Kerala High Court
Trigy K.G vs State Of Kerala on 12 April, 2023
WP(C) No.39868/2022 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
Wednesday, the 12th day of April 2023 / 22nd Chaithra, 1945
WP(C) NO. 39868 OF 2022(G)
PETITIONERS:
1. TRIGY K.G., AGED 40, LPST ST. ALBERTS LPS ERNAKULAM, W/O. ANOTNY
JAISON K G, RESIDING AT KARINGATTU HOUSE, ELAMKUNNAPPUZHA P O, 682
503.
2. ELIZABETH NEPHY.T.G, AGED 31, LPST, ST.ANTONY'S LPS PANANGAD W/O
ANTONY ANOOP PJ. RESIDING AT THYPADATHU HOUSE, VADUTHALA PO, 682
023.
3. NEEMA THOMAS, AGED 31, LPST, ST.SEBASTIAN'S UPS PONJIKKARA, W/O.
LIJU M A, RESIDING AT MANJADI HOUSE, EDAKOCHI - 682 010.
4. MARY ALISHA FIGERADO, AGED 30, LPST, ST.JOSEPH'S LPS WADEL, W/O.
LOSAN ALBERT REBELLOW, RESIDING AT PALLEKKATTU HOUSE,
THUNDATHUMKADAVU, VARAPPUZHA - 682 027.
5. PRETTY PETER, AGED 36, LPST, ST.ALBERTS HSS ERNAKULAM, W/O. NOBY
IGNATIUS, RESIDING AT VALIYAVEETTIL HOUSE, ELAMKUNNAPPUZHA P O, 682
503.
6. NIVEYA FRANCIS, AGED 31, LPST, ST.ALBERTS LPS ERNAKULAM, W/O. BIJOY
K B, RESIDING AT KOLARIKKAL HOUSE, VADUTHALA P.O., 682 023.
7. STEFFY ROSE FURTADO, AGED 33, LPST, ST. ALBERTS LPS ERNAKULAM, W/O.
MANUEL MICKEY LIVERA, RESIDING AT ITHITHARA HOUSE, MULAVUKAD NORTH,
MULAVUKAD P.O., PIN 682 504.
8. GEETHA JOSEPHINE.T.R, AGED 30, LPST, ST.JOSEPH'S LPS WADEL, W/O.
MAJITH AUGUSTINE, RESIDING AT KUZHUVELI HOUSE, NAYARAMBALAM P O, 682
503.
9. SNEHA AMBROSE, AGED 32, LPST, ST. FRANCIS UPS PIZHALA, W/O. NIGIN
PAUL, RESIDING AT THIRUNILATH HOUSE, KADAVANTHRA PO - 682 020.
10. NINU PETER, AGED 32, LPST, ST. ALBERTS LPS ERNAKULAM, W/O. SHAN
ROBERT, RESIDING AT ODATHUMPARAMBIL HOUSE, OCHANTHURUTH P O, KOCHI-
682 508.
11. SIJA TRESA XAVIER, AGED 37, LPST, ST.ANTONY'S UPS PANANGAD, W/O.
SEBASTIAN DIXON, RESIDING NERIANKOT HOUSE, NEAR ST. MARY'S UP
SCHOOL, SOUTH CHITTOOR - SWA- 6 PIN - 682 027.
12. TREESA NEXY.E.J, AGED 42, LPST, ST.PHILOMINA'S LPS KOONAMMAVU, W/O.
JOSPEH SAJU M A, RESIDING AT MUTTUNKAL HOUSE, MULAVUKAD P O, PIN-682
504.
13. RINCY SAMUEL, LPST, LFUPS CHERANALLORE, W/O. GIBIN K E, RESIDING AT
KARAKKAPARAMBIL HOUSE, MOOLAMPILLY PO, 682 027.
14. ANUMOLE.T.A, AGED 36, LPST, ST.MARY'S UPS S.CHITTOOR W/O JOSE ANTONY
C A, RESIDING AT CHANAYIL HOUSE, PANDITKARUPPAN ROAD, CHERANALLOOR
(PWRA-85), 682 034.
15. MARY SOUMYA MARKOSE, AGED 36, LPST, ST.ANTONY'S LPS VADUTHALA, W/O.
VIJU JOSEPH T S, RESIDING AT THANNIPPILLY HOUSE, NAYARAMBALAM PO,
682 509.
16. RINCY JOSEPH, LPST, ST. RAPHEL'S LPS PALARIVATTOM, W/O. PRASANTH K
P, RESIDING AT KADEPARAMBIL HOUSE, SOUTH CHITTOOR, CHITTOOR FERRY
WP(C) No.39868/2022 2/3
ROAD, 682 027.
17. MARY JEESHMA FERNANDEZ, AGED 32, LPST, ST. FRANCIS UPS PIZHALA, W/O.
LENIN M M, RESIDING AT MUZHANGUMTHARA HOUSE, MOOLAMPILLY P O, PIN-
682 027.
18. BINTY NUNEZ, LPST, HSS OF JESUS KOTHAD, W/O. AUGUSTINE BRATTLE
CORREYA, RESIDING AT MANPPURATH HOUSE, VARAPPUZHA, LANDING P O,
EDAMPADAM - 683 517.
RESPONDENTS:
1. STATE OF KERALA, REP. BY SECRETARY TO THE GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, SECRETARIAT, ANNEX-II, THIRUVANANTHAPURAM -
695 014.
2. THE DIRECTOR OF GENERAL EDUCATION, OFFICE OF THE DIRECTOR OF GENERAL
EDUCATION, JAGATHY, THIRUVANANTHAPURAM - 695 011.
3. DEPUTY DIRECTOR OF EDUCATION, ERNAKULAM, O/O. THE DEPUTY DIRECTOR OF
EDUCATION ERNAKULAM-682 001.
4. DISTRICT EDUCATIONAL OFFICER, ERNAKULAM, O/O. THE DISTRICT
EDUCATIONAL OFFICER, ERNAKULAM - 682 001.
5. DISTRICT EDUCATIONAL OFFICER, ALUVA, 0/0. THE DISTRICT EDUCATIONAL
OFFICER, ALUVA 683 101.
6. ASSISTANT EDUCATIONAL OFFICER, ERNAKULAM, O/O. THE ASSISTANT
EDUCATIONAL OFFICER ERNAKULAM, ERNAKULAM, 682 301.
7. ASSISTANT EDUCATIONAL OFFICER, VYPPIN, O/O. THE ASSISTANT
EDUCATIONAL OFFICER, VYPPIN - 682 511.
8. ASSISTANT EDUCATIONAL OFFICER, NORTH PARAVOOR, O/O. THE ASSISTANT
EDUCATIONAL OFFICER, TRIPUNITHURA- 682 301.
9. GENERAL MANAGER, CORPORATE EDUCATIONAL AGENCY, ARCHDIOCESE OF
VERAPOLY, KOCHI-682 018.
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to direct the respondents to sanction and disburse salary to the
petitioners from their date of appointment by taking note of the fact 4
differently abled persons were already given appointment and 17 posts had
been set apart for filling up the remaining back log, pending final
disposal of the above Writ Petition, in the interest of justice.
This petition coming on for orders upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S. M.A.FAYAZ & M.VISHNUPRIYA, Advocates for the petitioners GOVT.PLEADER
for R1 to R8, the court passed the following:
WP(C) No.39868/2022 3/3
ORDER
It is submitted that the 9th respondent submitted the proposal for
approving the appointment of the petitioners 1 to 18. If that is the
case, the respondent Nos. 4 to 8 shall reconsider the proposal for
approval in the light of observation in the judgment dated 13/03/2023 in
WA No.1445/2022 and connected cases. The above exercise, shall be
completed by respondent Nos. 4 to 8 as expeditiously as possible, at any
rate within one month from the date of receipt of the order. If the
proposal is not submitted, the Manager will resubmit the same forthwith.
Sd/- P.V.KUNHIKRISHNAN JUDGE
12-04-2023 /True Copy/ Assistant Registrar
