Citation : 2023 Latest Caselaw 4348 Ker
Judgement Date : 4 April, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
Tuesday, the 4th day of April 2023 / 14th Chaithra, 1945
WA NO. 607 OF 2023
AGAINST JUDGMENT DATED 03/03/2023 IN WP(C) 9671/2022 OF THIS COURT
APPELLANT/5TH RESPONDENT:
THE MANAGER, HSS, KANDAMANGALAM, KADAKKARAPPALLY P.O., CHERTHALA -
688 529.
BY ADV.SRI.GEORGE ABRAHAM
RESPONDENTS/PETITIONER & RESPONDENTS 1-4 & 6:
1. SANGEETHA R.NAIR, AGED 54 YEARS, W/O.RAGHUNATHA KURUP, HSST
(CHEMISTRY), HSS, KANDAMANGALAM, KADAKKARAPPALLY P.O., CHERTHALA-688
529, (RESIDING AT THARAPADHAM, POLLATHAI, KALAVOOR P.O., ALAPPUZHA-
688 522.)
2. STATE OF KERALA, REP.BY THE SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM -
695004.
3. THE DIRECTOR OF GENERAL EDUCATION, DIRECTORATE OF GENERAL EDUCATION,
JAGATHY, THIRUVANANTHAPURAM - 695001.
4. REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY EDUCATION , CHENGANNUR,
ALAPPUZHA DISTRICT - 689121.
5. THE DISTRICT EDUCATIONAL OFFICER, OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER, CHERTHALA, ALAPPUZHA - 688524.
6. RAJESWARI DEVI S., W/O.V.S.RAJESH, AGED 46 YEARS, PRINCIPAL IN
CHARGE HSS , KANDAMANGALAM, P.O.KADAKKARAPPALLY, CHERTHALA-688529,
ALAPPUZHA DISTRICT (RESIDING AT VISHNU BHAVAN, PATHIRAPPALLY P.O.,
POOMKAVU, ALAPPUZHA DISTRICT - 688521)
GOVERNMENT PLEADER FOR R2 TO R5
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation and implementation of the judgment in WP(C)
No.9671/2022 dated 03.03.2023, pending disposal of the writ appeal.
This Writ Appeal coming on for orders along with connected cases on
04/04/2023 upon perusing the appeal memorandum, the court on the same day
passed the following:
P.T.O.
P.B.SURESH KUMAR & SOPHY THOMAS, JJ.
-----------------------------------------------
Writ Appeal Nos.607, 629, 665 and 637 of 2023
-----------------------------------------------
Dated this the 4th day of April, 2023.
ORDER
Heard in part.
Impugned judgment will stand stayed for a period of ten
days.
List the matters for further hearing tomorrow.
Sd/-
P.B.SURESH KUMAR, JUDGE.
Sd/-
SOPHY THOMAS, JUDGE. YKB
04-04-2023 /True Copy/ Assistant Registrar
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!