Bineesh K.P vs Kozhikode District Co-Operative ...
2023 Latest Caselaw 4356 Ker

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR. JUSTICE T.R.RAVI
        TUESDAY, THE 11TH DAY OF APRIL 2023 / 21ST CHAITHRA, 1945
                             WP(C) NO. 8691 OF 2020
PETITIONER:

              BINEESH K.P.,
              AGED 38 YEARS
              S/O. CHEKKAYI, KARAYATHAMPOYIL HOUSE,
              KAYAKODI VILLAGE, VADAKARA TLAUK,
              KOZHIKODE DISTRICT.
              BY ADV U.K.DEVIDAS

RESPONDENT:

              KOZHIKODE DISTRICT CO-OPERATIVE BANK,
              KUTTIADI BRANCH, KUTTIADI P.O.
              KOZHIKODE DISTRICT 573 508.

     THIS     WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
11.04.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC No.8691 of 2020
                                 2




                          T.R. RAVI, J.
               ------------------------------------
                  W.P.(C.) No.8691 of 2020
               ------------------------------------
              Dated this the 11th day of April, 2023

                          JUDGMENT

When the case is taken up today, it is submitted

by the counsel for the petitioner that the petitioner

seeks permission to withdraw the writ petition.

The writ petition is hence dismissed as withdrawn

without prejudice to the contentions raised in W.P.(C.)

No.11416/2023.

Sd/-

T.R.RAVI JUDGE SKP/11-04 WPC No.8691 of 2020

APPENDIX OF WP(C) 8691/2020

PETITIONER'S EXHIBITS: EXHIBIT P1 TRUE COPY OF THE NOTICE IS ISSUED BY ADVOCATE COMMISSIONER DATED 05.02.2020. RESPONDENTS' EXHIBITS:NIL

TRUE COPY

P.A. TO JUDGE