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Thampy Thomas vs Union Of India (Uoi), Represented ...
2023 Latest Caselaw 4446 Ker

Citation : 2023 Latest Caselaw 4446 Ker
Judgement Date : 12 April, 2023

Kerala High Court
Thampy Thomas vs Union Of India (Uoi), Represented ... on 12 April, 2023
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
         Wednesday, the 12th day of April 2023 / 22nd Chaithra, 1945
                            WP(C) NO. 5790 OF 2023
PETITIONERS:

  1.

THAMPY THOMAS AGED 69 YEARS S/O V.P THOMAN, VALLIKATTU, V.P4/471, VAKATHANAM P.O, KOTTAYAM 680538, PPO NO.KRTVM/00082049, PIN - 680538

2. P. DIVAKARAN NAIR AGED 69 YEARS S/O. PADMANABHA PILLAI, GEETHANJANI, TC 5/2132(1)MAHARAJA GARDEN, KOWDIAR P.O THIRUVANANTHAPURAM PPO NO.KRTVM 95758, PIN - 695003

3. M. SASIDHARAN PILLAI AGED 70 YEARS S/O. MADHAVAN PILLAI SAPHALYAM, AMRA 115 AVANAVANCHERRY P.O, ATTINGAL, THIRUVANANTHAPURAM PPO NO.KRTVM00082239, PIN - 695103

4. SUBRAMONIAN. A AGED 66 YEARS S/O.CHINNAPPAN SOORYA, 33, MANNAMMOOLA, PEROORKADA 695005, THIRUVANANTHAPURAM, PPO NO.KRTVM00082151, PIN - 695005

5. RUGMINI K AGED 65 YEARS D/O. ACHUTHAN, S.R.SADANAM, ETTUKUTTI, THIRUPURAM P.O, THIRUVANANTHAPURAM, PPO NO.KRTVM00082281, PIN - 695133

6. P. VASANTHA KUMARI AGED 68 YEARS D/O. K. MADHAVAN PILLAI ELLUPARAMBIL, ANACODE, POOVACHAL P.O THIRUVANANTHAPURAM PPO NO.KRTVM00082915, PIN - 695575

7. S. PONNAYYAN NADAR AGED 71 YEARS , S/O. SABARIMUTHAN NADAR, TC 10/448VIJI BHAVAN, ABHAYA NAGAR, PEROORKADA,THIRUVANANTHAPURAM 695005 PPO NO.KRTVM00083300 , PIN - 695005

8. R. LEELA AGED 69 YEARS D/O. RETNAMMA, TC 10/448 VIJI BHAVAN, ABHAYA NAGAR, PEROORKADA, THIRUVANANTHAPURAM 695005 PPO NO.KRTVM00082236, PIN - 695005

9. S. SREEKANTAN NAIR AGED 69 YEARS S. SREEKANTAN NAIR 69YEARS, S/O. P. SIVASANKARA PILLAI SREEPADMAM, PLAMOOTTIL, CHITTIKARA, POTHENCODE P.O, THIRUVANANTHAPURAM 695584 PPO NO.KRTVM00082286 , PIN - 695584

10. S. RADHA AGED 69 YEARS S. RADHA 69 YEARS, D/O. N. APPUKUTTAN PANICKER CHAITRA RADHAM, CHANDRAMOOYIMOTTAMOOLA, VEERANAKAVU P.O 695572 PPO NO.KRTVM00082820 , PIN - 695572

11. K. SURENDRAN AGED 69 YEARS K. SURENDRAN 69 YEARS S/O KUTTAN PANICKER VISAKA MANDIRAM, BANDU ROAD, CHAPPATH, KOTTAKAL P.O 695124 PPO NO.KRTVM00082616, PIN - 695124

12. LEELA AGED 72 YEARS D/O NAGAMMA, PLAVILA TACHAMVILA VEEDU, THIRUMALA, PPO NO.KRTVM00082647, PIN - 695006

13. K.K VANAJAKSHY, AGED 72 YEARS , D/O. AMMINI, JINAN NIVAS, TC 10/564(4)ABHAYA NAGAR 20 PEROORKADA, THIRUVANANTHAPURAM 695005 PPO NO.KRTVM00083320, PIN - 695005

14. P.S VALSALA DEVI AGED 69 YEARS P.S VALSALA DEVI D/O. SAVITHRI AMMA 69 YEARS GOKULAM, VRA 144, EDAKKULAM MANNANMOOLA, PEROORKADA P.O, THIRUVANANTHAPURAM PPO NO.KRTVM00082908, PIN - 695005

15. S.AMBIKA KUMARI AGED 71 YEARS D/O. SARASWATHI AMMA, PARAMESWARA VILASOM, CHITTAZHA, VATTAPARA P O, THIRUVANANTHAPURAM PPO NO.KRTVM00081459, PIN - 695028

16. P. SARASWATHY AMMA AGED 71 YEARS D/O. PANKAJAKSHY AMMA, SARASWATHY BHAVAN, TC 6/413, VATTIYOORKAVU P.O, THIRUVANANTHAPURAM PPO NO.KRTVM00082482 , PIN - 695013

17. K. INDIRA, AGED 71 YEARS D/O. KRISHNAMMA , KAILASAM, KUNNUPURATHU LANE, KADAYILMUDAMBU, VATTIYOORKAVU, THIRUVANANTHAPURAM PPO NO.KRTVM00082672 , PIN - 695013

18. S. ABDUL RAHMAN AGED 72 YEARS S/O. SULAIMAN PILLAI, ANZAR NILAYAM, PALLIPURAM P.O, THIRUVANANTHAPURAM PPO NO.KRTVM00082064, PIN - 695316

19. SREEMATHY C AGED 71 YEARS D/O RRAGHAVAN KALABHAVAN, VRA 29, MANNAMOOLA, PEROORKADA P.O, TRIVANDRUM PPO NO.KRTVM00024830, PIN - 695005

20. G. INDIRA AGED 72 YEARS D/O. GOMATHY, SREE ILLAM, SIVASAKTHI NAGAR, AKKULAM, THURUVIKKAL P.O PPO NO.KRTVM000828, PIN - 695011

21. G. SREEMATHI AGED 72 YEARS D/O. A GAURI, SREE VIJAYA BHAVAN, SANKARAN NAIR ROAD, PERUKAVU, PEYAD, THIRUVANANTHAPURAM PPO NO.KRTVM00082906, PIN - 695571

22. B. GEETHA KUMARI AGED 69 YEARS D/O. BHARATHI AMMA, VISAKAM, CLRA 43, PALLIMUKKU PEYAD, THIRUVANANTHAPURAM PPO NO.KRTVM00082851, PIN - 695571

23. J. LEELA AGED 71 YEARS D/O. P. JANAKI, LEELA BHAVAN, POOVANVILA ALURKONAM, NEMOM P.O, THIRUVANANTHAPURAM PPO NO.KRTVM00082154, PIN - 695020

24. M. LEELA, AGED 71 YEARS D/O. MADHAVI, PANAYIL VEEDU, PEROORKONAM, SREEKARYAM P.O, THIRUVANANTHAPURAM 695017 PPO NO.KRTVM00082944, PIN

- 695017

25. C. AMBIKA DEVI AGED 72 YEARS D/O. K. CHELLAPPAN PILLAITC 22/234(2), ANANTHABHAVAN, ATTUKAL, MANACAUD P.O, THIRUVANANTHAPURAM - PPO NO.KRTVM00083304 , PIN - 695009

26. C. THANKAMONY AGED 73 YEARS D/O. KAMALAMMA, HAPPY HOME, MANNANMOOLA, PEROORKADA P.O, THIRUVANANTHAPURAM- PPO NO.KRTVM00082892 , PIN - 695005

27. V. CHANDRA KUMARI AGED 72 YEARS ,D/O. BAGAVATHY AMMA, ARCHANA, KACHANI, KARAKULAM P.O, THIRUVANANTHAPURAM PPO NO.KRTVM00084506, PIN

- 695564

28. B. BEEMAJAN BEEVI AGED 71 YEARS D/O. BEEJAN BEEVI, MAYOORAM LANE, MRA D 153, MOONNAMMOODU, VATTIYOORKAVU, THIRUVANANTHAPURAM PPO NO.KRTVM00082088, PIN - 695013

29. T. LEELAMMA AGED 69 YEARS D/O. THANKAMMA, MAHARAJA GARDENS, 80, KOKODU, KOWDIAR P.O 695003 PPO NO.KRTVM00082297, PIN - 695003

30. N. VIJAYAKUMAR AGED 70 YEARS S/O. N. NARAYANAN NAIR, SUPRIYA, THUNDATHIL P.O, KARIAVATTOM, THIRUVANANTHAPURAM, PPO NO.KRTVM00083357 , PIN - 695581

31. V. VIJAYAKUMARAN NAIR, AGED 70 YEARS S/O. VELAYUDHAN PILLAI, AMBIKA NIVAS, KOLIYACODE, INDUSTRIAL ESTATE P.O, THIRUVANANTHAPURAM PPO NO.KRTVM00081759, PIN - 695019

32. R. SASIDHARAN CHETTIYAR AGED 74 YEARS S/O. RAMASWAMY CHETTIAR, CHARUVILA PUTHEN VEEDU, KODUVAZHUNNOOR P.O, PULIMATHU (VIA), THIRUVANANTHAPURAM PPO NO.KRTVM00082665 , PIN - 695612

33. N.H. PUSHPA BAI, AGED 72 YEARS D/O.NESAMANI, KUZHIVILA VEEDU, CSI CHURCH, VATTIYOORKAVU P.O, THIRUVANANTHAPURAM PPO NO.KRTVM00082679, PIN - 695013

34. G. DEVADAS AGED 70 YEARS S/O.GOPALAN, AWRA-33, LEKSHMI, VADAKKEKARA, AYOORKONAM, PEROORKADA P.O, THIRUVANANTHAPURAM PPO NO.KRTVM00082867 , PIN - 695005

35. STEPHAN AGED 70 YEARS S/O. ARULANDANS S NIVAS, VARUTHATTUR, CHAIKOTTUKONAM P.O, NEYYATTINKARA TVM PPO NO.KRTVM00082320 , PIN - 695122

36. RAVEENDRAN. K AGED 71 YEARS S/O.KRISHNAN, SMITHA BHAVAN, TC 14/1180, ONRA D-63, PALAYAM WARD, THIRUVANANTHAPURAM PPO NO.KRTVM00083192 , PIN - 695033

37. G.REMADEVI AGED 70 YEARS S/O.GOPALAPILLAI, MARICKAL PUTHEN VEEDU, MUTTADA P.O, THIRUVANANTHAPURAM PPO NO.KRTVM00083712, PIN - 695025

38. SUSEELA DEVI AGED 69 YEARS D/O. P CHANDRASEKHARA MENON - SREE, PLAVILA, ATTUVILAKOM ROAD,THIRUMALA P.O, AVRA-430, THIRUVANANTHAPURAM - PPO NO.KRTVM00083360, PIN - 695006

39. KUMARA C PADMAM AGED 67 YEARS D/O P. KRISHNAN NAIR - CHAITHRAM, PERUKAVU P.O, TRIVANDRUM - PPO NO.KRTVM00083577, PIN - 695573

40. RAVINDRAN NAIR AGED 73 YEARS S/O/ SANKARAPILLAI, MANJU BHAVAN, H.S ROAD, KARAKULAM P.O TRIVANDRUM PPO NO.KRTVM00082492 , PIN - 695564

41. P.T ALEX AGED 74 YEARS S/O.KC THOMAS SHAROAN, VAZHAYILA, PEROORKADA P.O, THIRUVANANTHAPURAM PPO NO.KRTVM00081403, PIN - 695005

42. DHAMAYANTHY AGED 67 YEARS D/O.PARAMESWARANSHEEBA NIVAS, PERIMCHIRAKONAM,THUNDATHIL P.O, KARIYAVATTOM, THIRUVANANTHAPURAM PPO NO.KRTVM00082491 , PIN - 695581

43. RAMACHANDRAN.K AGED 76 YEARS S/O.BALAKRISHNA MENONT.C. 5/1732, KAWDIAR P.O, THIRUVANANTHAPURAM - PPO NO.KRTVM00081285 , PIN - 695003

44. K. SUMATHY AGED 70 YEARS S/O.K.KUTTANT.C. 35/759, SREE CHITHRA NAGAR, NEAR AIRPORT, TRIVANDRUM - PPO NO.KRTVM00086194, PIN - 695008

45. B. NAGARAJAN AGED 70 YEARS S/O.BHAIRAVANARUVINU ILLAM, C HANDAVILA, NEDUMANGADU,TRIVANDRUM PPO NO.KRTVM00080965, PIN - 695541

46. ELISHA. I AGED 70 YEARS S/O ISAC, GRACE COTTAGE, T.C. 5/2076, ENCHAKADU,KAWDIAR P.O, TRIVANDRUM - PPO NO.KRTVM00082669, PIN - 695003

47. RAJESWARI AMMA AGED 77 YEARS D/O.M.K KUNJU KUNJU PANICKER T.C. 5/1857, NADAKKAVU LANE, PEROORKADA, THIRUVANANTHAPURAM - , PPO NO.KRTVM00082940, PIN - 695005

48. VASANTHAKUMARI. V AGED 77 YEARS D/O.VASUDEVA PILLAI KARTHIKA, T.C. 5/1198/2, SHAH LANEPEROORKADA P.O, THIRUVANANTHAPURAM- PPO NO.KRTVM00081287, PIN - 695005

49. SATHYASANDAN NAIR AGED 67 YEARS S/O N. SREEDHARAN NAIR VAZHAVILAKATHU VEEDU, OOKKODU P.O, KALLIYOOR, TRIVANDRUM - PPO NO.KRTVM00083473, PIN - 695020

50. SUNDARAN .G AGED 67 YEARS S/O GOVINDAN SOORAJ BHAVAN, T.C. 10/860/2, EDAKULAM LANE, PEROORKADA P.O, THIRUVANANTHAPURAM- PPO NO.KRTVM00082936, PIN - 695005

51. SIVAKUMARAN NAIR AGED 67 YEARS S/O APPUKUTTAN NAIR T.C. 10/1407/5, DEVIKRIPA, CRA - 206KAVALLOOR, VATTIYOORKAVU P.O, THIRUVANANTHAPURAM

- PPO NO.KRTVM00082620, PIN - 695013

52. RAMACHANDRA PANICKER AGED 74 YEARS S/O.SANKARA PILLAI SYAMARAM, GANGA NAGAR, TC 19/876, KUDAPPANAKUNNU, TRIVANDRUM PPO NO.KRTVM00082557, PIN - 695043

53. E.SADASIVAN NAIR AGED 69 YEARS S/O. ESWARA PILLAI DEEPA SADANAM, MANMARATHALA, ATHIYANNOOR, ARALUMOODU P.O, THIRUVANANTHAPURAM PPO NO.KRTVM00082501, PIN - 695035

54. K. MOHANA KUMARAN THAMPI AGED 71 YEARS , S/O. KRISHNAPILLAI, SOUMYA, TC 21/635, CHITHRA NAGAR, PEROORKADA, THIRUVANANTHAPURAM PPO NO.KRTVM00082024 , PIN - 695005

55. M. RAMACHANDRAN NAIR AGED 73 YEARS S/O. MADAVAN PILLAI, DEVIKRIPA, RAMESWARA ROAD, NAGAKKODU, PULIYARAKONAM P.O, THIRUVANANTHAPURAM PPO NO.KRTVM00083676 , PIN - 695573

56. MOHANAKUMARAN NAIR AGED 71 YEARS S/O. VELAYUDHAN PILLAI VAISHNAVAM, PUTHENVILA VEEDU, CHERUVIKKAL, TRIVANDRUM- PPO NO.KRTVM00082991, PIN

- 695017

57. SADASIVAN PILLAI AGED 78 YEARS S/O.NARAYANA PILLAI NARAYANA BHAVAN, PLAMOODU, TC 12/281, PATTOM P.O, THIRUVANANTHAPURAM PPO NO.KRTVM00081201, PIN - 695004

58. SURESH KUMAR K AGED 70 YEARS SURESH KUMAR K 70 YEARS S/O.PK KUTTAN PILLAI SREEVINAYAKA, TC 22/1098, SOORIYA-87 MANNAMOOLA, PEROORKADA, THIRUVANANTHAPURAM - PPO NO.KRTVM00082878 , PIN - 695005

59. VASAVAN NAIR AGED 72 YEARS S/O.KUNJUKRISHNAPILLAI CNRA - A 14, BHAGAVATHI VILAS, CHITHRA NAGAR, POOJAPPURA, TVM- PPO NO.KRTVM00086195, PIN - 695012

60. SOMASEKHARAN NAIR S AGED 73 YEARS S/O GOVINDA PILLAI VASUVITHA VILASOM, VALIYARA, VELLANADU P.O, TRIVANDRUM - PPO NO.KRTVM00083340, PIN - 695543

61. NIRMALA KUMARI P K AGED 74 YEARS D/O.P.KUMARA PILLAI TC 54/1808/1, PUNATHERI KADUKKATHARA ROAD, PAPPANAMCODE, THIRUVANANTHAPURAM - PPO NO.KRTVM00086407, PIN - 695018

62. STELLEN AGED 70 YEARS D/O. SAKEESE, SAI BHAVAN, NEDIYAKALA, KULATHUMMAL, CHAIKOTTUKONAM P.O, THIRUVANANTHAPURAM PPO NO.KRTVM00081795 , PIN - 695569

63. MOHANAN AGED 69 YEARS S/O.NARAYANAN, SHEEBA BHAVAN RADHAKRISHNA LANE, B.STREET, H NO.85, VAZHAYILA, PEROORKADA P.O, THIRUVANANTHAPURAM, PPO NO.KRTVM00082224 , PIN - 695005

64. PONNAMMA S AGED 70 YEARS D/O. PUSHPASAYAKEN ASHAYA BHAVAN, ARIYAVOORKONAM, POWDIKONAM P.O, THIRUVANANTHAPURAM - PPO NO.KRTVM00081810, PIN - 695588

65. L INDIRA AGED 72 YEARS D/O.KRISHNAN NADARINDIRABHAVAN, KAMARAJ NAGAR, THAMALAM, POOJAPPURA P.O, THIRUVANANTHAPURAM PPO NO.KRTVM00082232, PIN - 695012

66. K JOHNY AGED 71 YEARS D/O.KUNJUKUNJUPULARI, NELLIKAKUZHI, KANJIRAMKULAM P.O THIRUVANANTHAPURAM - PPO NO.KRTVM00082634, PIN - 695524

67. SIVASANKARAN NAIR AGED 74 YEARS S/O.KESAVA PILLAI USHUS, TC 15/580, EDAPAZHINJI, SASTHAMANGALAM P.O, THIRUVANANTHAPURAM PPO NO.KRTVM00082943, PIN - 695010

68. INDUCHOODAN NAIR, AGED 70 YEARS S /O.VASUDEVAN NAIR INDEEVARAM, CRAM-121, MANNAMOOLA, PEROORKADA P.O, THIRUVANANTHAPURAM - PPO NO.KRTVM00081168, PIN - 695005

69. SREEDHARAN NAIR AGED 69 YEARS SREEDHARAN NAIR 69 YEARS S/O. RAVEENDRAN NAIR S KARTHIKA, THANNIMOODU, AMARAVILA P.O TRIVANDRUM - PPO NO.KRTVM00037084, PIN - 695122

70. DASAYYAN. AGED 71 YEARS , S/O. CHELLAYYANLINESH BHAVAN, MARIYAPURAM P.O, AMARAVILA, TRIVANDRUM- PPO NO.KRTVM00083194, PIN - 695122

71. G.A VIJAYALEKSHMI AGED 69 YEARS D/O.GOVINDAN SAYOOJYAM, VANDA, KARIPOOR P.O, THIRUVANANTHAPURAM PPO NO.KRTVM/00082495 , PIN - 695541

72. R.S SAKTHIDARAN, AGED 70 YEARS S/O. RADHAKRISHNA PILLAI, HNWA 54, HARITHANAGAR, VAYALIKKADA, VATTIYOORKAVU.P.O, THIRUVANANTHAPURAM PPO NO.KRTVM/00083465, PIN - 695013

73. V.S JAYAKUMARI AGED 69 YEARS C/O. VASUDEVAN NAIR, PADMAVILASAM, INDIRA NAGAR, PEROORKKADA P.O, THIRUVANANTHAPURAM PPO NO.KRTVM/00082894, PIN - 695005

74. N. BALACHANDRAN, AGED 72 YEARS S/O. NANU PANICKER, T.C. 7/1669(3), ASWATHY BHAVAN, A-71 SREE CHITRA NAGAR, PANGODE, THIRUMALA P.O- THIRUVANANTHAPURAM PPO NO.KRTVM/00064924, PIN - 695006

75. JAYALEKSHMI, AGED 74 YEARS S/O. GANAPATHY, 36/1138, KARTHIKA, KRWA, 67(A), KATTACHAL ROAD, THIRUMALA P.O, TRIVANDRUM, PPO NO.KRTVM/00082233, PIN - 695006

76. BRIGHT SINGHRAJ P.I, AGED 71 YEARS S/O. P. ISREAL, CHRISTVILLA, CHAMAVILA, KARAKULAM P.O, THIRUVANANTHAPURAM - PPO NO.KRTVM/00082919, PIN - 695564

77. R. PRASADACHANDRAN, AGED 77 YEARS S/O. K.R. NAIR, SEKT-14 NINDADEP, KURUP'S LANE, SASTGHAMANGALAM P.O, THIRUVANANTHAPURAM PPO NO.KRTVM/00082941, PIN - 695010

78. B. SREEKUMARAN NAIR, AGED 70 YEARS S/O. K.G. BHASKARAN NAIR, SREERAGAM, TC 7/900(4), MARUTHANKUZHY, KANJIRAMPARA P.O, THIRUVANANTHAPURAM PIN- PPO NO.KRTVM/00082862 , PIN - 695030

79. K. SHANMUGHAN NAIR AGED 73 YEARS S/O.KUTTAN PILLAI, RESMI, A.K.G NAGAR, PEROORKADA P.O, THIRUVANANTHAPURAM PPO NO.KRTVM/00082282, PIN

- 695005

80. M. VASUDEVAN AGED 77 YEARS S/O. C.T NAIR, VASAVI, 625, DARSHAN NAGAR, PEROORKADA, THIRUVANANTHAPURAM PPO NO.KRTVM/00083454 -, PIN - 695005

81. B. SASIDHARAN NAIR AGED 70 YEARS , S/O. K. BALAKRISHNA PILLAI, PANANGOTTUVILA, SCT NAGAR, 29, PATTOM P.O, THIRUVANANTHAPURAM - PPO NO.KRTVM/00081279 , PIN - 695004

82. SHYLAJAKUMARI. J, AGED 69 YEARS C/O. CHELLAPPAN PILLAI, TC 10/1774, KRWA 102, KAVALLOOR LANE, VATTIYOORKAVU P.O, PPO NO.KRTVM/00083369, PIN - 695013

83. DHARMAYYAN AGED 76 YEARS S/O AZARI SHANTHI NIVAS, KOTTAKKAL P.O, TRIVANDRUM-: PPO NO.KRTVM0008134, PIN - 695124

84. VENUGOPALAN NAIR.K, AGED 75 YEARS S/O. KRISHNA PILLAI, ROHINI, ALAKUNNAM, PEYAD P.O, THIRUVANANTHAPURAM PPO NO.KRTVM/00082578, PIN

- 695571

85. VIJAYAKUMARAN K. AGED 70 YEARS S/O.KRISHNAN KUTTY ASWATHY, PALLIKKONAM, KARAKULAM, THIRUVANANTHAPURAM PPO NO.KRTVM/00082177, PIN - 695564

86. C.S BALAKRISHNAN NAIR, AGED 71 YEARS S/O.CHELLAPPAN PILLAI ASWATHY BHAVAN, B.R NAYAR 37 VALLIYOORKONAM P.O, THIRUVANANTHAPURAM - PPO NO.KRTVM/00082505, PIN - 695013

87. R. RAMACHANDRAN, AGED 71 YEARS S/O. RAMASWAMY R KARTHIKA, KARAKULAM P.O, THIRUVANANTHAPURAM PPO NO.KRTVM/00082048, PIN - 695564

88. RAJASENAN PILLAI, AGED 72 YEARS S/O. N. KESAVA PILLAI, VADAOTHIL, MANIKANDESWARAM PPO NO.KRTVM/00082485, PIN - 695013

89. RADHAKRISHNAN NAIR.P , AGED 71 YEARS S/O. PADMANABHA PILLAI, PADMA, TC 30/215 (6) ANAYARA P.O, THIRUVANANTHAPURAM - PPO NO.KRTVM/00082558, PIN - 695029

90. B. GOPALKRISHNAN NAIR AGED 73 YEARS S/O. BALAKRISHNA PILLAI, SOBHA, TC 5/1882, TEMPLE ROAD, PEROORKKADA P.O, THIRUVANANTHAPURAM PPO NO.KRTVM/00082849, PIN - 695005

91. G. MADHAVAN AGED 73 YEARS , S/O. GOVINDAN, KNRA-44, KADAPATHALA TEMPLE KOWADIAR P.O, THIRUVANANTHAPURAM PPO NO.KRTVM/00081580 , PIN

- 695003

92. N. RAVEENDRAN NAIR, AGED 72 YEARS S/O. NARAYANA PILLAI REVATHY, SOORYA.153, PEROORKKADA, THIRUVANANTHAPURAM PPO NO.KRTVM/00082642, PIN - 695005

93. RAJENDRAN NAIR.M, AGED 72 YEARS S/O. MADHAVAN NAIR , RESHMI, ARAYALLOOR, THIRUMALA P.O, THIRUVANANTHAPURAM PPO NO.KRTVM/00082276, PIN - 695006

94. R. CHANDRASEKHARAN NAIR AGED 70 YEARS , S/O. RAMAN PILLAI, ROHINI, CNRA-40, CHITHRA NAGAR, PEROORKKADA, THIRUVANANTHAPURAM PPO NO.KRTVM/00082316 , PIN - 695005

95. M. SULAIMAN, AGED 69 YEARS S/O. MUHAMMED MOIDEEN, RESIA MANZIL, PARUTHITHOPPU, AITHYOOR LANE, BALARAMAPURAM P.O, THIRUVANANTHAPURAM PPO NO.KRTVM/00082673 , PIN - 695501

96. N. SASIDHARAN, AGED 70 YEARS S/O. NARAYANAN, TC 13/2224(4) GRA 792, PATTOM P.O, THIRUVANANTHAPURAM PPO NO.KRTVM/00082480 , PIN - 695004

97. S. KUMARPILLAI , AGED 71 YEARS S/O. SUBRAMANIA PILLAI, KUMARA BHAVAN, CHERIYAKONNI P.O, THIRUVANANTHAPURAM PPO NO.KRTVM/00082613 , PIN - 695013

98. B. RADHAKRISHNAN, AGED 71 YEARS S/O. BHASKARAN, RESHMI BHAVAN, SREEKARYAM P.O, THIRUVANANTHAPURAM PPO NO.KRTVM/00082850 , PIN - 695017

99. V.R THANKAPPAN, AGED 71 YEARS S/O. RAMAN, SREEVIHAR, H.NO. 22, PRIYADHARSINI NAGAR, PEROORKADA, THIRUVANANTHAPURAM PPO NO.KRTVM/00082833 , PIN - 695005

100. K.K SREEKANTAN NAIR, AGED 69 YEARS S/O K.K KESAVA PILLAI, SREEREMYA, ATTARAMOOLA, PAYATTUVILA P.O, BALARAMAPURAM P.O PPO NO.KRTVM/00082152 , PIN - 695501

101. VALSALAKUMARI.S AGED 69 YEARS D/O RAGAVAN PILLAI, HARISREE, VRINDHAVAN LANE, AMBALAMUKKU, PEROORKADA, THIRUVANANTHAPURAM PPO NO.KRTVM/00082549 , PIN - 695005

102. NAGAMMA AGED 68 YEARS D/O. NARAYANAN P, AVANI BHAVAN, KARUMOM P.O, THIRUVANANTHAPURAM PPO NO.KRTVM000 82716, PIN - 695002

103. G. SREEMATHY, AGED 68 YEARS D/O. RAMASAMY IYER, RAM NIVAS, TC 20/3100, KARAMANA , THIRUVANANTHAPURAM PPO NO.KRTVM00082299, PIN - 695002

104. S. INDIRA AGED 71 YEARS D/O.KRISHNANKUTTY ABHAYA NAGAR, OOLAMPARA, PEROORKADA THIRUVANANTHAPURAM PPO NO.KRTVM00082612, PIN - 695005

105. P.PRABHAKARAN NAIR AGED 70 YEARS S/O. PADAMANABHA PILLAI, KPNRA 158 A/17, KANJIRAMPARA , THIRUVANANTHAPURAM PPO NO.KRTVM000 82902, PIN - 695030

106. N. KARUNAKARAN NAIR AGED 69 YEARS S/O. NARAYANA PILLAI, HARISREE, THOPPIL KOTTUKAL P O , THIRUVANANTHAPURAM PPO NO.KRTVM000 82038, PIN

- 695124

107. P. KRISHNAN NAIR AGED 70 YEARS S/O. PADMANABHA PILLAI, SREESAI, VP 18/266, SREEBHADRA GARDEN, ARUVIPURAM ROAD, PEYAD. , THIRUVANANTHAPURAM PPO NO.KRTVM000 82584, PIN - 695571

108. S. VIJAYAKUMARI AGED 71 YEARS D/O SANKARAN PILLAI, CHOTHI, KARIYAM, EKRA - 27, SREEKARIYAM , THIRUVANANTHAPURAM PPO NO.KRTVM000 83161, PIN - 695017

109. R. VALSALA, AGED 67 YEARS ASWATHY, KURUNGODE, IRUMBA, ARIVIKKARA , THIRUVANANTHAPURAM PPO NO.KRTVM000 83471, PIN - 695543

110. K. BALAKRISHNAN, AGED 72 YEARS S/O. KESAVAN, BIJI BHAVAN, KARIMPLAVILA, BALARAMAPURAM 1, THIRUVANANTHAPURAM PPO NO.KRTVM000 82172, PIN - 695501

111. C. OMANA AGED 71 YEARS D/O. VASUDEVAN PRA - 76, VASANTHA VILASOM, PADMAVILASOM LANE, PEROORKADA., THIRUVANANTHAPURAM PPO NO.KRTVM 00082617, PIN - 695005

112. PRASANNAKUMARI AGED 70 YEARS S/O. G. MADHAVAN NAIR, NANDANAM, MELEPOOVAM VEEDU, CHANGA PO , THIRUVANANTHAPURAM PPO NO.KRTVM000 82508, PIN - 695542

113. G.GOPINATHAN NAIR AGED 69 YEARS G.GOPINATHAN NAIR 69 YEARS S/0.GOVINDA PILLAI, VASANTHA BHAVAN NCC ROAD, SREE NAGAR, PEROORKADA , THIRUVANANTHAPURAM PPO NO.KRTVM000 82852, PIN - 695005

114. SUSEELA KUMARI, AGED 73 YEARS D/O. NAMSIVAYAM ASSARI KAVITHA NIVAS, ESSILICODE, MARUKIL, OORUTTAMBALAM, , THIRUVANANTHAPURAM PPO NO.KRTVM000 83642, PIN - 695507

115. S. SARASWATHY AMMA AGED 69 YEARS D/O. SAVITHRI AMMA, CHANDRA SADAS, TC 9/2081 (1) THAMARAKULAM LANE, SASTHAMANGALAM , THIRUVANANTHAPURAM PPO NO.KRTVM000 82847, PIN - 695016

116. K.S. SYAMALA KUMARI AMMA AGED 72 YEARS D/O.SARASWATHY AMMA, POWRNAMI, V P THAMPI LANE, KUDAPPANAKUNNU , THIRUVANANTHAPURAM PPO NO.KRTVM000 83457 , PIN - 695005

117. ATMAJA.S, AGED 70 YEARS D/O. SUBRA SHENAI, HARI NIVAS, VP 21/240, MADATHUVILAKAM LANE, INDIRA NAGAR, PEROORKADA, THIRUVANANTHAPURAM PPO NO.KRTVM000 82289 , PIN - 695005

118. RAJENDRAN NAIR S, AGED 68 YEARS S/O. SREEDHARA KAIMAL, MANDAPATHIL, GANDHIPIRAM SREEKARIYAM , THIRUVANANTHAPURAM PPO NO.KRTVM000 82911, PIN - 695017

119. S. JANARDHANA PILLAI, AGED 75 YEARS S/O.KESAVAKURUP TC 6/833 (1), PUNARTHAM, VRA - 343, VATTIYOOORKAVU - , THIRUVANANTHAPURAM PPO NO.KRTVM 00082569, PIN - 695013

120. BHUVANEDRAN NAIR AGED 69 YEARS S/O.THANKAPPAN NAIR, THIRUVATHIRA, POOVACHAL P.O, KATTAKKADA, THIRUVANANTHAPURAM PPO NO.KRTVM00083163, PIN - 695572

121. CHANDRASEKARAN NAIR AGED 75 YEARS S/O.VELAYUDHAN NAIR, ROHINI, TC 6/1795, PTP NAGAR, THIRUVANANTHAPURAM PPO NO.KRTVM00082645, PIN - 695006

122. SASIDARAN AGED 72 YEARS S/O.PADMANABHAN, NANDU COTTAGE, PLAVILA, VENJARAMOODU P.O., THIRUVANANTHAPURAM PPO NO.KRTVM00082275 , PIN - 695607

123. VISWANATHAN NAIR AGED 73 YEARS S/O. KRISHNAPILLAI AISWARYA, NEAR G.H.S.S, AYROORPARA, POTHENCODE, THIRUVANANTHAPURAM PPO NO.KRTVM00082438, PIN - 695584

124. G. JALAJAMONY AGED 70 YEARS D/O. CHELLAPPAN, CHITHIRA HOUSE, KUDAPPANAKUNNNU, THIRUVANANTHAPURA PPO NO.KRTVM 82853, PIN - 695005

125. O.P. VISWANATHAN AGED 68 YEARS S/O. K.GOVINDAN 11/E SREEDHANIYA HAVEN, AMBALAMUKKU, PEROORKADA , THIRUVANANTHAPURAM PPO NO.KRTVM 82909, PIN - 695005

126. K. SREEDHARAN NAIR AGED 72 YEARS S/O. G. KESEVAN PILLAI, SREEDHARAM, MANNAM NAGAR, THIRUVALLAM , THIRUVANANTHAPURAM PPO NO.KRTVM 82554 , PIN - 695027

127. L. JOHNSON AGED 71 YEARS S/O. DASSAN, SHEEJA BHAVAN, CHANTHAMULLA, MALAYINKIL , THIRUVANANTHAPURAM PPO NO.KRTVM 82295, PIN - 695571

128. KESAVAN NAIR AGED 72 YEARS S/O. KRISHNAN NAIR, MAYAVARAM, NILAMAYA, OOKKODE , THIRUVANANTHAPURAM PPO NO.KRTVM 81645, PIN - 695522

129. B. MOHANACHANDRAN AGED 73 YEARS S/O. BHARGHAVAN, MS. COTTAGE, THATTATHUMALA , THIRUVANANTHAPURAM PPO NO.KRTVM 82292, PIN - 695614

130. N. RAMACHANDRAN NAIR AGED 70 YEARS N. RAMACHANDRAN NAIR 70 YEARS S/O. NARAYANA PILLAI, CHITHIRA, NEAR KRISHNA TEMPLE, AIYROOPARA, POTHENCODE P.O , THIRUVANANTHAPURAM PPO NO.KRTVM 82483, PIN - 695584

131. K. SASIDHARAN AGED 69 YEARS S/O.P. KESAVAN, SOUMYA NIVAS, CHEMPAZHANTHY , THIRUVANANTHAPURAM PPO NO.KRTVM 82306, PIN - 695587

132. V.K. RAVEENDRAN NAIR, AGED 70 YEARS S/O VELAYUDHAN NAIR, UPASANA, THIRUPURAM, KANCHAMPAZHINJI , THIRUVANANTHAPURAM PPO NO.KRTVM 82586, PIN - 695133

133. T. SREELETHA DEVI AGED 68 YEARS S/O. BHASKARAN PILLAI, SREYAS, PIRA

- 54, PEYAD P O, TRIVANDRUM - PPO NO.KRTVM 83596, PIN - 695571

134. B.VASANTHA, AGED 70 YEARS D/O. THULASEEDHARAN, VIJIBHAVAN DEVI NAGAR

- 126 PEROORKADA , THIRUVANANTHAPURAM PPO NO.KRTVM 82579, PIN - 695005

135. K.M. RATHEENDRAN ASSARI AGED 70 YEARS S/O K.N MUTHUSWAMY, USHAS, THEKKINKADU, NAGAROOR P , THIRUVANANTHAPURAM PPO NO.KRTVM 82221, PIN

- 695102

136. G. SUSEELA DEVI AGED 68 YEARS S/O KRISHNA PILLAI, VIMAL NIVAS, PERAPOOR, MUKKOLA , THIRUVANANTHAPURAM PPO NO.KRTVM 81927, PIN - 695015

137. K. VASANTHA AGED 69 YEARS S/O. K. VASU, KARTHIKA TC 8/562 (1), THIRUMALA , THIRUVANANTHAPURAM PPO NO.KRTVM 83584, PIN - 695006

138. SYAMALA AGED 71 YEARS D/O. GEORGE KUTTY, KAVITHA NIVAS, KANNUMPARA, KODUNGANOOR P O , THIRUVANANTHAPURAM PPO NO.KRTVM 82905, PIN - 695013

139. T. SASIDHARAN NAIR AGED 70 YEARS S/O DHAMODHARAN PILLAI SARASWATHI BHAVAN, RC STREET NEYYATTINKARA, THIRUVANANTHAPURAM PPO NO.KRTVM 96240, PIN - 695121

140. BALACHANDRAN NAIR, AGED 71 YEARS S/O. ACHUTHAN PILLAI CHANDRAKANTHAM, CHEMBAKAMANGALAM, KORANI, M THIRUVANANTHAPURAM PPO NO.KRTVM 82270, PIN - 695104

141. P RAMACHANDRAN NAIR, AGED 72 YEARS S/O PARAMESWARAN NAIR, SOUMYA NIVAS, PUNNAMOODU, PALLICHAL P O, THIRUVANANTHAPURAM PPO NO.KRTVM 82865, PIN - 695020

142. R SUMATHY, AGED 68 YEARS D/O NARAYANAN, SWEET HOME, VAZHAYILA, KARAKULAM, THIRUVANANTHAPURAM PPO NO.KRTVM 82676, PIN - 695564

143. RAMADEVI AGED 75 YEARS D/O BALAKRISHNAN PILLAI, SREEDURGA, PERAPOOR, MUKKOLA P O, THIRUVANANTHAPURAM PPO NO.KRTVM 83563, PIN - 695015

144. DR. A.G. SANKARAN, AGED 71 YEARS S/O A S GOVINDAN LEKSHMY SANKAM, ELENKAM NAGAR, THYCAUD, THIRUVANANTHAPURAM PPO NO.KRTVM 95903, PIN - 695004

145. K UMADEVI, AGED 77 YEARS . KUTTYKRISHNA MENON DILDEEP, PRIYADARSHINI NAGAR, 20, PEROORKADA, THIRUVANANTHAPURAM PPO NO.KRTVM 83681, PIN - 695005

146. S. CHANDRIKA AGED 70 YEARS D/O RAJAPPA PANIKARREYA BHAVAN, HOUSE NO.

2, YAMUNA COLONY, KUDAPPANAKUNNU, THIRUVANANTHAPURAM PPO NO.KRTVM 83196 , PIN - 695005

147. S. USHADEVI, AGED 72 YEARS W/O.SASIDHARAN MATHA COTTAGE, ULLOOR, MEDICAL COLLEGE P O, THIRUVANANTHAPURAM PPO NO.KRTVM 82256, PIN - 695011

148. AMBIKA KUMARI. AGED 70 YEARS D, S/O. KESAVAN ARYAVASSAM, PERIYAMODAM LANE, KALLAMPALLY, THIRUVANANTHAPURAM PPO NO.KRTVM 82660, PIN - 695011

149. S. VIJAYAN AGED 69 YEARS S/O. K. SOMAN KANIL VEEDU, AMBALATHARA, POONTHURA, THIRUVANANTHAPURAM PPO NO.KRTVM 82668, PIN - 695026

150. N. VISALAKSHY, AGED 74 YEARS D/O. KUNJAN JANARDHANA BHAVAN, KUDAPPANAKUNNU, THIRUVANANTHAPURAM PPO NO.KRTVM 81613, PIN - 695005

151. PREMACHANDRAN NAIR P, AGED 70 YEARS PREMACHANDRAN NAIR P, 70 YEARS S/O. PADMANABHA PILLAI PADAMAVILASAM, EDAKKODE NEMOM, THIRUVANANTHAPURAM PPO NO.KRTVM 82918, PIN - 695013

152. MURALEEDHARAN NAIR, AGED 70 YEARS S/O MADHAVAN PILLAI TC 22/1011, DEVI NAGAR, MANNAMOLLA, PEROORKADA, THIRUVANANTHAPURAM PPO NO.KRTVM 82487, PIN - 695005

153. J. SAHAYADASAN AGED 71 YEARS S/O. JOSEPH NADAN, SHARON, TRA - 54, TC 8/1578 -4 THIRUMALA - THIRUVANANTHAPURAM PPO NO.KRTVM 83185, PIN - 695006

154. D. RAJU AGED 67 YEARS S/O. DAVEED, EPHPHATHA, TC 32/569 (1), RADHAKRISHNAN LANE, VAZHAYILA, PEROORKADA THIRUVANANTHAPURAM PPO NO.KRTVM 81101, PIN - 695005

155. T. PADMAVATHY, AGED 74 YEARS D/O THANKAMMA PADAMASREE, TC 22/1004, DEVI NAGAR PEROORKADA P O, THIRUVANANTHAPURAM PPO NO.KRTVM 000 82105, PIN - 695005

156. P. SURENDRAN AGED 73 YEARS S/O. PONNAN RS BHAVAN, VENNIYOOR, NELLIVILA VENGANOOR, THIRUVANANTHAPURAM PPO NO.KRTVM 000 86197, PIN

- 695523

157. P. JAGADAMMA AGED 73 YEARS D/O. SISILIG.J NIVAS, MELADIKONAM MOONAMMOOD, KODUNGANOOR P O THIRUVANANTHAPURAM PPO NO.KRTVM 00082494, PIN - 695013

158. V. LEELAMMA AGED 72 YEARS V. LEELAMMA 72 YEARS D/O. VIJAYAMMA PILLAI POORADAM, ELANKATHUKAVU LANE, THONNAKKAL P O MANGALAPURAM PPO NO.KRTVM 000 83530, PIN - 695317

159. P.SYAMALA AGED 70 YEARS D/O PONNAMA SYAMA DEVI NAGAR MANNAMMOOLA -

132 A, PEROORKADA P O, THIRUVANANTHAPURAM PPO NO.KRTVM 000 83165, PIN - 695005

160. RAJAN M. AGED 72 YEARS S/O.KANARAN MALAYIL HOUSE, MANIYUR, KOZHIKODE PPO NO.KRTVM00084128, PIN - 673523

161. NARAYANAN NAIR AGED 72 YEARS S/O GOPINATAHN NAIR TC 5/1865, NALANDA, PEROORKADA P.O THIRUVANANTHAPURAM- PPO NO.KRTVM00082844, PIN - 695005

162. GOPALAKRISHNAN NAIR AGED 74 YEARS S/O.VELAYUDHAN NAIR GOKULAM, MELATHATTAMVILA, GOVINDAMANGALAM, OORUTTAMABALAM P.O, TRIVANDRUM- PPO NO.KRTVM00082238, PIN - 695507

163. SUKUMARAN AGED 76 YEARS S/O.KESAVAN LEKSHMI, TC 22/983, ATTUKAL, ARA

- 189 MANACAUD P.O, TRIVANDRUM - PPO NO.KRTVM00081697, PIN - 695009

164. ABDUL AZIZ, AGED 71 YEARS S /O.PEERUKANNU MULLASSERY SHAMMA HOUSE, THEKKUMKARA NEDUMANGADU, TRIVANDRUM - PPO NO.KRTVM00082625, PIN - 695541

165. T. M. CHATHAPPAN AGED 70 YEARS T. M. CHATHAPPAN 70 YEARS S/O.MUNDAN THALLATTUVEEDU, PATHIYAMEDU, MULLASSERY, KARAKULAM P.O, THIRUVANANTHAPURAM - PPO NO.KRTVM00081794, PIN - 695564

166. SREEKUMARAN AGED 68 YEARS S/O.R.KUNJAN., TC 25/3389, ASHA BHAVAN, KANAKA NAGAR A140A, NANTHANCODE, KOWDIAR P.O, THIRUVANANTHAPURAM - PPO NO.KRTVM00082219, PIN - 695003

167. RAVEENDRAN NAIR AGED 78 YEARS S/O.NEELAKANTA PILLA MANOJAM, TC 5/1849, NADAKAVU LANE, PEROORKADA P.O, THIRUVANANTHAPURAM - PPO NO.KRTVM00084490, PIN - 695005

168. VASANTHA AGED 71 YEARS D/O.KARTHI RV BHAVAN, PANAVILA, PALLIMUKKU, PEYAD P.O, VILAPPIL, THIRUVANANTHAPURAM - PPO NO.KRTVM00082230 , PIN

- 69505

169. VIJAYAMMA AGED 70 YEARS D/O GOPALAKURUP ABHIRAMAM, SREEDHARJI NAGAR, THACHOTTUKAVU, MALAYINKIL, THIRUVANANTHAPURAM - PPO NO.KRTVM00083464, PIN - 695571

170. BAJIKUMAR, AGED 71 YEARS S/O.SUNDARAM, ANAND BHAVAN, KP 16/511, VAYALIKKADA, MUKKOLA P.O, THIRUVANANTHAPURAM- PPO NO.KRTVM00083266, PIN - 695043

171. S CHANDRIKA DEVI AGED 72 YEARS S CHANDRIKA DEVI 72 YEARS D/O SUKUMARAN NAIRDEVI NILAYAM, KARIMKONI LANE, KARAKULAM P.O, THIRUVANANTHAPURAM- PPO NO.KRTVM00083540, PIN - 695564

172. S. SUDHAKUMARI, AGED 71 YEARS D/O. K. PADMANABHA PILLAI, LAKSHMI BHAVAN, TC 8/1061, MONNAMOODU, VATTIYOORKAVU P.O, THIRUVANANTHAPURAM

- PPO NO.KRTVM00082621 , PIN - 695013

173. C. MANOHARAN, AGED 68 YEARS S/O. K. CHELLAPPANTC 5/592, ODAMKUZHI PUTHEN VEEDU, THIRUMALA P.O, THIRUVANANTHAPURAM- PPO NO.KRTVM00082449, PIN - 695006

174. N. SUKUMARAN NAIR, AGED 75 YEARS S/O. V NARAYANA PILLAI, SARASWATHY NIVAS, KALIYAL, KOTTAKKAL, KOTTAKKAL P.O, THIRUVANANTHAPURAM - PPO NO.KRTVM00082889, PIN - 695124

175. RADHA AGED 68 YEARS D/O. PADMANABHAN KANI RATHEESH BHAVAN, CHETTIYAMPARA VINOBHANIKETHAN P.O, THIRUVANANTHAPURAM PPO NO.KRTVM00083006, PIN - 695124

176. BABY. J AGED 69 YEARS , S/O. JOSHUVATHEJAS, NIRAPPUKONAM, OORUTTAMBALAM, THIRUVANANTHAPURAM PPO NO.KRTVM00082614, PIN - 695507

177. PRABASH AGED 69 YEARS S/OPANKAJAKSHA PANICKER, VIJAYALAYAM,KANNANKUZHY, KODUNGANOOR.P.O, THIRUVANANTHAPURAM P.P.O.NO.KRTVM00081409, PIN - 695013

178. VELAYUDHAN NAIR AGED 70 YEARS S/O.NANU PILLAI KAMUKARA VEEDU, MENAMKULAM KAZHAKUTTOM, THIRUVANANTHAPURAM PPO NO.KRTVM00081535, PIN

- 695582

179. RAJAN, AGED 73 YEARS S/O.KUNJADI THALONTH H. NO.25, MG NAGAR, VAZHAYILA, THIRUVANANTHAPURAM PPO NO.KRTVM00082317 , PIN - 695005

180. N.G. SUDHAKARAN AGED 69 YEARS S/O GOVARDHANAN, ROSHNI NIVAS, VELUTHAMPI NAGAR, MANIKANDESWARAM P.O, THIRUVANANTHAPURAM PPO NO.KRTVM00081537, PIN - 695013

181. N. SASIDHARAN NAIR AGED 69 YEARS S/O NARAYANAN NAIR VIJAYA MANDIRAM, PVRA -19, NCC ROAD, PEROORKADA, THIRUVANANTHAPURAM PPO NO.KRTVM00081536, PIN - 695005

182. MADHUSOODHANAN NAIR S AGED 71 YEARS ,S/O. SREEDHARAN NAIR SOPANAM, ENRA C-20-1, VALIYAVILA THIRUMALA P.O, THIRUVANANTHAPURAM PPO NO.KRTVM00083875, PIN - 695006

183. SUDHAKARAN M AGED 70 YEARS SARAS, VISHNUMANDIRAM LANE, ASRAMAM ROAD, PUNNACKAMUGAL , ARAMADA P.O, THIRUVANANTHAPURAM PPO NO.KRTVM00083359, PIN - 695006

184. ABDUL SALEEM KUNJU AGED 70 YEARS S/O. YUSUF ABDULSALIMKUNJU, BGRA 29 B, INDIRA NAGAR, PEROORKADA, THIRUVANANTHAPURAM PPO NO.KRTVM00082148, PIN - 695005

185. SASIDHARAN, AGED 75 YEARS S/O.PADMANABHANSOPANAM, TC 5/2134, MRGRA C

-19 KOWDIAR P.O, THIRUVANANTHAPURAM PPO NO.KRTVM00082474, PIN - 695003

186. RADHA DEVI P AGED 65 YEARS D/O. GOPALANSREEKRISHNA, 69 YEARS TC 5/428, PLOT NO. M 10/14 INDIRA NAGAR, PEROORKADA P.O, THIRUVANANTHAPURAM PPO NO.KRTVM00081294, PIN - 695005

187. MANIAN AGED 73 YEARS S/O.CHATHAN, THUNDUVILA VEEDU, A.KG NAGAR CHEMPAZHANTHY P.O, THIRUVANANTHAPURAM PPO NO.KRTVM00083696, PIN - 695587

188. SURENDRAN AGED 75 YEARS S/O.KRISHNANKARTHIKA, SREEBHADRA NAGAR, THOZHIKKAL, NEYYATTINKARA, THIRUVANANTHAPURAM 695521 PPO NO.KRTVM00083149, PIN - 695521

189. JANARDAHANAN NAIR, AGED 74 YEARS S/O.KUMARA PILLAI LEKSHMI VILASOM, MANCHA NEDUMANGAD, THIRUVANANTHAPURAM PPO NO.KRTVM00086094, PIN - 695541

190. LEELA, D AGED 71 YEARS D/O.DAMODHARAN, PRANAMAM,TC 5/1890 (2), TRRA81, AMBALAMUKKU, PEROORKADA, THIRUVANANTHAPURAM PPO NO.KRTVM00083614, PIN - 695005

191. RADHA DEVI. S AGED 72 YEARS W/O.VISWANATHAN NAIR ROHINI, TC 18/2194, ANNOOR, THIRUMALA, THIRUVANANTHAPURAM - PPO NO.KRTVM00084030, PIN - 695006

192. P.S.N NAMBEESAN, AGED 75 YEARS S/O.SANKUNNY NAMBEESAN PALAKKAL HOUSE, OORAKAM, THRISSUR - PPO NO.KRTVM00083311 , PIN - 676519

193. SUDHAKARAN NAIR, AGED 69 YEARS S/O. MADHUSOODHANAN NAIR 25/180 A (1) ELAMPALA MUKKU, KOLLAMCODE, KANYAKUMARI DISTRICT PPO NO.KRTVM00073838, PIN - 629160

194. MOHANACHANDRAN NAIR AGED 70 YEARS , S/O. VELUPILLAI ATHAM, CP 7/ 724/1, MRA K 5, MARUTHANKUZHY, KANJIRAMPARA P.O, THIRUVANANTHAPURAM PPO NO.KRTVM00086097, PIN - 695013

195. NARAYANAN AGED 72 YEARS S/O. RAMAN THADATHILPARAMBIL, EP 18/346, CHEELAPARA, PEYAD P.O, THIRUVANANTHAPURAM PPO NO.KRTVM00081474, PIN

- 695571

196. V PRASANNA AGED 74 YEARS ,C/O.SETHUMADHAVAN TC 32/587/2, KRISHNAKRIPA, RLRA 172, RADHAKRISHNA LANE, E-STREET, VAZHAYIL, PEROORKADA, THIRUVANANTHAPURAM PPO NO.KRTVM00083319, PIN - 695005

197. JOHNY N. K AGED 74 YEARS S/O.KOCHAPPU NEELAMKOVIL HOUSE, SURYA GARDEN, VAYANASALA ROAD, CHIYARAM, THRISSUR - PPO NO.KRTVM00083178, PIN - 680026

198. G. RAJAMOHAN AGED 79 YEARS S/O. GANGADHARAN, DWARAKAMAYI, POONTHI ROAD, KUMARAPURAM, MEDICAL COLLEGE P.O, THIRUVANANTHAPURAM- PPO NO.KRTVM00084107, PIN - 695011

199. N. VIJAYAKUMARI, AGED 71 YEARS D/O. NARAYANAN NAIR TC 13/2098, VAYALARIKATHU PUTHEN VEEDU, KANNAMMOOLA, MEDICAL COLLEGE P.O, TRIVANDRUM PPO NO.KRTVM00086196, PIN - 695011

200. M.D. YESUDASAN, AGED 70 YEARS M.D. YESUDASAN, 70 YEARS, S/O. DAVID, MULLAPPALLY HOUSE, KANNANOOR, AMBOORI, TRIVANDRUM- PPO NO.KRTVM00084367, PIN - 695505

201. P. WILSRAJ, AGED 71 YEARS P. WILSRAJ, 71 YEARS, S/O. PONNU NADAR, VALIYAVILA VEEDU, KIDARAKUZHI P.O, VIZHINJAM, TRIVANDRUM - PPO NO.KRTVM00082439, PIN - 695523

202. K. VASANTHA, AGED 70 YEARS D/O. KEEZHEKUNNUMPURAM, ANAND BHAVAN, THIRUVALLAM P.O, TRIVANDRUM- PPO NO.KRTVM00082503, PIN - 695027

203. A SUDHAMMA DEVI, AGED 70 YEARS W/O. R. SURENDRAN TC 53/1771, SREE CHITHRA GARDEN, SANTHIVILA, NEMOM P.O TRVIADNRUM - PPO NO.KRTVM00082627, PIN - 695020

204. P. DASSAYYAN AGED 70 YEARS S/O. PADMANABHAN NADAR, BLESSY BHAVAN, PONGUMOODU, MEDICAL COLLEGE P.O, TRIVANDRUM - PPO NO.KRTVM00081037, PIN - 695011

205. K. VELAYUDHAN AGED 73 YEARS S/O. UNNEERIKUTTY KEDARAM, KADANNAMII PETTA, KULATHUR, MALAPPURAM PPO NO.KRTVM00081037, PIN - 679338

206. C. SUNNY AGED 69 YEARS S/O. CLETUS, LILLY SADANAM, NO. 452, SREEKARIYAM P.O, TRIVANDRUM PPO NO.KRTVM00083307, PIN - 695017

207. SHAHUL HAMEED AGED 70 YEARS , S/O. MOIDEEN KANNU , SABEENA MANZIL, TC 39/1151, ATTAKULANGARA, TRIVANDRUM- PPO NO.KRTVM00082211, PIN - 695036

208. P.G. PADMARAJAN AGED 80 YEARS S/O. GOVINDAN, VAISHNAVAM, THETTIKOTTU LANE, CHAITHANYA NAGAR, PERUMBAVOOR , ERNAKULAM - PPO NO.KRKCH00108530, PIN - 683542

RESPONDENTS:

1. UNION OF INDIA (UOI), REPRESENTED BY THE SECRETARY TO GOVT. OF INDIA, MINISTRY OF LABOUR & DEPARTMENT OF EMPLOYMENT, NEW DELHI , PIN - 110001

2. REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION (EPFO), BHAVISHANIDHI BHAVAN, PATTOM PALACE, THIRUVANANTHAPURAM., PIN - 695004

3. REGIONAL PROVIDENT FUND COMMISSIONER-1 (PENSION), EPFO HEAD OFFICE, MINISTRY OF LABOUR AND EMPLOYMENT, GOVERNMENT OF INDIA, BHAVISHYA NITHI BHAVAN, 14- BHIKAJI CAMA PALACE, NEW DELHI , PIN - 110066

4. HLL LIFE CARE LIMITED REPRESENTED BY CHAIRMAN /MANAGING DIRECTOR, POOJAPPURA,THIRUVANANTHAPURAM , PIN - 695012

Writ petition (civil) praying inter alia that in the circumstances stated in the affidavit filed along with the WP(C) the High Court be pleased to stay Ext.P11 and similar communications and issue a direction to the second respondent to disburse monthly higher pension from January, 2023 (due as on 31st January) onwards regularly every month, pending disposal of the Writ Petition.

This petition again coming on for orders upon perusing the petition and the affidavit filed in support of WP(C) and this court's order dated 22.03.2023 and upon hearing the arguments of M/S. P.N.MOHANAN, C.P.SABARI, AMRUTHA SURESH & GILROY ROZARIO, Advocates for the petitioners, SHRI. NITA N.S, Advocate for R3, the court passed the following:

ZIYAD RAHMAN A.A., J.

----------------------------

W.P.(C) Nos.8979/2023, 16018/2020, 11737/2021, 4958/2023, 5300/2023, 5442/2023, 5460/2023, 5473/2023, 5503/2023, 5510/2023, 5513/2023, 5790/2023, 5876/2023, 5987/2023, 6178/2023, 6206/2023, 6260/2023, 6284/2023, 6292/2023, 6499/2023, 6502/2023, 6681/2023, 6703/2023, 6710/2023, 6723/2023, 6725/2023, 6731/2023, 6740/2023, 6779/2023, 6811/2023, 6905/2023, 6941/2023, 6990/2023, 7015/2023,7043/2023, 7073/2023, 7105/2023, 7141/2023, 7261/2023, 7547/2023, 7578/2023, 7614/2023, 7838/2023, 7990/2023, 8412/2023, 8727/2023, 8777/2023, 8990/2023, 9061/2023, 9177/2023, 9241/2023, 9351/2023, 9358/2023, 9494/2023, 9614/2023, 9659/2023, 9979/2023, 10175/2023, 10186/2023, 10219/2023, 10535/2023, 10650/2023, 10711/2023, 11442/2023 & 11554/2023.

------------------------

Dated this the 12th day of April, 2023

O R D E R

In all these cases, the issue involved is

pertaining to the legal entitlement of the

petitioners for higher pension, as per the

provisions of the Employees Provident Funds and

Miscellaneous Provisions Act, 1952. These writ

petitions are already admitted.

      2.    As      per      the     decision        rendered   by     the

Honourable Supreme Court in                     EPF Organisation v.

Sunil       Kumar         [2022(7)     KHC      12     (SC)],   certain

directions were issued in this regard with respect

to the options to be submitted by the employees

concerned, to be eligible for the benefits of

higher pension under the Employees Pension Scheme,

1995. In para 44 (iv) of the said decision, the

following observations were issued by the

Honourable Supreme Court.

" 44 (iv) The members of the scheme, who did not exercise option, as contemplated in the proviso to paragraph 11(3) of the pension scheme (as it was before the 2014 Amendment) would be entitled to exercise option under paragraph 11(4) of the post amendment scheme. Their right to exercise option before 1st September 2014 stands crystallized in the judgment of this Court in the case of R.C. Gupta (supra). The scheme as it stood before 1st September 2014 did not provide for any cut-off date and thus those members shall be entitled to exercise option in terms of paragraph 11(4) of the scheme, as it stands at present. Their exercise of option shall be in the nature of joint options covering pre-amended paragraph 11(3) as also the amended paragraph 11(4) of the pension scheme."

3. The Honorable Supreme Court permitted the

employees who could not submit the options in the

light of para 11(3) of the pre-amendment scheme,

to submit fresh options within a period of four

months. Though the said period expired on

3.03.2023, the same was further extended for two

months i.e. up to 3.05.2023. The petitioners in

these cases are employees intending to submit

their options in the light of directions of the

Honourable Supreme Court.

4. The EPF organization made available to the

employees the facility to submit the options

through online mode by providing necessary links

for the same on their website. Ext P9 in

WP(C)8979/2023 is the option form the employee has

to fill up while submitting the option.

      5.    The          grievance              highlighted             by        the

petitioners           is    that         one        of    the   details      to   be

furnished in the said option form is the copy of

the permission under para 26(6) of the Employees

Provident Fund Scheme, 1952. According to the

petitioners, even though they were permitted to

pay the contribution based on the salary,

exceeding the ceiling limit prescribed (Rs 5,000/-

and Rs 6,500/-), as contemplated under para 26(6)

of the Scheme 1952, no formal option has been

submitted. According to them, submission of such

an option was never necessitated or insisted upon,

and instead, higher contributions were being

accepted all along by the EPFO. Therefore, they

are unable to fill up the said column in the

online option form, and the said form is

formulated in such a fashion that, unless the

details of the option under para 26 (6) of the

Scheme, 1952 are incorporated, they cannot

successfully submit the online options. If they

are not submitting their options on or before the

cut-off date, i.e. 3.05.2023, they will be

deprived of the benefits of the Scheme to which

they are legally entitled. In such circumstances,

the petitioners seek an interim order permitting

them to submit options without insisting on the

details/copies of the options submitted by them

under para 26(6) of the Scheme 1952.

6. The prayer for interim relief is stoutly

opposed by the respective Standing Counsels for

the EPFO. According to them, the option under para

26(6) is one of the crucial requirements for

availing the benefits, and therefore, it is

absolutely necessary for processing the options

submitted by the employees.

7. The learned counsels for the petitioners

would point out that higher contributions were

being accepted by the EPFO all along, even without

formal options from the employees and without any

insistence for submission of options as referred

to above. The petitioners relied on various

circulars issued by the EPFO to substantiate the

said contentions.

8. In circular bearing No:

Pension/Misc.2005/65836 dated 22.011.2006, it was

mentioned in para 4 (4) that, if the option was

not exercised at the time of salary crossing the

statutory limit or on 16.3.1996 as the case may be

and the contributions were deposited on salary

exceeding the limit after receiving instructions

from the Office before the date of issue of

circular dated 22.06.2004, the department has the

vicarious liability(restricted to specific cases

only)of honouring such a commitment and hence the

pensionable salary shall be on the actual salary,

i.e. on the salary (exceeding the statutory limit)

on which contribution paid. However, it is true

that, in para 4 (5) of the said Circular, it was

clarified that, in cases where no options were

given, or no commitment was made by the concerned

office, but the contribution on higher pay was

deposited by the establishment/employee on their

own, excess contributions will be considered as

erroneous contributions, and the pensionary salary

will be restricted to statutory ceiling existing

from time to time. But the fact remains that the

said Circular clearly indicates that certain

offices of the EPFO used to give instructions for

accepting the higher contributions, even without

options being actually submitted, and permitting

payment of higher contribution.

9. Besides the same, in Circular No Pen-

1/12/33/96/Amendment/Vol.IV/16762 dated 22.01.2019

(Ext P3 in WP(C) 8979/2023), it is mentioned as

follows: "However, if an employer and employee have contributed under the EPF Scheme, 1952 on wages higher than the statutory wage

limit, without joint option of employee & employer, and the EPF

Account of the concerned employee has been updated by the EPFO on

the basis of such contribution received, then by action of

employee, employer and EPFO, it can be inferred that joint option

of the employee and employee has been exercised and accepted by

EPFO........."

      10.     Of     course,         the   said     Circular          has    been

withdrawn as            per Circular dated 7.02.2019, in the

light of the observations made by a Division Bench

judgment of this Court in WP(C)13120 of 2015.

However, the said Circular dated 22.01.2019

clearly conveys the manner in which the EPFO

treated the issue as regards the necessity of

submitting options under para 26(6) of the Scheme

1952, and it indicates that the submission of

options was never made mandatory.

11. In addition to the above, the petitioners

have also raised a contention that, in the

judgment passed by the Division Bench of this

Court, in Sasikumar P. and others v. Union of

India and others [ILR 2019 (1) Kerala 614], it was

clarified that, the employees shall be entitled to

exercise the option stipulated by paragraph 26 of

the EPF Scheme without being restricted in doing

so by the insistence on a date. Therefore, even if

the submission of an option is mandatory, it is

still open for the employees to submit the same

without any cut-off date. It was further contended

that, even though the said judgment was set aside

by the Honourable Supreme Court in Sunil Kumar's

case (supra), it would not affect the direction of

the Division Bench judgment of this court in

Sasikumar's case (supra), as there is no contrary

finding in the decision of the Honourable Supreme

Court, with regard to the option under para 26(6)

of the Scheme 1952. In my view, this is also a

matter to be considered at the time of the final

hearing.

12. Thus, when all the above aspects are

considered, it can be seen that, right from the

inception, higher contributions were being

accepted by the EPFO, even without submitting

options under para 26(6) of the Scheme 1952. It is

also evident that in some cases, instructions were

issued from some of the offices of EPFO to accept

the same, and in some cases, accounts of

respective employees were also updated in tune

with such higher contributions.

13. Further, the petitioners also have a

contention that, going by the language used in

para 26(6) of the Scheme, 1952, it could be

interpreted as an enabling provision, which

provides the power to the EPFO to accept higher

contributions in certain circumstances and the

same cannot be treated as a provision which makes

the submission of option mandatory. The exercise

of such options and their acceptance by the EPFO

can be inferred from the conduct of the employees,

employers and the EPFO, as mentioned in Circular

dated 22.01.2019. After considering the provisions

in this regard, I am of the view that this is also

a relevant aspect to be considered in detail.

14. Thus, when considering all the above

aspects, the only view that can possibly be taken

is that the petitioners have succeeded in

establishing a prima facie case, warranting an

interim order in the matter. It is to be noted

that the balance of convenience also favours the

petitioners. Evidently, the Honourable Supreme

Court fixed the cut-off date as 3.05.2023 for

submitting the options. Now on account of the

insistence from the EPFO to furnish the details of

the option under para 26(6)of the Scheme, 1952,

and also in view of the peculiar nature of the

online facility provided for such submissions,

they are now prevented from submitting the said

options. There cannot be any dispute that if they

were not permitted to submit their options before

the cut-off date, they would be deprived of their

opportunity to claim the benefits of the judgment

of the Honourable Supreme Court forever.

 WP(C) No. 8979/2023 & Con.cases         12

Therefore,          the      petitioners       deserve      an   interim

order       for       that        reason,i.e.       the     balance    of

convenience, as well.

15. The learned Standing Counsel for the EPFO

also raised a contention that some of the writ

petitions are submitted by the employees of the

exempted establishments, and they cannot be

granted the benefits. However, in para 38 of the

judgment in Sunil Kumar's case (supra), this

aspect was considered, and it was found that

employees of the exempted establishments should

not be deprived of the benefit of remaining in the

pension scheme while drawing salary beyond the

ceiling limit. Therefore the said contention of

the EPFO is also not prima facie sustainable.

In the light above of the observations, I am

inclined to pass an interim order; Accordingly,

the Employees Provident Fund Organization and the

authorities under the same are directed to make

adequate provisions in their online facility to

enable the employees/pensioners to furnish the

options in tune with the directions of the

Honourable Supreme Court, without the production

of the copies of option under paragraph 26(6) of

the Scheme, 1952 and the details thereof, for the

time being. If appropriate modifications cannot be

made in the online facility, feasible alternate

arrangements, including the permission to submit

hard copies of the options, shall be made/granted.

The facilities mentioned above shall be made

available to all the employees/pensioners within

a period of ten days from today.

Sd/-

ZIYAD RAHMAN A.A., JUDGE

pkk

 
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