED BY SECRETARY.
  7. THE SECRETARY, KOCHI MUNICIPAL CORPORATION, PARK AVENUE, ERNAKULAM -
     682 011.
  8. THE ADDITIONAL SECRETARY, KOCHI MUNICIPAL CORPORATION, PARK AVENUE,
     ERNAKULAM - 682 011.
  9. C.K.VARGHESE, AGED 66 YEARS, S/O. LATE KOCHUVAREETH, CHAKIATH HOUSE,
     CHERANELLOOR VILLAGE, KANAYANNUR TALUK, ERNAKULAM - 682 034.
 10. C.K.THOMAS, AGED 68 YEARS, S/O. LATE KOCHUVAREETH, CHAKIATH HOUSE,
     CHERANELLOOR VILLAGE, KANAYANNUR TALUK, ERNAKULAM - 682 034.
 11. C.K.MATHEW, AGED 64 YEARS, S/O. LATE KOCHUVAREETH, CHAKIATH HOUSE,
     CHERANELLOOR VILLAGE, KANAYANNUR TALUK, ERNAKULAM - 682 034.

     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to condone the delay
of 217 days in re-presenting the appeal, in the interest of justice.
     This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of S.SREEKUMAR (SR.), P.MARTIN JOSE, P.PRIJITH, AJAY BEN JOSE, SACHIN
JACOB AMBAT, ANNA LINDA EDEN, MANJUNATH MENON, R.GITHESH, THOMAS
P.KURUVILLA, Advocates for the petitioners, the court passed the
following:
                                   ORDER

Representation delay is condoned on payment of cost of Rs.1000/- (Rupees thousand only) to the Kerala High Court Legal Services Committee within a week.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SHOBA ANNAMMA EAPEN JUDGE

12-04-2023 /True Copy/ Assistant Registrar